Thursday, 07, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Saraswathy vs Sujitha@Chinchu
2024 Latest Caselaw 31402 Ker

Citation : 2024 Latest Caselaw 31402 Ker
Judgement Date : 2 November, 2024

Kerala High Court

Saraswathy vs Sujitha@Chinchu on 2 November, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

OP (FC) No.542/2024                           1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                            &
                       THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
               Saturday, the 2nd day of November 2024 / 11th Karthika, 1946
                                  OP (FC) NO. 542 OF 2024(R)
                          EP 34/2020 OF FAMILY COURT, MAVELIKKARA

      PETITIONER/PETITIONER/JUDGMENT DEBTOR NO.2:


                SARASWATHY, AGED 61 YEARS,   W/O RAMACHANDRAN,

                VELANTAYYATHU VEETIL, PULLIKANNAKKU MURI,

                KAYAMKULAM VILLAGE, ALAPPUZHA DISTRICT, PIN - 690 537.

      RESPONDENTS/RESPONDENTS/DECREE HOLDER AND JUDGMENT DEBTORS 1,3 AND 4:

          1. SUJITHA@CHINCHU, AGED 28 YEARS, W/O RAJESH, KALARICKAL VEEDU,
             KANNICHANALLOOR MURI, CHEPPADU VILLAGE, ALAPPUZHA, PIN - 690 511.
          2. RAJESH, AGED 41 YEARS, S/O RAMACHANDRAN, VELANTAYYATHU VEETIL,
             PULLIKANNAKKU MURI, KAYAMKULAM VILLAGE, ALAPPUZHA, PIN - 690 537.
          3. RAJEEV, AGED 49 YEARS, S/O RAMACHANDRAN, VELANTAYYATHU VEETIL,
             PULLIKANNAKKU MURI, KAYAMKULAM VILLAGE, ALAPPUZHA, PIN - 690 537.
          4. SEEMA, AGED 44 YEARS, W/O RAJEEV, VELANTAYYATHU VEETIL,
             PULLIKANNAKKU MURI, KAYAMKULAM VILLAGE, ALAPPUZHA, PIN - 690 537.


           OP (Family Court) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP (FC) the High Court be pleased to stay
   all further proceedings in EA No.3/2024 in EP No.34/2020 in OP No.628/2018 on
   the files of the Family Court Mavelikkara, till the disposal of the OP(FC).

            This petition again coming on for admission upon perusing the petition
   and the affidavit filed in support of OP (FC), this Court's order dated
   18/10/2024 and upon hearing the arguments of M/S. C.R.SANISH, SANTHOSH V.,
   KARTHIK S. ACHARYA & ANJANA K.P, Advocates for the petitioner and of SRI.
   K.SHAJ, Advocate for R1, the court passed the following:

                                                             P.T.O.
 OP (FC) No.542/2024                           2/2




                                         ORDER

Post on 08/11/2024.

Interim order will continue until then.

Sd/- DEVAN RAMACHANDRAN JUDGE

Sd/- M.B. SNEHALATHA JUDGE

02-11-2024 /True Copy/ Assistant Registrar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter