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Hazreth Aman Ks vs Station House Officer
2024 Latest Caselaw 32461 Ker

Citation : 2024 Latest Caselaw 32461 Ker
Judgement Date : 8 November, 2024

Kerala High Court

Hazreth Aman Ks vs Station House Officer on 8 November, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                      2024:KER:83550
WP(C) NO. 26350 OF 2024

                                     1
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                 THE HONOURABLE MR.JUSTICE V.G.ARUN

   FRIDAY, THE 8TH DAY OF NOVEMBER 2024 / 17TH KARTHIKA, 1946

                          WP(C) NO. 26350 OF 2024

PETITIONER/S:

            HAZRETH AMAN KS
            AGED 20 YEARS
            BEEVI HAMZA HAJI BUILDING, FLAT NO.B2,
            PULLUPALAM ROAD, KUNNUMPURAM, OPPOSITE YMCA ROAD,
            FORT KOCHI, ERNAKULAM DISTRICT, PIN - 682001


            BY ADVS.
            SHAJI THANKAPPAN
            SUBIN K SUDHEER
            AJAY GOPAL
            AMAL BABY




RESPONDENT/S:

     1      STATION HOUSE OFFICER
            FORT KOCHI POLICE STATION, FORT KOCHI,
            ERNAKULAM, PIN - 682001

     2      CITY POLICE COMMISSIONER
            ERNAKULAM CITY, OFFICE OF THE CITY POLICE
            COMMISSIONER, REVENUE TOWER,
            ERNAKULAM, PIN - 682011

     3      SHEHIRA BEEGUM
            AGED 51 YEARS
            BEEVI HAMZA HAJI BUILDING, FLAT NO.B2, 1ST FLOOR,
            PULLUPALAM ROAD, KUNNUMPURAM, OPPOSITE YMCA ROAD,
            FORT KOCHI, ERNAKULAM DISTRICT, PIN - 682001
                                                    2024:KER:83550
WP(C) NO. 26350 OF 2024

                                2
     4      MUKTHAR NAZER
            AGED 35 YEARS
            CHIRATTAPALAM, CHIRATTAPALAM ROAD,
            FORT KOCHI, PIN - 682001

            BY ADVS.
            SRI. AJITH VISWANATHAN, GP. -R1 & R2
            RAMESH P
            BLEIMY T.JOSE(K/1596/2023)



      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08.11.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                                 2024:KER:83550
WP(C) NO. 26350 OF 2024

                                          3




                                JUDGMENT

It is submitted that the dispute which had compelled the

petitioner to approach this Court, is resolved.

The Writ Petition is hence closed, reserving the

petitioner's liberty to approach the police in future, if so

warranted.

Sd/-

V.G.ARUN JUDGE SPV 2024:KER:83550 WP(C) NO. 26350 OF 2024

APPENDIX OF WP(C) 26350/2024

PETITIONER EXHIBITS

Exhibit P1 A TRUE PHOTOCOPY OF THE COMPLAINT DATED 19.07.2024 FORWARDED TO THE STATION HOUSE OFFICER, FORT KOCHI POLICE STATION

Exhibit P2 A TRUE PHOTOCOPY OF THE COMPLAINT DATED 19.07.2024 FORWARDED TO THE CITY POLICE COMMISSIONER, ERNAKULAM CITY

 
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