Leelamma Thomas vs Susamma Abraham
2024 Latest Caselaw 14711 Ker

Kerala High Court

Leelamma Thomas vs Susamma Abraham on 31 May, 2024

RSA No.367/2023                                          1/1

                                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                   PRESENT
                                  THE HONOURABLE MRS.JUSTICE C.S.SUDHA
                            Friday, the 31st day of May 2024 / 10th Jyaishta, 1946
                                    IA.NO.1/2023 IN RSA NO. 367 OF 2023
                                 OS 292/1998 OF MUNSIFF COURT, PUNALUR
                                    AS 21/2020 OF SUB COURT PUNALUR.
   PETITIONERS/APPELLANTS:

      1. LEELAMMA THOMAS, AGED 74 YEARS, W/O. THOMAS, PUTHENPARAMBIL HOUSE,
          BHARATHEEPURAM P.O., VIA EROOR, PIN - 691312

    And others

   RESPONDENTS/RESPONDENTS:

      1. SUSAMMA ABRAHAM, AGED 65 YEARS W/O. ABRAHAM JOHN, PUTHENPARAMBIL VEEDU,
          EZHAMKULAM KARA, THINGALKARIKKOM VILLAGE, KOLLAM DISTRICT, REPRESENTED
          THROUGH HER POWER OF ATTORNEY HOLDER SUNNY K.O.,AGED 61 YEARS,S/O. ONNONNY,
          KINARUVILAYIL VEEDU, BHARATHIPURAM P.O., EROOR, PUNALUR TALUK., PIN - 691312.

    And others

          Application praying that in the circumstances stated in the affidavit filed therewith the High
   Court be pleased to pass an order staying the implementations and operations of judgment and
   decree in AS.21/2020 of the Sub Court, Punalur dated 24.01.2023 in OS.No.292/1998 of the Munsiff
   Court, Punalur dated 13.02.2020 in the best interest of justice.

          This Application again coming on for orders upon perusing the application and the affidavit
   filed in support thereof and this Court's order dated 02.04.2024 and upon hearing the arguments of
   M/S.P.HARIDAS, BIJU HARIHARAN, SHIJIMOL M.MATHEW, P.C.SHIJIN, RISHIKESH HARIDAS, RAJASREE
   T.R., Advocates for the petitioners, the court passed the following:




                                                    ORDER

Interim order as sought for in IA.No.1/2023 shall stand extended till the next hearing date.

Post on 06.11.2024.

Sd/- C.S.SUDHA, JUDGE

31-05-2024 /True Copy/ Assistant Registrar