Kerala High Court
Kamakshy Constructions vs State Of Kerala on 7 November, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.M.MANOJ
THURSDAY, THE 7TH DAY OF NOVEMBER 2024 / 16TH KARTHIKA, 1946
WP(C) NO. 7532 OF 2020
PETITIONER/S:
KAMAKSHY CONSTRUCTIONS
REPRESENTED BY ITS MANAGING PARTNER,
SHRI.R.PARAMESWARAN,TC-35/4250,PAZHAYANADAKKAVU,
TEMPLE TREES, THRISSUR-680001.
BY ADVS.
M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
SRI.E.K.NANDAKUMAR (SR.)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY TO
GOVERNMENT,GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001,KERALA.
2 DISTRICT POLICE CHIEF,
THRISSUR CITY POLICE,RAMAVARMAPURAM
RD,PALLIMOOLA,MANNUMKAD, RAMAVARMAPURAM,THRISSUR-
680631.
3 SUB INSPECTOR,
THRISSUR TOWN EAST POLICE STATION, PATTALAM
RD,SAKTHAN THAMPURAN NAGAR,VELIYANNUR,THRISSUR-
680001.
W.P.(C)No.7532 of 2020
2
2024:KER:84533
4 FEDERAL RESIDENCY OWNWER'S ASSOCIATION,
REPRESENTED BY ITS PRESIDENT, SHRI
SHAJI.P.J,7D,FEDERAL RESIDENCY APARTMENTS,ARISTO
ROAD,MISSION QUARTERS,THRISSUR-680006.
5 SHAJI.P.J,
FATHER'S NAME NOT KNOWN TO THE PETITIONER,FEDERAL
RESIDENCY APARTMENTS,ARITO ROAD,MISSION
QUARTERS,THRISSUR-680006.
6 BEENA.V.A,
FATHER'S NAME NOT KNOWN TO THE PETITIONER,FEDERAL
RESIDENCY APARTMENTS,ARITO ROAD,MISSION
QUARTERS,THRISSUR-680006.
7 P.V.DAVIS,
FATHER'S NAME NOT KNOWN TO THE PETITIONER,FEDERAL
RESIDENCY APARTMENTS,ARITO ROAD,MISSION
QUARTERS,THRISSUR-680006.
8 ROBIN.M.L,
FATHER'S NAME NOT KNOWN TO THE PETITIONER,FEDERAL
RESIDENCY APARTMENTS,ARITO ROAD,MISSION
QUARTERS,THRISSUR-680006.
9 K.L.JOHNSON,
FATHER'S NAME NOT KNOWN TO THE PETITIONER,FEDERAL
RESIDENCY APARTMENTS,ARITO ROAD,MISSION
QUARTERS,THRISSUR-680006.
0 ASHOKAN.C.N,
FATHER'S NAME NOT KNOWN TO THE PETITIONER,FEDERAL
RESIDENCY APARTMENTS,ARITO ROAD,MISSION
QUARTERS,THRISSUR-680006.
11 JOLLY BABU,
FATHER'S NAME NOT KNOWN TO THE PETITIONER,FEDERAL
RESIDENCY APARTMENTS,ARITO ROAD,MISSION
QUARTERS,THRISSUR-680006.
12 P.P.THOMAS,
FATHER'S NAME NOT KNOWN TO THE PETITIONER,FEDERAL
RESIDENCY APARTMENTS,ARITO ROAD,MISSION
W.P.(C)No.7532 of 2020
3
2024:KER:84533
QUARTERS,THRISSUR-680006.
13 C.A.GEORGE,
FATHER'S NAME NOT KNOWN TO THE PETITIONER,FEDERAL
RESIDENCY APARTMENTS,ARITO ROAD,MISSION
QUARTERS,THRISSUR-680006.
14 JOSE PAUL CHIRAMMEL,
FATHER'S NAME NOT KNOWN TO THE PETITIONER,FEDERAL
RESIDENCY APARTMENTS,ARITO ROAD,MISSION
QUARTERS,THRISSUR-680006.
OTHER PRESENT:
R1 TO 3 - SRI.RIYAL DEVASSY,GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 07.11.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C)No.7532 of 2020
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P.M.MANOJ, J.
.......................................
W.P.(C)No.7532 of 2020
..................................................................
Dated this the 7th day of November, 2024
JUDGMENT
This writ petition is preferred, seeking direction to the 2 nd
and 3rd respondents to remove any obstruction that may be
caused by respondents 4 to 14, their supporters or other
persons acting through them or at their behest to complete the
works of widening the entrance gate of Federal Residency
Apartments, Aristo Road, Mission Quarters, Thrissur.
2. When the matter was taken up for consideration on
11.03.2020, there was a direction to the police to accord
necessary protection for the completion of widening works of
the entrance gate of Federal Residency Apartments. Without
there being any obstructions from the side of the party
respondents, the police can also levy necessary charges
applicable as per the Government Order.
3. It appears that thereafter no attempt was made by
the petitioners to bring up this petition. That itself shows that
no further orders are necessary in this writ petition as the
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grievance voiced in the writ petition would have redressed on
the strength of interim order dated 11.03.2020, on presuming
that no further orders are required in this writ petition, this writ
petition is closed.
Sd/-
P.M.MANOJ, JUDGE
Dxy
2024:KER:84533
APPENDIX OF WP(C) 7532/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE JUDGEMENT DATED
19.02.2018 IN WP(C)NO.39220 OF 2017.
EXHIBIT P2 TRUE COPY OF THE LETTER DATED 12.02.2020
ISSUED BY THE REGIONAL FIRE OFFICER.
EXHIBIT P3 TRUE COPY OF THE POLICE COMPLAINT DATED
06.03.2020 SUBMITTED BY THE MANAGING
PARTNER OF THE PETITIONER AND THE
ACKNOWLEDGEMENT DATED 07.03.2020 ISSUED
BY THE THRISSUR TOWN EAST POLICE
STATION.
EXHIBIT P4 TRUE COPY OF THE PHOTOGRAPHS TAKEN ON
10.03.2020 SHOWING THE ENTRANCE GATE,THE
EXTENT OF WORK DONE SO FAR AND THE
INSTIGATION OF THE OFFICERS OF THE
THRISSUR TOWN EAST POLICE STATION,BY THE
MEMBERSOF THE 4TH RESPONDENT
ASSOCIATION.
