Citation : 2024 Latest Caselaw 32376 Ker
Judgement Date : 8 November, 2024
WA No.217/2023 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MRS. JUSTICE C.S. SUDHA
Friday, the 8th day of November 2024 / 17th Karthika, 1946
WA NO. 217 OF 2023
AGAINST JUDGMENT DATED 05.01.2023 WP(C) 33690/2019 OF THIS COURT
APPELLANTS/PETITIONERS:
1. P. BALASUBRAMANIAN, AGED 53 YEARS S/O PECHIYAPPAN, II/I/21, N.G.O.
QUARTERS, THRIKKAKARA, KAKKANAD P.O., ERNAKULAM-682 021 (WORKING AS
LIFT OPERATOR, HIGH COURT OF KERALA, ERNAKULAM)
2. ALEX JUSTIN M.A., MALIYEKKAL HOUSE, EDAVANAKKAD P.O., NORTH
PARAVOOR, ERNAKULAM DISTRICT (WORKING AS ATTENDER, HIGH COURT OF
KERALA, ERNAKULAM)
BY SENIOR ADVOCATE SRI. GEORGE POONTHOTTAM AND ADVS. M/S. NISHA GEORGE &
A.L. NAVANEETH KRISHNAN.
RESPONDENTS/RESPONDENTS:
1. THE HIGH COURT OF KERALA, REPRESENTED BY REGISTRAR GENERAL, HIGH
COURT OF KERALA, ERNAKULAM - 682031
2. JASMINE, LIBRARY ASSISTANT, HIGH COURT OF KERALA, ERNAKULAM - 682031
3. RESHMA K.V., LIBRARY ASSISTANT, HIGH COURT OF KERALA, ERNAKULAM -
682031
4. BENNY KURIAKOSE K., LIBRARY ASSISTANT, HIGH COURT OF KERALA,
ERNAKULAM - 682031
5. RAHUL RAVEENDRAN, OFFICE ATTENDANT, HIGH COURT OF KERALA,
ERNAKULAM-682 031 RESIDING AT RAVI NIVAS, POTHY, MIDAYIKUNNU P.O.,
THALAYOLAPARAMBU, KOTTAYAM - 686605
6. AKHIL C., AGED 28 YEARS S/O UNNI C., RESIDING AT NADUKKANDI HOUSE,
KOLLIPARAMBA P.O., CHELAMBRA, MALAPPURAM DISTRICT - 676522
7. SREEJU V., AGED 33 YEARS S/O VENUGOPALAN NAIR, RESIDING AT V.S.
NIVAS, KOTTAIKKAL, KOTTAIKKAL P.O., THIRUVANANTHAPURAM - 695124
8. JINU RAJ M., AGED 29 YEARS S/O. RAJAN M., RESIDING AT MOOPPIL HOUSE,
KONDOTTY, KARIPUR, MALAPPURAM DISTRICT - 673647
BY SENIOR ADVOCATE. SRI. B.G. HARINDRANATH & SRI.AMITHKRISHNAN H FOR R1
SENIOR ADVOCATE SRI. K. JAJU BABU AND ADVS. M/S. M.U. VIJAYALAKSHMI &
BRIJESH MOHAN FOR R6 TO R8.
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to
i) Stay the operation of the judgment dated 05.01.2023 passed by the
Learned Single Judge in W.P.(C) No.33690 of 2019 and Annexure - I
proceedings dated 18.01.2023 issued pursuant to the same, pending disposal
WA No.217/2023 2/2
of the Writ Appeal.
ii) Restrain the 1st respondent from filling up the existing three
vacancies in the cadre of Library Assistant, pending disposal of the Writ
Appeal.
This Writ Appeal again coming on for orders on 08/11/2024 upon
perusing the appeal memorandum and this Court's Order dated 09/09/2024,
the court on the same day passed the following:
ORDER
Owing to the elevation of the existing Registrar General, New Registrar General has taken over the charge.
Mr.B.G Harindranath seeks time to get instructions. Post on 15/11/2024.
Sd/- AMIT RAWAL JUDGE
Sd/- C.S. SUDHA JUDGE
08-11-2024 /True Copy/ Assistant Registrar
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