Sini vs Jobinson
2024 Latest Caselaw 32528 Ker

Kerala High Court

Sini vs Jobinson on 8 November, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

Mat.Appeal No.961/2024                            1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                         THE HONOURABLE MR.JUSTICE DEVAN RAMACHANDRAN
                                              &
                          THE HONOURABLE MRS.JUSTICE M.B.SNEHALATHA
            Friday, the 8th day of November 2024 / 17th Karthika, 1946
                    IA.NO.1/2024 IN MAT.APPEAL NO.961 OF 2024
                     OP 876/2018 OF FAMILY COURT, MALAPPURAM.
   APPLICANTS / APPELLANTS:

       1. SINI, AGED 43 YEARS, D/O.THOMAS, KOKKADAN HOUSE, KOOMAMKULAM P.O.,
          ERNAD TALUK, MALAPPURAM DISTRICT - 676123.
       2. THOMAS, AGED 73 YEARS, KOKKADAN HOUSE, KOOMAMKULAM P.O., ERNAD
          TALUK, MALAPPURAM DISTRICT- 676123.

   RESPONDENTS / RESPONDENTS:

           JOBINSON, AGED 44 YEARS, S/O.ANNAKUTTY, KUVVATHODE HOUSE, PALALAM,
           KARIMBRA, MANNARKKAD TALUK, PALAKKAD DISTRICT - 678597.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of judgment in O.P.No.876/2018 of the Family Court, Malappuram dated
   08.08.2024, pending disposal of the above matrimonial appeal.


        This Application coming on for orders, upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of MR.P.M.RAFIQ Advocate for the applicants, the Court passed the
   following:


                                             ORDER

Post on 22.11.2024.

Interim order will continue till then.

Sd/- DEVAN RAMACHANDRAN JUDGE

Sd/- M.B. SNEHALATHA JUDGE

08-11-2024 /True Copy/ Assistant Registrar