A. Dhanpal vs Jerson T.M
2024 Latest Caselaw 14668 Ker

Kerala High Court

A. Dhanpal vs Jerson T.M on 31 May, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
            THE HONOURABLE MR.JUSTICE N.NAGARESH
   FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                 CON.CASE(C) NO. 924 OF 2024
       AGAINST THE JUDGMENT IN WP(C) NO.1153 OF 2024
                   OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

          A. DHANPAL,
          AGED 48 YEARS
          S/O AMMASAIYAPPAN, SURABHI, GANESH NAGAR,
          SEKHARIPURAM P.O., PALAKKAD, PIN - 678001

          BY ADV NAZRIN BANU


RESPONDENT/RESPONDENT NO.2:

          JERSON T.M,
          (AGE AND FATHER'S NAME NOT KNOWN TO THE
          PETITIONER), THE REGIONAL TRANSPORT OFFICER,
          REGIONAL TRANSPORT OFFICE, PALAKKAD, PIN - 678001

          SRI.SREEJITH V.S., GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.05.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case(C) No.924 of 2024
                                2


                           JUDGMENT

Dated this the 31st day of May, 2024

Counsel for the petitioner submits that the directions

contained in the judgment dated 15.01.2024 in W.P.(C)

No.1153 of 2024 stand complied with.

Recording the said submission, the Contempt of Court

Case is closed.

Sd/-

N.NAGARESH JUDGE spk

APPENDIX OF CON.CASE(C) 924/2024

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY JUDEGEMENT DATED 15/01/2024 IN W.P. (C) NO. 1153 OF 2024 ON THE FILES OF THIS HON'BLE COURT)