Manjith K V vs Rani George
2024 Latest Caselaw 14661 Ker

Kerala High Court

Manjith K V vs Rani George on 31 May, 2024

Author: T.R. Ravi

Bench: T.R.Ravi

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                  THE HONOURABLE MR. JUSTICE T.R.RAVI
      FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                        CON.CASE(C) NO. 433 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.38122 OF 2023 OF HIGH
                              COURT OF KERALA


PETITIONER/PETITIONER:

             MANJITH K V
             AGED 46 YEARS, S/O.JAYARAJAN C K,
             SAYOOJYAM, KOORARA POST,
             CHEMBAD VIA, KANNUR DISTRICT-670694
             H.S.A. MATHS, RAJIV GANDHI MEMORIAL
             HIGHER SECONDARY SCHOOL, MOKERI,
             KANNUR DISTRICT, PIN - 670692

             BY ADVS.
             POOVAMULLE PARAMBIL ABDUL KAREEM
             K.N.KUMARASWAMY SARMA



RESPONDENT/1ST RESPONDENT:

             RANI GEORGE
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER
             SECRETARY TO GOVERNMENT,
             GENERAL EDUCATION DEPARTMENT,
             GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM,
             PIN - 695001

             SMT.VIDYA KURIAKOSE, GOVT.PLEADER


     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 31.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 433 OF 2024
                                  2




                            T.R. RAVI, J.
             --------------------------------------------
                  Cont. Case (C). No.433 of 2024
              --------------------------------------------
                Dated this the 31st day of May, 2024

                            JUDGMENT

When the case is taken up, it is submitted by the counsel for the

petitioner that the directions issued have been complied with.

Contempt Case is hence closed.

Sd/-

T.R. RAVI JUDGE Pn CON.CASE(C) NO. 433 OF 2024

APPENDIX OF CON.CASE(C) 433/2024

PETITIONER'S ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 22/11/2023 PASSED BY THIS HON'BLE COURT IN