Shibu vs The State Of Kerala
2024 Latest Caselaw 14691 Ker

Kerala High Court

Shibu vs The State Of Kerala on 31 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                      WP(C) NO. 36855 OF 2016
PETITIONER:

            SHIBU
            AGED 35 YEARS
            S/O VIKRAMAN, NO.510 VILAYIL VEEDU,
            CHATHANNOOR, KOLLAM WEST, KOLLAM DIST.
            BY ADVS.
            SRI.C.RAJENDRAN
            SRI.C.P.ANIL RAJ
            SMT.R.S.SREEVIDYA

RESPONDENTS:

    1       THE STATE OF KERALA
            REP. BY THE SECRETARY, REVENUE DEPARTMENT,
            SECRETARIAT, THIRUVANANTHPAURAM- 695 001
    2       DISTRICT COLLECTOR
            KOLLAM DISTRICT- 691 001
    3       THE TAHSILDAR
            KOLLAM- 691 001
    4       VILLAGE OFFICER
            CHIRAKKARA, KOLLAM DISTRICT - 691 578
    5       THE REVENUE DIVISIONAL OFFICER
            KOLLAM- 691' 001
    6       SUB INSPECTOR OF POLICE
            CHATHANNOOR POLICE STATION,
            KOLLAM DIST- 691 572
    7       THE SENIOR GEOLOGIST
            MINING AND GEOLOGY DEPARTMENT,
            KOLLAM- 691 001
OTHER PRESENT:

            SRI.RIYAL DEVASSY, GP


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   31.05.2024,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.36855/2016

                                   2




                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
                  W.P.(C).No.36855 of 2016
             ---------------------------------------------
            Dated this the 31st day of May, 2024


                           JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioner submitted that the

prayers in this writ petition are infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

                                             P.V.KUNHIKRISHNAN
JV                                                  JUDGE