Kerala Vyapari Vyavasayi Ekopana ... vs The Sub Registrar, Edappally
2024 Latest Caselaw 14697 Ker

Kerala High Court

Kerala Vyapari Vyavasayi Ekopana ... vs The Sub Registrar, Edappally on 31 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                        WP(C) NO. 24441 OF 2016
PETITIONER:

            KERALA VYAPARI VYAVASAYI EKOPANA SAMITHI,
            EDAPPALLY TOLL UNIT, REPRESENTED BY ITS SECRETARY,
            SHAJAHAN ABDUL KHADER, S/O. ABDUL KHADER, THAIVELI
            HOUSE, MARAMPILLY P.O., ERNAKULAM.

            BY ADVS.
            SRI.K.R.VINOD
            SRI.S.ARAVIND
            MS.JENCY SUSAN JOSE
            SRI.V.SRI NATH



RESPONDENTS:

    1       THE SUB REGISTRAR, EDAPPALLY
            EDAPPALLY, EDAPPALLY P.O., KOCHI-24.

    2       ABDUL RASHEED
            AGED 60 YEARS
            AGED 60, S/O. ISMAIL, THAIKOOTTATHIL HOUSE,
            CHUTTUPADUKARA, EDAPPALLY, KOCHI-24.

            BY ADVS.
            SRI.SHIBU JOSEPH
            SRI.SUNIL N.SHENOI
            SRI.P.VISWANATHAN



OTHER PRESENT:

            SRI.RIYAL DEVASSY, GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.24441 of 2016


                                2

                 P.V.KUNHIKRISHNAN,J.
              ---------------------
                 W.P (C) No.24441 of 2016
           ---------------------------
             Dated this the 31st day of May, 2024

                           JUDGMENT

The counsel appearing for the petitioner submitted that

prayers in this writ petition are infructuous. Therefore, this writ

petition is dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE bng