Sebastian Jose vs K.Meera, Ias
2024 Latest Caselaw 14658 Ker

Kerala High Court

Sebastian Jose vs K.Meera, Ias on 31 May, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
             THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
     FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                     CON.CASE(C) NO. 706 OF 2024
  AGAINST THE JUDGMENT DATED IN WP(C) NO.7711 OF 2023 OF HIGH
                           COURT OF KERALA
PETITIONER:

             SEBASTIAN JOSE
             AGED 64 YEARS
             S/O. JOSEPH, THUNDIYIL HOUSE, PUTHUVYPU,
             ELAMKUNNAPPUZHA, OCHANTHURUTH P.O.,
             ERNAKULAM DISTRICT, KERALA, PIN - 682508

             BY ADVS.
             SHERRY J. THOMAS
             JOEMON ANTONY
             ANTONY NILTON REMELO



RESPONDENT:

             K.MEERA, IAS
             (FATHER'S NAME AND AGE NOT KNOW TO THE PETITIONER),
             THE REVENUE DIVISIONAL OFFICER,
             1ST FLOOR, TALUK OFFICE, JACOB ROAD,
             FORT KOCHI, KERALA -, PIN - 682001




             SMT.AMMINIKUTTY K, SR.GP




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                               -2-
COC 706 of 2024




                              MOHAMMED NIAS C.P., J.
                        -----------------------------------------------
             Contempt of Court Case (Civil) No.706 of 2024
                         ---------------------------------------------
                       Dated this the 31st day of May, 2024



                                       JUDGMENT

Learned Government Pleader submits that orders have been passed

in compliance with the directions of this Court in the judgment dated

07.03.2023 in WP(C)No.7711/2023. This recorded. Accordingly, the

contempt case is closed.

Sd/-

MOHAMMED NIAS C.P.

JUDGE

dlk/31.05.2024

COC 706 of 2024

APPENDIX OF CON.CASE(C) 706/2024

PETITIONER'S ANNEXURES

ANNEXURE A1 THE CERTIFIED COPY OF THE JUDGMENT IN W.P. (C) NO. 7711/2023 DATED 07-03-2023

ANNEXURE A2 THE TRUE COPY OF THE RECEIPT ISSUED BY THE RESPONDENT OFFICE DATED 14-03-2023