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Rasheeda Bano vs Union Of India
2024 Latest Caselaw 32406 Ker

Citation : 2024 Latest Caselaw 32406 Ker
Judgement Date : 8 November, 2024

Kerala High Court

Rasheeda Bano vs Union Of India on 8 November, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                      2024:KER:83374

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

                 THE HONOURABLE MR.JUSTICE V.G.ARUN

    FRIDAY, THE 8TH DAY OF NOVEMBER 2024 / 17TH KARTHIKA, 1946

                      WP(C) NO. 30603 OF 2024

PETITIONER:

          RASHEEDA BANO
          AGED 50 YEARS
          W/O. MOHAMMED MAROOF, THANAL, UKKASMOTTA, KADIRUR,
          THALASSERY, KANNUR, PIN - 670642.


          BY ADVS.
          M.SASINDRAN
          JOGGY MATHUNNI

RESPONDENTS

    1     UNION OF INDIA
          REPRESENTED BY ITS SECRETARY, MINISTRY OF HOME AFFAIRS,
          GOVERNMENT OF INDIA, MAJOR DHYAN CHAND NATIONAL STADIUM
          NEW DELHI, PIN - 110002.

    2     STATE OF KERALA
          REPRESENTED BY ITS PRINCIPAL SECRETARY (HOME) HOME (G)
          DEPARTMENT, GOVERNMENT SECRETARIATE,
          THIRUVANANTHAPURAM, PIN - 695001.

    3     DISTRICT COLLECTOR
          COLLECTORATE RD, THAVAKKARA, KANNUR DISTRICT,
          PIN - 670002.


          SMT. DEEPA NARAYANAN, SR. GP.
          SRI.T.C. KRISHNA, DSGI IN CHARGE


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.11.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                          2024:KER:83374
WP(C) NO. 30603 OF 2024             2




                               JUDGMENT

Learned counsel for the petitioner submits that his client

received the citizenship certificate.

This is recorded and the writ petition is closed.

Sd/-

V.G.ARUN JUDGE Sru 2024:KER:83374

APPENDIX OF WP(C) 30603/2024

PETITIONER'S EXHIBITS

Exhibit P1 A TRUE COPY OF THE FORM VI APPLICATION DATED 23.09.2014 SUBMITTED BY THE PETITIONER.

Exhibit P2 A TRUE COPY OF THE PROCEEDINGS NO.26027/0075 DATED 06.06.2017.

Exhibit P3 A TRUE COPY OF THE COMMUNICATION NO.D3(B)PAK11/2008C DATED 15.02.2018.

Exhibit P4 A TRUE COPY OF THE COMMUNICATION NO.

26027/0075/2014-IC.II DATED 26.04.2018.

Exhibit P4(a) A TRUE COPY OF THE COMMUNICATION NO.

SSB2/164/2017/HOME DATED 24.05.2018 TO THE 3RD RESPONDENT.

Exhibit P5 A TRUE COPY OF THE COMMUNICATION DATED 13.01.2021 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.

Exhibit P6 A TRUE COPY OF THE SCREENSHOT OF THE RESPECTIVE PAGE OF THE INDIAN CITIZENSHIP ONLINE PORTAL DATED 24.06.2024.

Exhibit P7 A TRUE COPY OF THE COMMUNICATION NO.DCKNR/1287/2016/SS1 DATED 17.03.2022 BY THE 3RD RESPONDENT TO THE 2ND RESPONDENT.

Exhibit P8 A TRUE COPY OF THE JUDGMENT DATED 23.07.2024 IN WPC.NO. 18750 OF 2022.

 
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