N.K. Chandran vs Sajina Baburaj
2024 Latest Caselaw 31791 Ker

Kerala High Court

N.K. Chandran vs Sajina Baburaj on 6 November, 2024

                                                     2024:KER:82752

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

           THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

   WEDNESDAY, THE 6TH DAY OF NOVEMBER 2024 / 15TH KARTHIKA, 1946

                       RSA NO. 564 OF 2024

     AGAINST THE JUDGMENT AND DECREE DATED 18.09.2018 IN AS NO.131

OF 2016 OF ADDITIONAL DISTRICT & SESSIONS COURT, VADAKARA ARISING

OUT OF THE JUDGMENT AND DECREE DATED 20.02.2016 IN OS NO.85 OF

2013 OF SUB COURT, VADAKARA

APPELLANT/APPELLANT/DEFENDANT:

          N.K. CHANDRAN
          AGED 65 YEARS
          S/O. KARATHOOTY,PROPRIETOR, SHINY JEWELLERY, EDODI,
          VATAKARA -1, VATAKARA TALUK, PIN 573101, KOZHIKODE (DT)


          BY ADVS.
          SANTHARAM.P
          REKHA ARAVIND
          PAUL P. ABRAHAM




RESPONDENTS/RESPONDENTRS/PLAINTIFF:

    1     SAJINA BABURAJ
          AGED 46 YEARS
          W/O.LATE M.K.BABURAJ, 'OMKARAM', PUTHUPPANAM AMSOM
          DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT 673105

    2     NAVANEETH
          AGED 21 YEARS
          S/O. M.K. BABURAJ, 'OMKARAM', PUTHUPPANAM AMSON DESOM,
          VATAKARA TALUK, KOZHIKODE DISTRICT 673105
 RSA NO. 564 OF 2024                     2



                                                         2024:KER:82752

      3      RASHMI RAJ
             AGED 18 YEARS
             'OMKARAM', PUTHUPPANAM AMSON DESOM, VATAKARA TALUK,
             KOZHIKODE DISTRICT 673105

      4      NAVIN RAJ (MINOR)
             AGED 15 YEARS
             'OMKARAM', PUTHUPPANAM AMSON DESOM, VATAKARA TALUK,
             KOZHIKODE DISTRICT 673105 REP. BY MOTHER & GUARDIAN
             SAJINA BABURAJ, W/O.LATE M.K.BABURAJ 673 105


             BY ADVS. (R1)
             P.B.SUBRAMANYAN
             SABU GEORGE
             B.ANUSREE
             MANU VYASAN PETER
             MEERA P.



      THIS REGULAR SECOND APPEAL HAVING COME UP FOR ADMISSION
ON   06.11.2024,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 RSA NO. 564 OF 2024          3



                                        2024:KER:82752




                      JUDGMENT

The learned counsel for the appellant submitted

that the matter is not pressed.

Accordingly, this Regular Second Appeal

is dismissed as not pressed.

Sd/-

M.A.ABDUL HAKHIM JUDGE mus