The Malabar Educational & Charitable ... vs Prof. (Dr.) Joby K Jose
2024 Latest Caselaw 32485 Ker

Kerala High Court

The Malabar Educational & Charitable ... vs Prof. (Dr.) Joby K Jose on 8 November, 2024

Author: Amit Rawal

Bench: Amit Rawal

CON.CASE(C) NO. 1645 OF 2024              1

                                                    2024:KER:83814
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE AMIT RAWAL

                                  &

               THE HONOURABLE MRS. JUSTICE C.S. SUDHA

  FRIDAY, THE 8TH DAY OF NOVEMBER 2024 / 17TH KARTHIKA, 1946

                    CON.CASE(C) NO. 1645 OF 2024

        AGAINST THE JUDGMENT IN WA NO.1 OF 2019 OF HIGH COURT OF

KERALA

PETITIONER(S)/APPELLANT:

             THE MALABAR EDUCATIONAL & CHARITABLE TRUST YOGASALA
             ROAD,
             KANNUR- REPRESENTED BY ITS DIRECTOR AND MANAGING
             TRUSTEE, VALSAN MATATHIL, PIN - 670001


             BY ADV K.MOHANAKANNAN

RESPONDENT(S)/RESPONDENT:

             PROF. (DR.) JOBY K JOSE
             REGISTRAR, AGE AND FATHER'S NAME NOT KNOWN TO THE
             PETITIONER' WORKING AS REGISTRAR, UNIVERSITY OF
             KANNUR, KANNUR, PIN - 670002



        THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY
HEARD     ON 08.11.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 1645 OF 2024            2

                                                      2024:KER:83814
                             JUDGMENT

Amit Rawal, J.

It is submitted that the judgment dated 13.2.2024 has been

complied with. No cause of action survives in this contempt

petition. Accordingly, closed.

Sd/-

AMIT RAWAL JUDGE

Sd/-

sab                                         C.S. SUDHA
                                              JUDGE


                                                    2024:KER:83814

APPENDIX OF CON.CASE(C) 1645/2024

PETITIONER ANNEXURES

Annexure A1 TRUE COPY OF THE JUDGMENT IN WRIT PETITION(C) NO.28146/2009 DATED 7-9-2018

Annexure A2 CERTIFIED COPY OF THE JUDGMENT IN WRIT APPEAL 1/2019 DATED 13-2-2024

Annexure A3 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE UNIVERSITY DATED 5-6-2024