Protech Organo Foods Private Limited vs The Circle Inspector Of Police
2024 Latest Caselaw 31447 Ker

Kerala High Court

Protech Organo Foods Private Limited vs The Circle Inspector Of Police on 2 November, 2024

                                               2024:KER:81711

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

              THE HONOURABLE MR. JUSTICE P.M.MANOJ

  SATURDAY, THE 2ND DAY OF NOVEMBER 2024 / 11TH KARTHIKA,

                              1946

                    WP(C) NO. 10142 OF 2020

PETITIONER:

         PROTECH ORGANO FOODS PRIVATE LIMITED
         PLOT NO.19 AND 20, KSIDC INDUSTRIAL GROWTH
         CENTER, PALLIPPURAM, CHERTHALA-688 541,
         REPRESENTED BY ITS MANAGING DIRECTOR, NAVEED
         ABOOBECKER, RESIDING AT 13/665, CHULLICKAL,
         THOPUMPADY, COCHIN-682 005.


         BY ADVS.
         C.HARIKUMAR
         SRI.RENJITH RAJAPPAN




RESPONDENTS:

    1    THE CIRCLE INSPECTOR OF POLICE
         CHERTHALA POLICE STATION, POLICE STATION ROAD,
         KRISHNAKRIPA, CHERTHALA-688 524.

    2    JYOTHISH,
         CONVENER, CITU, PANCHAYATH VELIYIL HOUSE,
         OTTAPUNNA, PALLIPURAM P.O., CHERTHALA-688 541.

    3    RENJITH
         CONVENER, BMS, PANDARAPATTATHIL,
         PALLIPURAM P.O., CHERTHALA-688 541.

    4    SURESH NAYAR
         CONVENER, INTUC, BRAMANIPARAMBU HOUSE,
         OTTAPUNNA, PALLIPURAM P.O., CHERTHALA-688 541.

    5    BABU
         CONVENER, AITUNC, CHACKANATTU VELIYIL HOUSE,
         OTTAPUNNA, PALLIPURAM P.O., CHERTHALA-688 541.
 W.P.(C) No.10142 of 2020
                                 2


                                                2024:KER:81711


     6      KERALA HEAD LOAD WORKERS WELFARE BOARD
            HEAD OFFICE, S.R.M.ROAD, ERNAKULAM-682 018,
            REPRESENTED BY ITS SECRETARY.


            BY ADVS.
            SRI.SHAJI THOMAS
            SRI.S.KRISHNA MOORTHY, SC, KHWWB
            SRI.JEN JAISON



             SRI.RIYAL DEVASSY,GOVERNMENT PLEADER

       THIS WRIT       PETITION (CIVIL)   HAVING COME   UP FOR
ADMISSION ON 02.11.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.10142 of 2020
                                     3


                                                          2024:KER:81711
                              P.M.MANOJ, J.
                              ------------------
                      W.P.(C)No.10142 of 2020
            ------------------------------------------------------
           Dated this the 2nd day of November, 2024


                               JUDGMENT

When the matter is taken up for consideration today, it is

submitted that the writ petition is preferred seeking adequate

police protection to the petitioner Company from the obstruction

caused to its smooth functioning by respondents 2 to 5 and their

members. On considering such prayer, an interim order of

police protection was granted to the petitioner vide order dated

22.05.2020.

Learned counsel for respondents 2 to 5 submitted that as

of now, no such issues persist. In such circumstances, the

interim order dated 22.05.2020 is made obsolete and the writ

petition is closed.

Sd/-

P.M.MANOJ JUDGE sss

2024:KER:81711

APPENDIX OF WP(C) 10142/2020

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF CERTIFICATE OF INCORPORATION OF THE PETITIONER.

EXHIBIT P2 THE TRUE COPY OF THE IEM REGISTRATION OF THE PETITIONER COMPANY DATED 08.05.2020.

EXHIBIT P3 THE TRUE COPY OF THE CERTIFICATE UNDER THE FOOD SAFETY AND STANDARDS AUTHORITIES OF INDIA DATED 10.05.2019.

EXHIBIT P4 THE TRUE COPY OF THE CERTIFICATE CONSENTING TO OPERATE DISUSED BY THE POLLUTION CONTROL BOARD DATED 01.02.2020 AND VALID UP TO 28.02.2023.

EXHIBIT P5 THE TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT DATED 19.05.2020.