Shanavas T.K vs State Of Kerala
2024 Latest Caselaw 31119 Ker

Kerala High Court

Shanavas T.K vs State Of Kerala on 1 November, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

CRL.MC NO. 958 OF 2019                                2024:KER:81622
                                   1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

 FRIDAY, THE 1ST DAY OF NOVEMBER 2024 / 10TH KARTHIKA, 1946

                         CRL.MC NO. 958 OF 2019

 CRIME NO.598/2018 OF Thamarassery Police Station, Kozhikode

        AGAINST    THE   ORDER/JUDGMENT   DATED   22.11.2018    IN   CRMC

NO.417 OF 2018 OF ADDITIONAL DISTRICT COURT & SESSIONS COURT

(ATROCITIES    &   SEXUAL   VIOLENCE   AGAINST    WOMEN   &   CHILDREN),

KOZHIKODE

PETITIONER:

            SHANAVAS T.K.
            AGED 34 YEARS
            S/O. ABOOBACKER, THEKKE KANDANNOOR, VILLAPPALLY
            P.O, VATAKARA, KOZHIKODE DISTRICT.


            BY ADVS.
            SRI.M.ASOKAN
            SRI.DEVAPRASANTH.P.J.
            SMT.SMINI JOSE




RESPONDENTS:

    1       STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,REPRESENTING SHO
            OF THAMARASSERY POLICE STATION, KOZHIKODE,
            PIN-682031.

    2       MUSTAFA P.K
            AGED 17 YEARS, S/O.ABDUL AZEEZ, MANNARAYIL HOUSE,
            EANGAPUZHA P.O., THAMARASSERY, KOZHIKODE DISTRICT.
            PIN-673573
 CRL.MC NO. 958 OF 2019                                  2024:KER:81622
                                   2


    3       MRS. SHAHIDA,
            AGED 37 YEARS, W/O. ABDUL AZEEZ, MANNARAYIL HOUSE,
            EANGAPUZHA P.O., THAMARASSERY, KOZHIKODE DISTRICT,
            PIN-673573.




             SRI.SANGEETHARAJ.N.R, PUBLIC PROSECUTOR


     THIS     CRIMINAL   MISC.   CASE   HAVING   COME   UP   FOR   FINAL
HEARING ON 01.11.2024, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
 CRL.MC NO. 958 OF 2019                                 2024:KER:81622
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                     P.V.KUNHIKRISHNAN, J.
         -------------------------------------------------------
                    Crl.M.C.No. 958 of 2019
        --------------------------------------------------------
        Dated this the 1st day of November, 2024



                               ORDER

When this Criminal Miscellaneous Case came up for

consideration, the counsel for the petitioner submitted that

the prayer in this Criminal Miscellaneous Case is infructuous.

Therefore, this Criminal Miscellaneous Case is

dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN, JUDGE

NM CRL.MC NO. 958 OF 2019 2024:KER:81622

APPENDIX OF CRL.MC.No. 958/2019

PETITIONER'S ANNEXURES

ANNEXURE I CERTIFIED COPY OF THE FIR IN CRIME NO.598 OF 2018 OF THAMARASSERY POLICE STATION,KOZHIKODE.

ANNEXURE II ADDITIONAL DISTRICT AND SESSIONS FOR THE TRAIL OF CASES RELATING TO ATROCITIES AND SEXUAL VIOLENCE TOWARDS WOMEN AND CHILDREN KOZHIKODE IN CRL.M.C.NO.417/2018 DATED 22.11.2018.

ANNEXURE III CERTIFIED COPY OF THE AFFIDAVIT DATED 31.10.2018 FILED BY THE SECOND RESPONDENT.

ANNEXURE IV CERTIFIED COPY OF THE AFFIDAVIT DATED 31.10.2018 FILED BY THE THIRD RESPONDENT.