A.J.Pious vs The Sale Officer
2024 Latest Caselaw 14714 Ker

Kerala High Court

A.J.Pious vs The Sale Officer on 31 May, 2024

Author: Amit Rawal

Bench: Amit Rawal

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
        FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                        WP(C) NO. 27104 OF 2014
PETITIONER/S:

            A.J.PIOUS
            AGED 57 YEARS
            S/O.JACOB, IMD DHYANA BHAVAN, PUNNAPRA P.O., ALAPPUZHA
            - 688 004.

            BY ADV SRI.A.T.ANILKUMAR



RESPONDENT/S:

    1       THE SALE OFFICER
            THE ALLEPY CO-OPERATIVE AGRICULTURAL AND RURAL
            DEVELOPMENT BANK LTD.NO.A-94, ALAPPUZHA.

    2       THE ASSISTANT REGISTRAR
            CO-OPERATIVE DIVISION, ALLEPPY.

    3       THE SECRETARY
            THE ALLEPPY CO-OPERATIVE AGRICULTURAL AND RURAL
            DEVELOPMENT BANK LTD., ALAPPUZHA BRANCH.

            BY ADV SRI.K.N.VENUGOPALA PANICKER



OTHER PRESENT:

            SR GP SRI T K VIPINDAS




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 27104 OF 2014
                                 2

                           JUDGMENT

Learned counsel for the petitioner submitted that the

matter has become infructuous. Accordingly, this writ petition

is dismissed as infructuous.

Sd/-

sab                                         AMIT RAWAL
                                               JUDGE
 WP(C) NO. 27104 OF 2014

APPENDIX OF WP(C) 27104/2014

PETITIONER EXHIBITS

EXHIBIT P1. THE TRUE COPY OF THE INTIMATION DATED 23.07.99.

EXHIBIT P2. THE TRUE COPY OF THE NOTICE ISSUED BY THE 1ST RESPONDENT.