Boby Sebastian vs Biju.K
2024 Latest Caselaw 14649 Ker

Kerala High Court

Boby Sebastian vs Biju.K on 31 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

Con.Case(C) No.1245/2024                             1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
                  Friday, the 31st day of May 2024 / 10th Jyaishta, 1946
                 CONTEMPT CASE(C) NO. 1245 OF 2024(S) IN WP(C) 19026/2023

   PETITIONER/PETITIONER IN WPC:


           BOBY SEBASTIAN, AGED 46 YEARS, S/O. DEVASSIA.V.T,
           VALUVETTICAL HOUSE, KELAKAM. P.O, KANNUR DISTRICT,
           PIN - 670 674.

        BY ADVOCATES M/S. K. LAKSHMINARAYANAN & SATHYASHREE PRIYA EASWARAN

   RESPONDENT/1ST RESPONDENT IN WPC:


           BIJU K., AGED 35 YEARS, S/O. K. KRISHNANKUTTY,
           SECRETARY, PUBLIC WORKS DEPARTMENT,
           SECRETARIAT, TRIVANDRUM, PIN - 695 001.

            BY GOVERNMENT PLEADER

        This Contempt of court case (civil) having come up for orders on
   31.05.2024, the court on the same day passed the following:

                                              ORDER

After going through the pleadings, I am of the prima facie opinion

that the respondent committed contempt. The respondent will appear through

Video conference before this Court on 24/06/2024. In the meanwhile, if the

directions are complied or if the judgment is varied or modified, the

appearance is dispensed with.

Issue a copy of this order to the Government Pleader who will

communicate the same to the respondent.

Post on 24/06/2024.

Sd/- P.V.KUNHIKRISHNAN JUDGE

31-05-2024 /True Copy/ Deputy Registrar