Kerala High Court
Advaith K R vs The Kerala Public Service Commission on 8 November, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
FRIDAY, THE 8TH DAY OF NOVEMBER 2024 / 17TH KARTHIKA, 1946
WP(C) NO. 39637 OF 2024
PETITIONER:
ADVAITH K R
AGED 24 YEARS
KALATHOOR HOUSE KARUVATTA, HARIPAD ALAPPUZHA DISTRICT,
PIN - 690517
BY ADV ADVAITH K R(Party-In-Person)
RESPONDENTS:
1 THE KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY, THULASI HILLS, PATTOM
PALACE PO THIRUVANANTHAPURAM., PIN - 695004
2 THE CONTROLLER OF EXAMINATIONS
KERALA PUBLIC SERVICE COMMISSION THULASI HILLS, PATTOM
PALACE PO, THIRUVANANTHAPURAM., PIN - 695004
OTHER PRESENT:
ADV SRI.P C SASIDHARAN - SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.11.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.C No. 39637 of 2024 2
2024:KER:83593
ZIYAD RAHMAN A.A., J.
- - - - - - - - - - - - - - - - - - - - -
W.P.C No. 39637 of 2024
- - - - - - - - - - - - - - - - - - - - - - - - - - -
Dated this the 8th day of November, 2024
JUDGMENT
It is pointed out by the learned standing counsel that, the
matter pertains to the examination for Secretary Local Self Government
Institution. Therefore the proper forum is Kerala Administrative Tribunal
and hence this Court does not have jurisdiction. I find force in the said
contention. Therefore this writ petition is closed without prejudice to the
right of the petitioner to approach the Kerala Administrative Tribunal.
Sd/-
ZIYAD RAHMAN A.A.
JUDGE
vnk/-
2024:KER:83593
APPENDIX OF WP(C) 39637/2024
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE IDENTITY CARD ISSUED BY THE
PRINCIPAL OF GOVERNMENT LAW COLLEGE ERNAKULAM
WITH ADMISSION NO:3LLB227718.
EXHIBIT P2 TRUE COPY OF THE DISABILITY CERTIFICATE
ISSUED BY THE GENERAL HOSPITAL ALAPPUZHA ON
17-06-2022
EXHIBIT P3 TRUE COPY OF THE UDID CARD ISSUED BY THE
GENERAL HOSPITAL ALAPPUZHA ON 17-06-2022.
EXHIBIT P4 TRUE COPY OF THE DISABILITY CERTIFICATE
ISSUED VIA DIGILOCKER BY THE DEPWD ON 17-06-
2022.
EXHIBIT P5 TRUE COPY OF THE UDID CARD ISSUED VIA
DIGILOCKER BY THE DEPWD ON 17-06-2022.
EXHIBIT P6 TRUE COPY OF ANNEXURE I ISSUED BY THE
SUPERINTENDENT OF GENERAL HOSPITAL ERNAKULAM
DATED 25-09-2024.
EXHIBIT P7 TRUE COPY OF THE OLD DISABILITY CERTIFICATE
ISSUED BY THE MEDICAL BOARD OF GOVT: T D
MEDICAL COLLEGE OF ALAPPUZHA DATED 24-01-2018
EXHIBIT P8 TRUE COPY OF THE ASSESSMENT REPORT CONDUCTED
BY PEEJAYS CHILD GUIDANCE CENTRE DATED 28-01-
2017.
EXHIBIT P9 TRUE COPY OF THE COMPENSATORY TIME ORDER
ISSUED BY CBSE REGIONAL DIRECTOR DATED 19-02-
EXHIBIT P10 TRUE COPY OF THE COMPENSATORY TIME ORDER
ISSUED BY HIGHER SECONDARY EDUCATION REGIONAL
DIRECTOR CHENGANNUR DATED 18-02-2017
EXHIBIT P11 TRUE COPY OF THE ORDER ISSUED BY THE
CONTROLLER OF EXAMS UNIVERSITY OF KERALA
DATED 06-03-2020.
EXHIBIT P12 TRUE COPY OF THE ORDER ISSUED BY THE
CONTROLLER OF EXAMS MAHATMA GANDHI UNIVERSITY
2024:KER:83593
KOTTAYAM DATED 16-04-2024.
EXHIBIT P13 TRUE COPY OF THE REGISTRATION DETAILS ISSUED
BY THE 1ST RESPONDENT DATED 04-11-2024
EXHIBIT P14 TRUE COPY OF THE APPLICATION SHEET OF THE
PETITIONER ISSUED THROUGH THE PSC PORTAL
DATED 03-01-2024
EXHIBIT P15 TRUE COPY OF THE SCREENSHOT OF RESULT AND
MARKS PUBLISHED IN THE PSC PORTAL DATED 02-
08-2024
EXHIBIT P16 TRUE COPY OF THE HALL TICKET ISSUED BY THE
1ST RESPONDENT TO PETITIONER WITH ROLL NO: S
1014588.
EXHIBIT P17 TRUE COPY OF THE GUIDELINES THAT FOLLOWED BY
THE KPSC PUBLISHED IN THE WEBSITE DATED 31-
10-2024.
EXHIBIT 18 (a) TRUE COPY OF THE GUIDELINE AND ANNEXURES
ISSUED BY THE DEPWD FOR PERSONS WITH
BENCHMARK DISABILITY OF 40% DATED 29-08-2018
EXHIBIT P 18 (b) TRUE COPY OF THE GUIDELINE AND ANNEXXURES
ISSUED BY THE DEPWD FOR PERSONS BELOW 40 % OF
DISABILITY DATED 10-08-2022
EXHIBIT P19 TRUE COPY OF THE PROCEDURE SHEET ISSUED BY
THE UNDER SECRETARY OF SSC DATED 25-10-2024
WITH FILE NO: HQ-PP001/14/2024-PP.
EXHIBIT P20 TRUE COPY OF THE HALL TICKET ISSUED BY THE
RECRUITMENT DIVISION OF HONORABLE HIGH COURT
OF KERALA WITH ROLL NO: 24041735
