Anil G Palatty vs Ramya.S.Namboothiri
2024 Latest Caselaw 14657 Ker

Kerala High Court

Anil G Palatty vs Ramya.S.Namboothiri on 31 May, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
             THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
     FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                     CON.CASE(C) NO. 661 OF 2024
  AGAINST THE JUDGMENT DATED IN WP(C) NO.1534 OF 2023 OF HIGH
                           COURT OF KERALA
PETITIONER:

             ANIL G PALATTY, AGED 47 YEARS
             S/O.GARVASIS OUSEPH (LATE), PALATTY HOUSE,
             VAPALASSERY.P.O.,
             ERNAKULAM DISTRICT., PIN - 683572

             BY ADV AVANEESH KOYIKKARA



RESPONDENT:

             RAMYA.S.NAMBOOTHIRI
             [AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER]
             TAHSILDAR (LR), ALUVA TALUK OFFICE, ALUVA,
             ERNAKULAM., PIN - 683101




             SMT.AMMINIKUTTY K, SR.GP




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                            -2-
COC 661 of 2024




                           MOHAMMED NIAS C.P., J.
                     -----------------------------------------------
             Contempt of Court Case (Civil) No.661 of 2024
                      ---------------------------------------------
                    Dated this the 31st day of May, 2024



                                    JUDGMENT

Learned Government Pleader submits that orders have been passed

in compliance with the directions of this Court in the judgment dated

14.2.2023 in WP(C)No.1534/2023. This recorded. Accordingly, the

contempt case is closed.

Sd/-

MOHAMMED NIAS C.P.

JUDGE

dlk/31.05.2024

COC 661 of 2024

APPENDIX OF CON.CASE(C) 661/2024

PETITIONER'S ANNEXURES

ANNEXURE A1 THE CERTIFIED COPY OF THE JUDGMENT WP(C) NO.1534/2023 DATED 14.02.2023.