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Kripa @ Dr. Kripalini vs Special Tahasildar (L.A)
2024 Latest Caselaw 14591 Ker

Citation : 2024 Latest Caselaw 14591 Ker
Judgement Date : 31 May, 2024

Kerala High Court

Kripa @ Dr. Kripalini vs Special Tahasildar (L.A) on 31 May, 2024

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
           THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
    FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                   WP(C) NO. 16894 OF 2024
PETITIONER/S:

          KRIPA @ DR. KRIPALINI, AGED 64 YEARS
          W/O. LATE SIVAKUMAR, KATTUKANDATHIL
          KIZJAKKEVELIYIL, AROOR MURI, AROOR VILLAGE,
          ALAPPUZHA, PIN - 688534
          BY ADVS.
          SREEKANTH S.NAIR
          SANDEEP P JOHNSON
          NAFEESA P.S.


RESPONDENT/S:

          SPECIAL TAHASILDAR (L.A)
          RAILWAY, KAYAMKULAM, ALAPPUZHA, PIN - 690502
OTHER PRESENT:

          GP-DEEPA V


THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
31.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No.16894 of 2024                   2




                                  VIJU ABRAHAM , J.
                         =========================
                              WP(C) No. 16894 of 2024
                         =========================
                         Dated this the 31st day of May, 2024


                                      JUDGMENT

The Learned Counsel for the petitioner submits that the

matter has become infructuous. Submission is recorded. The writ

petition is dismissed as infructuous.

Sd/-

VIJU ABRAHAM JUDGE

APPENDIX OF WP(C) 16894/2024

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SUIT O. S NO. 317/2017 DATED 05.06.2017 FILED BY THE PETITIONER BEFORE THE HON'BLE MUNSIFF COURT, CHERTHALA.

Exhibit P2 TRUE COPY OF THE I. A NO. 2573/2018 DATED 06.10.2018 FILED BY PETITIONER BEFORE THE HON'BLE MUNSIFF COURT, CHERTHALA. Exhibit P3 TRUE COPY OF THE PETITION DATED 11.03.2024 FILED BY THE PETITIONER BEFORE THE RESPONDENT.

Exhibit P4 TRUE COPY OF PETITION DATED 05.04.2024 SUBMITTED TO THE RESPONDENT AND ACKNOWLEDGEMENT CARD DATED 06.04.2024. Exhibit P5 TRUE COPY OF ORDER DATED 12.04.2024 IN I. A NO. 1/2022 ALLOWING I. A NO. 2573/2018 ISSUED BY THE HON'BLE MUNSIFF COURT, CHERTHALA.

Exhibit P6 TRUE COPY OF PETITION DATED 20.04.2024 SUBMITTED BEFORE THE RESPONDENT BY THE PETITIONER.

 
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