Kerala High Court
Nazarudeen vs Gopalakrishna Pillai on 5 November, 2024
Author: Amit Rawal
Bench: Amit Rawal
2024:KER:82113
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
TUESDAY, THE 5TH DAY OF NOVEMBER 2024 / 14TH KARTHIKA, 1946
RCREV. NO. 4 OF 2023
AGAINST THE ORDER/JUDGMENT DATED 27.07.2022 IN RCA NO.27 OF 2019
OF ADDITIONAL DISTRICT COURT & SESSIONS COURT - V, KOLLAM ARISING
OUT OF THE ORDER/JUDGMENT DATED 06.03.2019 IN RCP NO.2 OF 2014 OF
ADDITIONAL MUNSIFF COURT, KOLLAM
REVISION PETITIONERS/APPELLANTS/PETITIONERS :-
1 NAZARUDEEN, AGED 68 YEARS
S/O HAJI A MYTHEEN KUNJU, RESIDING AT ALI MANSION,
NO.116, SAMSAM NAGAR, VADAKKEVILA P O, KOLLAM-691010.
2 SHARAFUDEEN, AGED 58 YEARS
S/O HAJI A MYTHEEN KUNJU, RESIDING AT BEEMA'S, HOUSE
NO.115A,, SAMSAM NAGAR, VADAKKEVILA P O, KOLLAM-691010.
3 NIZARUDEEN, AGED 56 YEARS
S/O HAJI A MYTHEEN KUNJU, RESIDING AT "AL-FALAH",
NO.1115.B, SAMSAM NAGAR, VADAKKEVILA P O,
KOLLAM-691010.
BY ADVS.
R.NIKHIL
MISHAL M.DASAN
RESPONDENT/RESPONDENT/RESPONDENT :-
1 ARATHY, AGED 36 YEARS
D/O CHACKO, RESIDING AT JOY BHAVANAM, VIDYA NAGAR,
NEAR VIDHYADHIRAJA SCHOOL, KOTTAMUKKU,
KOLLAM WEST VILLAGE, KOLLAM-691013.
RCREV. NO. 4 OF 2023 & connected cases
2
2024:KER:82113
2 C A CHACKO, AGED 73 YEARS
S/O AUGUSTINE, RESIDING AT CHANGAN HOUSE,
VADAKKKUMBHAGOM WARD, KOLLAM WEST VILLAGE,
KOLLAM-691001.
THIS RENT CONTROL REVISION HAVING COME UP FOR ADMISSION ON
05.11.2024, ALONG WITH RCRev..1/2023, 3/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RCREV. NO. 4 OF 2023 & connected cases
3
2024:KER:82113
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
TUESDAY, THE 5TH DAY OF NOVEMBER 2024 / 14TH KARTHIKA, 1946
RCREV. NO. 1 OF 2023
AGAINST THE ORDER/JUDGMENT DATED 27.07.2022 IN RCA NO.19 OF 2022
OF ADDITIONAL DISTRICT COURT & SESSIONS COURT - V, KOLLAM ARISING
OUT OF THE ORDER/JUDGMENT DATED IN RCP NO.4 OF 2014 OF ADDITIONAL
MUNSIFF COURT, KOLLAM
REVISION PETITIONERS/APPELLANTS/PETITIONERS :-
1 NAZARUDEEN
AGED 67 YEARS
S/O. HAJI A.MYTHEEN KUNJU, RESIDING AT ALI MANSION,
NO.116, SAMSAM NAGAR, VADAKKEVILA P.O., KOLLAM-691 010
2 SHARAFUDEEN,
AGED 57 YEARS
S/O. HAJI A.MYTHEEN KUNJU, RESIDING AT BEEMA'S HOUSE
NO.115 A, SAMSAM NAGAR, VADAKKEVILA P.O., KOLLAM-691
010
3 NIZARUDEEN
AGED 55 YEARS
S/O. HAJI A.MYTHEEN KUNJU, RESIDING AT "AL-FALAH",
NO.115 B, SAMSAM NAGAR, VADAKKEVILA P.O., KOLLAM-691
010
BY ADVS.
R.NIKHIL
MISHAL M.DASAN
RCREV. NO. 4 OF 2023 & connected cases
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2024:KER:82113
RESPONDENT/RESPONDENT/RESPONDENT :-
GOPALAKRISHNA PILLAI , AGED 71 YEARS
S/O. LATE RAMAKRISHNAN PILLAI, PROPRIETOR,
M/S. QUILON HARDWARES, HOSPITAL ROAD, KOLLAM-691 001
THIS RENT CONTROL REVISION HAVING COME UP FOR ADMISSION ON
05.11.2024, ALONG WITH RCRev..4/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RCREV. NO. 4 OF 2023 & connected cases
5
2024:KER:82113
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
TUESDAY, THE 5TH DAY OF NOVEMBER 2024 / 14TH KARTHIKA, 1946
RCREV. NO. 3 OF 2023
AGAINST THE ORDER DATED 27.07.2022 IN RCA NO.28 OF 2019 OF
ADDITIONAL DISTRICT COURT & SESSIONS COURT - V, KOLLAM ARISING
OUT OF THE ORDER DATED 06.03.2019 IN RCP NO.3 OF 2014 OF
ADDITIONAL MUNSIFF COURT, KOLLAM
REVISION PETITIONERS/APPELLANTS/PETITIONERS :-
1 NAZARUDEEN
AGED 67 YEARS
S/O. HAJI A.MYTHEEN KUNJU, RESIDING AT ALI MANION,
NO.116, SAMSAM NAGAR, VADAKKEVILA P.O., KOLLAM-691 010
2 SHARAFUDEEN,
AGED 57 YEARS
S/O. HAJI A.MYTHEEN KUNJU, RESIDING AT BEEMA'S HOUSE
NO.115 A, SAMSAM NAGAR, VADAKKEVILA P.O., KOLLAM-691
010
3 NIZARUDEEN,
AGED 55 YEARS
S/O. HAJI A.MYTHEEN KUNJU, RESIDING AT "AL-FALAH",
NO.115 B, SAMSAM NAGAR, VADAKKEVILA P.O., KOLLAM-691
010
BY ADVS.
R.NIKHIL
MISHAL M.DASAN
RCREV. NO. 4 OF 2023 & connected cases
6
2024:KER:82113
RESPONDENT/RESPONDENT/RESPONDENT :-
R.RADHAKRISHNAN, AGED 66 YEARS
S/O. LATE RAMAKRISHNAN PILLAI, RESIDING AT PADMA
BHAVAN, KOTTAKKAKOM WARD, CUTCHERRY P.O.,
KOLLAM-691 013
BY ADVS.
Syam Kumar C R
P.PARAMESWARAN NAIR(P-269)
SREELATHA PARAMESWARAN NAIR(S-595)
ASWIN KUMAR M J(D/004917/2017)
HELEN P.A.(K/000084/2019)
ARUN ROY(K/413/2019)
ATHUL ROY(K/1345/2022)
THIS RENT CONTROL REVISION HAVING COME UP FOR ADMISSION ON
05.11.2024, ALONG WITH RCRev..4/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RCREV. NO. 4 OF 2023 & connected cases
7
2024:KER:82113
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
TUESDAY, THE 5TH DAY OF NOVEMBER 2024 / 14TH KARTHIKA, 1946
RCREV. NO. 2 OF 2023
AGAINST THE ORDER/JUDGMENT DATED IN RCA NO.25 OF 2019 OF
ADDITIONAL DISTRICT COURT & SESSIONS COURT - V, KOLLAM ARISING OUT
OF THE ORDER/JUDGMENT DATED IN RCOP NO.1 OF 2014 OF ADDITIONAL
MUNSIFF COURT, KOLLAM
REVISION PETITIONERS/APPELLANTS/PETITIONERS :-
1 NAZARUDEEN
AGED 67 YEARS
S/O. HAJI A. MYTHEEN KUNJU, RESIDING AT ALI MANSION,
NO.116, SAMSAM NAGAR, VADAKKEVILA P.O., KOLLAM-691010.
2 SHARAFUDEEN,
AGED 57 YEARS
S/O. HAJI A. MYTHEEN KUNJU, RESIDING AT BEEMA'S, HOUSE
NO.115, SAMSAM NAGAR, VADAKKEVILA P.O., KOLLAM-691010.
3 NIZARUDEEN,
AGED 55 YEARS
S/O. HAJI A. MYTHEEN KUNJU, RESIDING AT AL-FALAH,
NO.115 B, SAMSAM NAGAR, VADAKKEVILA P.O., KOLLAM-
691010.
BY ADVS.
R.NIKHIL
MISHAL M.DASAN
RCREV. NO. 4 OF 2023 & connected cases
8
2024:KER:82113
RESPONDENT/RESPONDENT/RESPONDENT :-
C.A.CHACKO, AGED 72 YEARS, S/O. AUGUSTINE, RESIDING AT
CHANGAN HOUSE, VADAKKUMBHAGOM WARD,
KOLLAM WEST VILLAGE, KOLLAM-691001.
BY ADV K.K.RAZIA
THIS RENT CONTROL REVISION HAVING COME UP FOR ADMISSION ON
05.11.2024, ALONG WITH RCRev..4/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RCREV. NO. 4 OF 2023 & connected cases
9
2024:KER:82113
ORDER
[RCRev. Nos.4/2023, 1/2023, 3/2023, 2/2023]
Amit Rawal, J.
The learned counsel for the petitioners submits that these R.C.
(Revs) are not pressed. Recording the submission, the R.C.(Revs) are
dismissed as not pressed.
Sd/-
AMIT RAWAL
JUDGE
Sd/-
EASWARAN S.
JUDGE
SMA
