Kumaran vs K.A.Radhakrishnan
2024 Latest Caselaw 14662 Ker

Kerala High Court

Kumaran vs K.A.Radhakrishnan on 31 May, 2024

Author: Mary Joseph

Bench: Mary Joseph

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
           THE HONOURABLE MRS. JUSTICE MARY JOSEPH
   FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                    RP NO. 1181 OF 2023
 AGAINST THE JUDGMENT DATED IN MACA NO.1563 OF 2013 OF HIGH
              COURT OF KERALA DATED 16.11.2022
REVIEW PETITIONER/APPELLANTS:

           KUMARAN,
           AGED 49 YEARS
           S/O KASI,RESIDING AT VAZHAKKAD HOUSE,PERUVAMBU POST,
           PALAKKAD DISTRICT., PIN - 678 531
           BY ADV T.N.MANOJ


RESPONDENTS/RESPONDENTS:

     1     K.A.RADHAKRISHNAN,
           KANAKKASSERY HOUSE,
           KUNNAPILLY,MELOOR,CHALAKUDY,THRISSUR PINCODE-,
           PIN - 686 502
     2     JOY
           S/O OUSEP,PARAKKATTIL HOUSE,CHATTIKULAM P O
           KAMALLAM,CHALAKUDY., PIN - 686502
     3     THE MANAGER,
           NEW INDIA ASSURANCE COMPANY LTD, THRISSUR PIN - 678 001
     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
30.05.2024, THE COURT ON 31.05.2024 PASSED THE FOLLOWING:
 RP No. 1181 of 2023
in MACA No.1563 of 2013
                                -:2:-


                         MARY JOSEPH, J.
                -----------------------
                       RP No. 1181 of 2023
                                 in
                      MACA No.1563 of 2013
                -----------------------
                Dated this the 31st day of May, 2023


                            ORDER

Having heard learned counsel for the Review Petitioner and

upon reading the judgment and perusal of the evidence on

record, this Court finds that no error apprent on the face of the

record is crept in the judgment sought to be reviewed.

Therefore, Review Petition is dismissed.

Sd/-

MARY JOSEPH JUDGE

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