Celine Thomas @ Selin Thomas vs Mariyakutty
2024 Latest Caselaw 33237 Ker

Kerala High Court

Celine Thomas @ Selin Thomas vs Mariyakutty on 15 November, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

RFA No.249/2024                                 1/2

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                           THE HONOURABLE MR. JUSTICE SATHISH NINAN
                                              &
                         THE HONOURABLE MR.JUSTICE P. V. BALAKRISHNAN
                  Friday, the 15th day of November 2024 / 24th Karthika, 1946
                              IA.NO.1/2024 IN RFA NO. 249 OF 2024

                                OS 53/2022 OF   SUB COURT, PALA

   APPLICANT/APPELLANT:

          CELINE THOMAS @ SELIN THOMAS, AGED 72, D/O OUSEPH ANTHRAYOSE
          (ANDREWS), ERUMBUKUZHIYIL VEEDU, RAMAPURAM BAZAR P. O. RAMAPURAM
          KARA, RAMAPURAM VILLAGE, MEENACHIL TALUK, PIN CODE- 686576

   RESPONDENTS/RESPONDENTS:

      1. MARIYAKUTTY, AGED 66, W/O. THOMAS ANDREWS, ERUMBUKUZHIYIL VEEDU,
         RAMAPAURAM KARA, RAMAPURAM VILLAGE, MEENACHIL TALUK, NOW RESIDING AT
         THANIKKAPOYIKAYIL VEEDU, KINGINYMATTOM P.O, PUTHRUKKA VILLAGE,
         KUNNATHUNADU TALUK, PIN CODE - 682311
      2. SEENIYA THOMAS, AGED 43, D/O.THOMAS ANDREWS, ERUMBUKUZHIYIL VEEDU,
         RAMAPAURAM KARA, RAMAPURAM VILLAGE, MEENACHIL TALUK, NOW RESIDING AT
         THANIKKAPOYIKAYIL VEEDU, KINGINYMATTOM P.O, PUTHRUKKA VILLAGE,
         KUNNATHUNADU TALUK, PIN CODE - 682311
      3. SR. RENI THOMAS, AGED 39, D/O. THOMAS ANDREWS, ERUMBUKUZHIYIL VEEDU,
         RAMAPAURAM KARA, RAMAPURAM VILLAGE, MEENACHIL TALUK, NOW RESIDING AT
         THANIKKAPOYIKAYIL VEEDU, KINGINYMATTOM P.O, PUTHRUKKA VILLAGE,
         KUNNATHUNADU TALUK, PIN CODE- 682311
      4. ELIZABETH AUGUSTINE, AGED 64, W/O AUGUSTINE ANDREWS (BABY),
         ERUMBUKUZHIYIL VEEDU, RAMAPAURAM KARA, RAMAPURAM VILLAGE, MEENACHIL
         TALUK, NOW RESIDING AT 54/5 SECOND FLOOR, OLD RAJENDRA NAGAR, NEW
         DELHI, PIN CODE- 110060
      5. JOSEPH AUGUSTINE, AGED 31, S/O AUGUSTINE ANDREWS, ERUMBUKUZHIYIL
         VEEDU, RAMAPAURAM KARA, RAMAPURAM VILLAGE, MEENACHIL TALUK, NOW
         RESIDING AT 54/5 SECOND FLOOR, OLD RAJENDRA NAGAR, NEW DELHI, PIN
         CODE- 110060
      6. LEENA AUGUSTINE KAPOOR, AGED 29, D/O AUGUSTINE ANDREWS,
         ERUMBUKUZHIYIL VEEDU, RAMAPAURAM KARA, RAMAPURAM VILLAGE, MEENACHIL
         TALUK, NOW RESIDING AT 564 NEELKHANDU APARTMENT, SECTOR 13, NEW
         DELH, PIN CODE - 110085

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the decree and judgment dated 29-06-2024, passed in O.S No.53 of 2022,
   on the files of the Sub Court, Pala, till the disposal of the appeal
   filed herewith.

        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of SRI.P.VISWANATHAN (SR.), M/S.AJITH VISWANATHAN, SHIBU JOSEPH, SAYED
 RFA No.249/2024                                2/2

   MANSOOR BAFAKHY THANGAL, HAIRA, SIDHARTH P. SASI, AMAN MANZOOR, RAJI
   MAHESH, SARATH VISWANATHAN, Advocates for the petitioner, the court
   passed the following:

                                          ORDER

Interim stay of passing of the final decree.

Post on 18/12/2024.

Sd/- SATHISH NINAN, JUDGE

Sd/- P. V. BALAKRISHNAN, JUDGE

15-11-2024 /True Copy/ Assistant Registrar