Citation : 2024 Latest Caselaw 14647 Ker
Judgement Date : 31 May, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
OP (CAT) NO. 1019 OF 2013
AGAINST THE ORDER DATED 30.10.2012 IN OA NO.229 OF 2012 OF
CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH
PETITIONER/RESPONDENTS 5 -15 IN OA :
1 SMT. PADMALAKSHMI MADHAVAN, AGED 50 YEARS,
W/O.S.MADHAVAN, UDC, O/O THE OFFICIAL LIQUIDATOR,
CHENNAI, RESIDING AT 14/1, KRIPASANKARI STREET,
WEST MAMBALAM, CHENNAI-33.
2 SMT. S.AMUTHA
AGED 51 YEARS, W/O.M.MANIKANDAN,
UDC, O/O THE REGISTRAR OF COMPANIES,
CHENNAI, RESIDING AT PLOT NO.195,
NEW NO.1, S.V.LINGAM SALAI, K.K.NAGAR,
CHENNAI-78.
3 SRI. RAVINDRANATHAN.K.
AGED 44 YEARS
S/O.VISHWANATHAN.E., UDC, O/O THE REGISTRAR OF
COMPANIES, CHENNAI, RESIDING PERMANENTLY AT 9/97,
SAROJA NIVAS, CHITTUR, PALAKKAD-678101.
4 SHRI.M.SANTHANASAMY
AGED 52 YEARS, S/O.S.MICHAEL, UDC,
O/O THE REGISTRAR OF COMPANIES, CHENNAI,
RESIDING AT NO.3/9, ALEX NAGAR, MAIN ROAD,
MADHAVAM MILK COLONY, CHENNAI-51.
5 SHRI.M.ARUNKUMAR
AGED 37 YEARS, S/O.D.MOHAN KUMAR,
UDC, O/O THE REGISTRAR OF COMPANIES,
CHENNAI, RESIDING AT 9/4, CPWD QUARTERS,
K.K.NAGAR, CHENNAI-78.
O.P.(CAT.) No.1019 of 2023
2
6 SHRI. M.N.KANNAN
AGED 41 YEARS, S/O.M.NARASHIMHAN, UDC,
O/O THE REGISTRAR OF COMPANIES, CHENNAI,
RESIDING AT 169/1, 11TH LAL BAHADUR SHASTRI STREET,
G.V.ILLAM, G.K.M.COLONY, CHENNAI-82.
7 SHRI. S.RAJKUMAR
AGED 39 YEARS, S/O.U. SALIAPPAN, UDC,
O/O THE REGISTRAR OF COMPANIES, CHENNAI,
RESIDING AT 53/4, CPWD QUARTERS, K.K.NAGAR,
CHENNAI-78.
8 SMT. K.KANMANI
AGED 42 YEARS
W/O.SHRI.N.VENKATARAMAN, UDC, O/O THE REGISTRAR OF
COMPANIES, CHENNAI, RESIDING AT NO.34/B-10, INDIAN
FLATS, EAST CLUB ROAD, SHENOY NAGAR, CHENNAI-600030.
9 SMT. J.S.KHATHIJA SULTANA
AGED 41 YEARS, W/O.A.AMEER HAMZA, UDC,
O/O THE REGISTRAR OF COMPANIES, CHENNAI,
RESIDING AT NO.116, M.S.KOIL STREET,
ROYAPURAM, CHENNAI-13.
10 SMT. R.MANGALAM
AGED 47 YEARS, W/O.B.R.KRISHNAMURTHY, UDC,
O/O. THE REGIONAL DIRECTOR, MCA, CHENNAI,
RESIDING AT B1, C-67, IIND MAIN ROAD,
THIRUVENGADA NAGAR, AMBATTUR, CHENNAI-53.
11 SHRI.B.NARASIMHAN
AGED 52 YEARS, S/O.K.BALASUBRAMANIAN, UDC,
O/O. THE REGIONAL DIRECTOR, MCA, CHENNAI,
RESIDING AT 17, AMBIKA NAGAR, MADAMBAKKAM,
CHENNAI-126.
BY ADVS.
SRI.M.R.HARIRAJ
SMT.M.A.JINSA MOL
SRI.P.A.KUMARAN
SRI.NIRMAL V NAIR
SMT.VINEETHA B.
O.P.(CAT.) No.1019 of 2023
3
RESPONDENTS/APPLICANT AND RESPONDENTS 1-4 IN OA:
1 T.N.GIRISH KUMAR
AGED 47 YEARS
S/O.THE LATE SRI.P.K.ACHUTHA PANICKER,
JUNIOR TECHNICAL ASSISTANT, OFFICE OF THE REGITRAR
OF COMPANIES, KERALA, 1ST FLOOR, COMPANY LAW BHAVAN,
THRIKKAKKARA, KOCHI-682021, RESIDING AT C61, BLOCK
NO.XX, CPWD QUARTERS, KUNNUMPURAM, KAKKANAD-682030.
2 UNION OF INDIA
REPRESENTED BY ITS SECRETARY,
MINISTRY OF CORPORATE AFFAIRS, FIFTH FLOOR,
A WING, SHASTRI BHAVAN, RAJENDRA PRASAD ROAD,
NEW DELHI-110001.
3 SECRETARY TO GOVERNMENT OF INDIA
DEPARTMENT OF PERSONNEL AND TRAINING,
MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSION,
NEW DELHI-110001.
4 UNDER SECRETARY TO GOVERNMENT OF INDIA
MINISTRY OF CORPORATE AFFAIRS, FIFTH FLOOR,
A WING, SHASTRI BHAVAN, RAJENDRA PRASAD ROAD,
NEW DELHI-110001.
5 REGIONAL DIRECTOR
SOUTHERN REGION, MINISTRY OF CORPORATE AFFAIRS,
5TH FLOOR, SHASTRI BHAVAN, BLOCK 1, VTH FLOOR,
26, HODDOWS ROAD, CHENNAI-600006.
BY ADVS.
VISHNUDAS HARIDAS
SHRI.A.R.L. SUNDARESAN, ASG OF INDIA
SRI.O.V.RADHAKRISHNAN SR.
GEORGE VARGHESE(K/1641/2021)
S.SOORYA GAYATHRY(K/00000285/2023)
HARI R.(K/000046/2023)
THIS OP (CAT) HAVING COME UP FOR ADMISSION ON
31.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(CAT.) No.1019 of 2023
4
AMIT RAWAL & EASWARAN S. , JJ.
-------------------------
O.P.(CAT) No.1019 of 2013
-----------------------------------
Dated this the 31st day of May 2024
JUDGMENT
AMIT RAWAL, J.
After arguing for sometime, Sri.M.R.Hariraj, learned counsel
appearing for the petitioners submitted that the matter has become
infructuous.
Petition is dismissed as infructuous.
Sd/-
AMIT RAWAL, JUDGE
Sd/-
EASWARAN S., JUDGE NS
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