Kerala High Court
Soubeesh @ Kannan vs Javart.S. Akkara on 31 May, 2024
Author: Kauser Edappagath
Bench: Kauser Edappagath
OP(C) No.1137/2024 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
Friday, the 31st day of May 2024 / 10th Jyaishta, 1946
OP(C) NO. 1137 OF 2024
EA 468/2017 IN EP 684/2011 IN O.S 1023/2009 OF I ADDITIONAL SUB COURT, THRISSUR.
PETITIONER(S)/ ADDITIONAL RESPONDENT NO 4 IN E.A 468/2017/ 4TH JUDGMENT
DEBTOR:
SOUBEESH @ KANNAN, AGED 40 YEARS, S/O SOMAN @ SOMASUNDARAN, KOVATTIL
HOUSE, AARATTUPUZHA DESOM, URAKAM VILLAGE, THRISSUR TALUK, THRISSUR
DISTRICT, THRISSUR, PIN - 680562
RESPONDENT(S)/ PETITIONER & RESPONDENTS IN E.A/ AUCTION PURCHASER, DECREE
HOLDERS JUDGMENT DEBTOR NOS 1,2,3 & 5:
1. JAVART.S. AKKARA, AGED 48 YEARS, S/O. AKKARA GEORGE, KUTTANELLUR
DESOM, ORMOLU VILLAGE, THRISSUR TALUK, THRISSUR DISTRICT, PIN - 680
655.
2. BINU CHACKO, AGED 37 YEARS, S/O. MANGALAPPILLIYIL CHACKO, URAKAM
VILLAGE, URAKAM DESOM, THRISSUR TALUK, THRISSUR DISTRICT, PIN - 680
562.
3. SOMAN @ SOMASUNDARAN, S/O. KOVATTIL KUMARAN, AARATTUPUZHA DESOM,
URAKAM VILLAGE, THRISSUR TALUK, THRISSUR DISTRICT, THRISSUR (
EXPIRED ), PIN - 680 562.
4. LATHA SOMAN @ PUSHPALATHA, AGED 57 YEARS, W/O. SOMASUNDARAN,
KOVATTIL HOUSE, AARATTUPUZHA DESOM, URAKAM VILLAGE, THRISSUR TALUK,
THRISSUR DISTRICT, THRISSUR, PIN - 680 562.
5. SOUMISHA, AGED 36 YEARS, D/O SOMAN @ SOMASUNDARAN, KOVATTIL HOUSE,
AARATTUPUZHA DESOM, URAKAM VILLAGE, THRISSUR TALUK, THRISSUR
DISTRICT, THRISSUR, PIN - 680 562.
OP (Civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
all further proceedings in pursuant to Exhibit P6 including delivery of
property having an extent of 5.52 cents lying in Re- Sy No. 16/8 of
Aarattupuzha Village, Thrissur Taluk pending consideration of the above
Original Petition.
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of OP(C) and upon hearing the arguments of
M/S K.R.ARUN KRISHNAN, DEEPA K.RADHAKRISHNAN, JISSMON A KURIAKOSE, SANAL
C.S & SIDHARTHAN M.T, Advocates for the petitioner, the court passed the
following:
OP(C) No.1137/2024 2/3
O R D E R
Admit.
Issue notice to all the respondents except R3 by Special Messenger.
The notice shall also be served to the counsel appearing for the
respondents at the trial court.
Post on 13-06-2024.
Till then, delivery shall not be effected.
Sd/- DR. KAUSER EDAPPAGATH, JUDGE
31-05-2024 /True Copy/ Assistant Registrar
APPENDIX OF OP(C) 1137/2024
Exhibit-P6 A TRUE COPY OF ORDER DATED 24-08-2022 OF THE 1ST ADDL.
SUB COURT THRISSUR IN E.A. NO. 468/2017 IN E.P NO.
684/2011 IN O.S. NO. 1023/2009
