P.K.Sobin vs Kavalangad Grama Panchayat
2024 Latest Caselaw 14698 Ker

Kerala High Court

P.K.Sobin vs Kavalangad Grama Panchayat on 31 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                        WP(C) NO. 34306 OF 2016
PETITIONER:

            P.K.SOBIN
            AGED 45 YEARS
            PUTHAYATH HOUSE,KUZHOOR,AIRAPURAM.P.O,ERNAKULAM-683541.

            BY ADV SRI.LEGY ABRAHAM



RESPONDENTS:

    1       KAVALANGAD GRAMA PANCHAYAT
            COMMITTEE,NELIMATTOM.P.O,KOTHAMANGALAM,PIN-
            686693,REPRESENTED BY THE PRESIDENT.

    2       THE SECRETARY
            KAVALANGAD GRAMA
            PANCHAYATH,NELIMATTOM.P.O,KOTHAMANGALAM,PIN-686693.

    3       THE SECRETARY TO GOVERNMENT
            DEPARTMENT OF LOCAL SELF GOVERNMENT
            INSTUTITIONS,GOVERNMENT OF
            KERALA,GOVT.SECRETARIAT,THIRUVANANTHAPURAM-695001.

            SRI.B.S.SYAMANTAK, GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.34306 of 2016


                                2

                 P.V.KUNHIKRISHNAN,J.
              ---------------------
                 W.P (C) No.34306 of 2016
           ---------------------------
             Dated this the 31st day of May, 2024

                           JUDGMENT

The counsel for the petitioner submitted that this writ

petition is not pressed. Hence, this writ petition is dismissed as

not pressed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE bng