Kerala High Court
Minu Xavier vs The State Of Kerala on 31 May, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
WP(C) NO. 19474 OF 2024
PETITIONER/S:
MINU XAVIER,AGED 34 YEARS
WIFE OF BENNY JOSEPH UPST,LITTLE FLOWER HIGH
SCHOOL KAVALAM.P.O,ALAPPUZHA DISTRICT.PIN 688 506.
(RESIDING AT VANIYAPURACKAL,VELIYANADU.P.O
ALAPPUZHA DISRTRICT), PIN - 689590
BY ADVS.
V.A.MUHAMMED
V.RAJASEKHARAN NAIR
RESPONDENT/S:
1 THE STATE OF KERALA,REPRESENTED BY ITS PRINCIPAL
SECRETARY TO GOVERNMENT, GENERAL EDUCATION
DEPARTMENT, SECRETARIAT ANNEXE II,
THIRUVANANTHAPURAM, PIN - 695001
2 THE JOINT DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
3 THE DEPUTY DIRECTOR OF EDUCATION
CIVIL LINES,ALAPPUZHA, PIN - 688001
4 THE DISTRICT EDUCATIONAL OFFICER
KUTTANADU AT RAMANKARY, PIN - 689595
5 THE CORPORATE MANAGER
CORPORATE MANAGEMENT OF SCHOOLS ARCHDIOCESE OF
CHANGANACHERRY CHANGANACHERRY,KOTTAYAM DISTRICT,
PIN - 686101
ADV NISHA BOSE - GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 31.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.C No. 19474 of 2024
2
JUDGMENT
The petitioner, who is now working as the UPST in the school
managed by the 5th respondent, has approached this Court being
aggrieved by the Ext.P5 staff fixation order and the petitioner
submitted Ext.P14 revision petition which is now pending before
the 1st respondent. The limited prayer sought by the petitioner is
to direct the 1st respondent to pass appropriate orders thereon
within a time frame.
After hearing the learned counsel for the petitioner and the
learned Government Pleader, this writ petition is disposed of
directing the 2nd respondent to take up Ext.P14, and to pass
appropriate orders thereon, in accordance with law, after hearing
the petitioner and the 5th respondent. It is clarified that, until a
decision is taken by the 2 nd respondent on Ext.P14, the petitioner
can continue in the said post at her risk.
Sd/-
ZIYAD RAHMAN A.A.
JUDGE
rpk
APPENDIX OF WP(C) 19474/2024
PETITIONER EXHIBITS
Exhibit P-1 TRUE COPY OF THE STAFF FIXATION ORDER FOR
THE YEAR 2023-24 VIDE NO.
D.DIS.B1/61943/2023 DATED 17.08.2023 OF
THE DISTRICT EDUCATIONAL OFFICER,
KUTTANADU
Exhibit P-2 TRUE COPY OF THE ORDER OF THE DEPUTY
DIRECTOR OF EDUCATION, ALAPPUZHA VIDE NO.
B2/83422/2023 DATED 23.01.2024
Exhibit P-3 TRUE COPY OF THE HEARING NOTICE
NO.DEOKTD/B2/124/2024 DATED 19.02.2024 OF
THE DISTRICT EDUCATIONAL OFFICER
Exhibit P-4 TRUE COPY OF THE ARGUMENT NOTE SUBMITTED
BY THE CORPORATE MANAGER BEFORE THE
DISTRICT EDUCATIONAL OFFICER, KUTTANADU
Exhibit P-5 TRUE COPY OF THE ORDER OF THE DISTRICT
EDUCATIONAL OFFICER, KUTTANADU VIDE
NO.B1/112712/2023 DATED 09.05.2024
Exhibit P-6 TRUE COPIES OF THE APPLICATION FOR TC,
COPY OF TC AND CERTIFICATE FROM AJJMHS
KAINADY
Exhibit P-7 TRUE COPIES OF THE APPLICATION FOR TC,
COPY OF TC AND CERTIFICATE FROM AJJMHS
KAINADY
Exhibit P-8 TRUE COPIES OF THE APPLICATION FOR TC,
COPY OF TC AND CERTIFICATE FROM
ST.JOSEPHS UPS,KUNNAMKARY
Exhibit P-9 TRUE COPY OF THE VISIT NOTE OF THE
DISTRICT EDUCATIONAL OFFICER
Exhibit P-10 TRUE COPY OF THE APPLICATION FOR
ADMISSION AND PRINT OUT FROM SAMPOORNA
ARE PRODUCED AT THE TIME OF ADMISSION OF
ALANIYA JOTHISH
Exhibit P-11 TRUE COPY OF THE APPLICATION FOR
ADMISSION AND PRINT OUT FROM SAMPOORNA
ARE PRODUCED AT THE TIME OF ADMISSION OF
AIBEL S.EZHUKAD
Exhibit P-12 TRUE COPY OF THE APPLICATION FOR
ADMISSION AND PRINT OUT FROM SAMPOORNA
ARE PRODUCED AT THE TIME OF ADMISSION OF
ALOSH JOTHISH
Exhibit P-13 TRUE COPY OF THE APPLICATION FOR
ADMISSION AND PRINT OUT FROM SAMPOORNA
ARE PRODUCED AT THE TIME OF ADMISSION OF
ANTONIYA JOTHISH
Exhibit P-14 TRUE COPY OF THE REVISION PETITION
SUBMITTED BY THE PETITIONER BEFORE THE
GOVERNMENT DATED 21.05.2024
