Manager vs Sudhadevi K.V
2024 Latest Caselaw 33259 Ker

Kerala High Court

Manager vs Sudhadevi K.V on 15 November, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                     &
                 THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
         Friday, the 15th day of November 2024 / 24th Karthika, 1946
                  CM.APPL.NO.1/2024 IN WA NO. 1820 OF 2024
    AGAINST JUDGMENT DATED 20.05.2024 IN WP(C) 19893/2015 OF THIS COURT
APPLICANT/APPELLANT:

     MANAGER VARAM UP SCHOOL, PO.VARAM, KANNUR DISTRICT.670 594.

RESPONDENTS/RESPONDENTS:-

  1. SUDHADEVI K.V, UPSA VARAM UP SCHOOL, PO VARAM AGED 43 YEARS,
     W/O.P.VINOD KUMAR, RESIDING AT NANDANAM, POTHERYPARAMBA,
     P.O.MUNDAYAD, KANNUR DISTRICT. - 670594
  2. SANILA E, UPSA VARAM UP SCHOOL, PO VARAM AGED 44 YEARS
     W/O.M.MANOHARAN, RESIDING AT LEELAKRISHNA NIVAS, KALLUR MATTANUR,
     P.O.KEECHERI, KANNUR DISTRICT. - 670702
  3. NISHA M.V UPSA VARAM UP SCHOOL, PO VARAM,AGED 35 YEARS W/O.BIJU.M,
     MAVILA ELAYAVOOR, P.O.VARAM, KANNUR DISTRICT., PIN - 670594
  4. ASSISTANT EDUCATIONAL OFFICER, KANNUR NORTH, KANNUR DISTRICT.670
     002.
  5. DISTRICT EDUCATIONAL OFFICER, KANNUR, KANNUR DISTRICT. 670 002.
  6. DIRECTOR OF PUBLIC INSTRUCTIONS, PUBLIC INSTRUCTION DIRECTORATE,
     THIRUVANANTHAPURAM.695 001.
  7. STATE OF KERALA, REPRESENTED BY SECRETARY, GENERAL EDUCATION
     DEPARTMENT, THIRUVANANTHAPURAM.695 001.

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 146 days in filing the writ appeal and orders may be passed
accordingly.
     This Application coming on for orders on 15/11/2024 upon perusing
the application and the affidavit filed in support thereof, and upon
hearing the arguments of K.MOHANAKANNAN, Advocate for the applicant,
ADV.SURESH KUMAR KODOTH FOR R1 TO R3 and GOVERNMENT PLEADER FOR R4- R7,
the court passed the following:
         A. MUHAMED MUSTAQUE & P. KRISHNA KUMAR , JJ.
        ------------------------------------------------------------
                       C.M.Appln. No. 1 of 2024
                                            in
                            W.A. No.1820 of 2024
             ---------------------------------------------------------
                 Dated this the 15th day of November, 2024


                                 ORDER

A.Muhamed Mustaque, J.

Adv. Suresh Kumar Kodoth appeared for Respondent

Nos.1 to 3.

The delay of 146 days in filing the Writ Appeal is

condoned on payment of cost of Rs.1000/- (Rupees Thousand

only) to the Kerala High Court Legal Services Committee. The

cost shall be paid within a period of one week.

Sd/-

A. MUHAMED MUSTAQUE, JUDGE

Sd/-

P. KRISHNA KUMAR, JUDGE PR

15-11-2024 /True Copy/ Assistant Registrar