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Philip.M.P vs The Chief Manager And Authorized ...
2024 Latest Caselaw 32967 Ker

Citation : 2024 Latest Caselaw 32967 Ker
Judgement Date : 14 November, 2024

Kerala High Court

Philip.M.P vs The Chief Manager And Authorized ... on 14 November, 2024

                                                 2024:KER:85128

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

               THE HONOURABLE MR. JUSTICE P.M.MANOJ

THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946

                     WP(C) NO. 17255 OF 2020

PETITIONER:

          JOHNY THOMAS,
          AGED 61 YEARS
          S/O JOSEPH, PADINJAREPPARAMBIL HOUSE, KALARKODE,
          ALAPPUZHA-688003.

          BY ADVS.
          S.S.RAJESH
          V.P.REMESH




RESPONDENTS:

    1     THE AUTHORISESD OFFICER/ CHIEF MANAGER,
          SOUTH INDIAN BANK REGIONAL OFFICE ,ST FLOOR,
          REGENCY SQUARE, COLLECTORATE P.O.KOTTAYAM-686 002.

    2     THE BRANCH MANAGER,
          SOUTH INDIAN BANK, PONKUNNAM BRANCH, PONKUNNAM,
          KOTTAYAM-686 506.

    3     THE BRANCH MANAGER,
          KERALA STATE FINANCIAL ENTERPRISES, KOTTAYAM MAIN
          BRANCH, K.O.VARGHESE MEMORIAL BUILDING, BAKER
          JUNCTION, KOTTAYAM-686 001.

          BY ADVS.
          K.K.CHANDRAN PILLAI (SR.)
          SHRI.SALIL NARAYANAN K.A., SC, KSFE LTD.
          S.AMBILY
          MICKY THOMAS

          SRI.SALIL NARAYANAN,SC
 WP(C)No. 17255, 5674, 7915 of 2020

                                               2024:KER:85128
                                     2
      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
14.11.2024, ALONG WITH WP(C).5674/2020, 7915/2020, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C)No. 17255, 5674, 7915 of 2020

                                                   2024:KER:85128
                                        3

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR. JUSTICE P.M.MANOJ

THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946

                          WP(C) NO. 5674 OF 2020

PETITIONER:

             JOHNY THOMAS,
             AGED 61 YEARS
             S/O.JOSEPH, PADINJAREPPARAMBIL HOUSE, KALARKODE,
             ALAPPUZHA-688003.

             BY ADVS.
             S.S.RAJESH
             V.P.REMESH




RESPONDENTS:


     1       THE AUTHORISED OFFICER,
             SOUTH INDIAN BANK REGIONAL OFFICE, ST.FLOOR,
             REGENCY SQUARE, COLLECTORATE.P.O, KOTTAYAM-686 002.

     2       THE BRANCH MANAGER,
             SOUTH INDIAN BANK, PONKUNNAM BRANCH, PONKUNNAM,
             KOTTAYAM-686 506.

             BY ADVS.
             K.K.CHANDRAN PILLAI (SR.)
             S.AMBILY
             NAMITHA NAMBIAR
             MICKY THOMAS
             MANU HORMIS WILSON
 WP(C)No. 17255, 5674, 7915 of 2020

                                               2024:KER:85128
                                     4
      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
14.11.2024, ALONG WITH WP(C).17255/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C)No. 17255, 5674, 7915 of 2020

                                                   2024:KER:85128
                                        5

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR. JUSTICE P.M.MANOJ

THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946

                          WP(C) NO. 7915 OF 2020

PETITIONER:

             PHILIP.M.P.,
             AGED 70 YEARS
             S/O. PHILIPOST, RESIDING AT MANIMALAKKUNNEL HOUSE,
             KOORALI P.O, ELANGULAM, KOTTAYAM DISTRICT

             BY ADV B.KRISHNA MANI


RESPONDENTS:

     1       THE CHIEF MANAGER AND AUTHORIZED OFFICER,
             THE SOUTH INDIAN BANK LIMITED, REGIONAL OFFICE, 1ST
             FLOOR, REGENCY SQUARE, COLLECTORATE POST,
             KOTTAYAM 686 002

     2       THE BRANCH MANAGER,
             THE SOUTH INDIAN BANK LIMITED, PONKUNNAM BRANCH,
             KOTTAYAM 686 506

     3       JOHNY THOMAS,
             S/O. THOMAS OF M/S. NEW INDIA COMPLEX AND M/S. NEW
             INDIA FUELS N.H 220, PONKUNNAM , KOTTAYAM 686 506
             RESIDING AT VELLAPANIYIL HOUSE, KOORALI P.O,
             ELAMGULAM 686 522

     4       ANCY JOHNY,
             W/O. JOHNY, RESIDING AT VELLAPAIYIL HOUSE, KOORALI
             P.O, ELAMGULAM 686 522

     5       JOSE MATHEW,
             S/O. MATHAI, KARIVELIL HOUSE, PLASSANAL P.O,
             KOTTAYAM DISTRICT 686 579
 WP(C)No. 17255, 5674, 7915 of 2020

                                               2024:KER:85128
                                     6
             BY ADVS.
             SRI.K.K.CHANDRAN PILLAI (SR.)
             SMT.S.AMBILY
             SRI.SAJI THOMAS
             SHRI.MICKY THOMAS
             SHRI.MANU HORMIS WILSON



      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
14.11.2024, ALONG WITH WP(C).17255/2020 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C)No. 17255, 5674, 7915 of 2020

                                                           2024:KER:85128
                                       7


                            JUDGMENT

(Dated this the 14th day of November, 2024)

These writ petitions were preferred challenging the

SARFAESI Proceedings. Two writ petitions,ie.,WP(C)Nos.17255 and

5674 of 2020 are preferred by the borrower and WP(C)No. 7915 of

2020 is preferred by the guarantor. During the pendancy of these

writ petitions, the loan account has been closed by the borrower.

Under such circumstances, nothing survives in these writ petitions.

Accordingly, these writ petitions are dismissed as infructuous.

Sd/-

P.M MANOJ JUDGE AKH WP(C)No. 17255, 5674, 7915 of 2020

2024:KER:85128

APPENDIX OF WP(C) 5674/2020

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE LOAN SANCTIONING LETTER ISSUED BY THE 2ND RESPONDENT IN THE ACCOUNT OF M/S. NEW INIDA COMPLEX DATED 29.04.2013

EXHIBIT P2 TRUE COPY OF THE LOAN SANCTIONING LETTER ISSUED BY THE 2ND RESPONDENT IN THE ACCOUNT OF M/S. NEW INDIA FUELS DATED 03.04.2014

EXHIBIT P3 TRUE COPY OF THE NOTICE UNDER SECTION 13(2) OF THE SARFAESI ACT 2002 DATED 12.08.216 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER

EXHIBIT P4 TRUE COPY OF THE POSSESSION NOTICE ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER

EXHIBIT P5 TRUE COPY OF THE ONETIME SETTLEMENT NOTICE ISSUED BY HE 2ND RESPONDENT TO THE PETITIONER

EXHIBIT P6 TRUE COPY OF THE TENDER CUM AUCTION SALE NOTICE ISSUED BY THE 1ST RESPONDENT

EXHIBIT P7 TRUE COPIES OF THE CERTIFICATES ISSUED BY THE KRISHI BHAVAN, ELANGULAM, CERTIFIED THAT THE PROPERTIES ARE AGRICULTURAL LAND

EXHIBIT P8 TRUE COPY OF THE VALUATION REPORT OF APPROVED VALUER WITH REGARD TO THE 67 CENTS OF LAND AND 65,000 SQ FT BUILDING OWNED BY THE PETITIONER

EXHIBIT P9 TRUE COPY OF THE SAID OFFICIAL MEMORANDUM ISSUED BY THE CJM, KOTTAYAM IN CMP

EXHIBIT P10 TRUE COPY OF THE DAILY STATUS OF MC NO.258/2018 DOWN LOADED FROM THE E-COURTS WEB SITE WP(C)No. 17255, 5674, 7915 of 2020

2024:KER:85128

EXHIBIT P11 TRUE COPY OF THE REPRESENTATION DATED 20.02.2020 SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT WP(C)No. 17255, 5674, 7915 of 2020

2024:KER:85128

APPENDIX OF WP(C) 7915/2020

PETITIONER EXHIBITS

Exhibit P10 A TRUE COPY OF THE LETTER DATED 21/02/2023 SUBMITTED BY THE 3RD RESPONDENT TO THE 2ND RESPONDENT

Exhibit-P11 A TRUE COPY OF THE LETTER DATED 23-3-2023 ISSUED BY THE 2ND RESPONDENT TO THE 3RD RESPONDENT

Exhibit-P12 A TRUE COPY OF THE PAYMENT RECEIPT DATED 24-3-2022

Exhibit-P13 A TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 24-3-2022

Exhibit-P14 A TRUE COPY OF THE PROPOSAL TO THE 3RD RESPONDENT BY VALUING EACH PORTION

Exhibit-P15 A TRUE COPY OF THE SALE CERTIFICATE DATED 7-5-2022

Exhibit-P16 A TRUE COPY OF THE SALE CERTIFICATE ISSUED BY THE AUTHORISED OFFICER SOUTH INDIAN BANK

Exhibit-P17 A TRUE COPY OF THE SALE CERTIFICATE ISSUED BY THE AUTHORISED OFFICER SOUTH INDIAN BANK

Exhibit-P18 A TRUE COPY OF THE LETTER VIA GMAIL FORWARDED BY ONE SAME DATED NIL

Exhibit P19 A TRUE COPY OF THE VALUATION CERTIFICATE DATED 20/5/2015 IN RESPECT OF THE PROPERTIES OWNED BY THE 3RD RESPONDENT

Exhibit P20 A TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 24-3-2022 ISSUED BY THE SOUTH INDIAN BANK LTD.

Exhibit P21 A TRUE COPY OF THE ANOTHER PROCEEDING DATED 18/8/2023 ISSUED BY THE MANAGER, KERALA STATE BEVERAGES CORPORATION LTD. WP(C)No. 17255, 5674, 7915 of 2020

2024:KER:85128

Exhibit P22 A TRUE COPY OF THE CERTIFICATE DATED 23- 8-2023 ISSUED BY THE AGRICULTURAL OFFICER, KRISHI BHAVAN, ELIKULAM

Exhibit P23 A TRUE COPY OF THE CERTIFICATE DATED 18/4/2017 ISSUED BY THE AGRICULTURAL OFFICER, KRISHI BHAVAN, ELIKULAM

Exhibit P24 A TRUE COPY OF THE TAX RECEIPT DATED 13/4/2023

Exhibit P25 A TRUE COPY OF THE ANOTHER CERTIFICATE DATED 25/8/2023 ISSUED BY THE VILLAGE OFFICER, ELANGULAM

Exhibit P26 A TRUE COPY OF THE ANOTHER PURCHASE CERTIFICATE DATED 2/1/1976 ISSUED BY THE LAND TRIBUNAL, KOTTAYAM

EXHIBIT P9 TRUE COPY OF THE COMMUNICTION DATED 10/5/2019

EXHIBIT P8 TRUE COPY OF THE COMMUNICATION DATED 6/3/2019 ISSUED BY THE 2ND RESPONDENT

EXHIBIT P7 TRUE COPY OF THE ORDER DATED 14/2/2020 ISSUED BY THE COURT OF THE CHIEF JUDICIAL MAGISTRATE, KOTTAYAM IN M.C 258/18

EXHIBIT P6 TRUE COPY OF THE NOTICE DATED 7/1/2019 ISSUED BY THE BANK

EXHIBIT P5 TRUE COPY OF THE NOTICE DATED 11/1/2019 ISSUED BY THE COMMISSIONER APPOINTED IN M.C 258/2018 BEFORE THE CHIEF JUDICIAL MAGISTRATE COURT, KOTTAYAM

EXHIBIT P4 TRUE COPY OF THE TENDER CUM SALE NOTICE DATED 16/2/2019 ISSUED BY THE FIRST RESPONDENT

EXHIBIT P3 TRUE COPY OF THE INCOME TAX RETURNS

EXHIBIT P2 TRUE COPY OF THE PROJECT PROPOSAL WP(C)No. 17255, 5674, 7915 of 2020

2024:KER:85128

EXHIBIT P1 TRUE COPY OF THE BROACHEER PERTAINIGN TO THE 7 STORIED COMPLEX.

WP(C)No. 17255, 5674, 7915 of 2020

2024:KER:85128

APPENDIX OF WP(C) 17255/2020

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE TENDER CUM AUCTION SALE NOTICE ISSUED BY THE 1ST RESPONDENT DATED 21.7.2020

EXHIBIT P2 TRUE COPY OF CASE STATUS DATED 20.3.2018 IN OS NO 11/2018 OF THE HONBLE SUBORDINATE COURT, PALA

EXHIBIT P3 TRUE COPY OF THE LETTER SUBMITTED BY THE PETITIONER TO THE 3RD RESPONDENT DATED 3.8.2020

EXHIBIT P4 TRUE COPY OF THE REPLY LETTER ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER DATED 1.7.2020

EXHIBIT P5 TRUE COPY OF THE LETTER DATED 12.8.2020 SUBMITTED TO THE 1ST RESPONDENT BY THE PETITIONER

EXHIBIT P6 TRUE COPY OF THE TENDER CUM AUCTION NOTICE DATED 11/02/2021 ISSUED BY THE 1ST RESPONDENT.

 
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