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Jayasree T V vs K Meera
2024 Latest Caselaw 14492 Ker

Citation : 2024 Latest Caselaw 14492 Ker
Judgement Date : 31 May, 2024

Kerala High Court

Jayasree T V vs K Meera on 31 May, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
             THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
     FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                     CON.CASE(C) NO. 890 OF 2024
  AGAINST THE JUDGMENT DATED IN WP(C) NO.11464 OF 2023 OF HIGH
                           COURT OF KERALA
PETITIONERS:

    1        JAYASREE T V, AGED 60 YEARS
             W/O UNNIKRISHNAN NAIR P.B.,
             RESIDING AT A-5, BPC SARES APARTMENTS,
             CHOTTANIKARA , ERNAKULAM., PIN - 682312

    2        MEREENA SAIMON, AGED 55 YEARS
             W/O SAIMON JOSEPH, MALIYIL (H),
             COMPANIPADY, ALUVA, ERNAKULAM, PIN - 683106

             BY ADVS.
             MOLTY MAJEED
             C.A.MAJEED
             K.H.ASIF
             P.B.UNNIKRISHNAN NAIR
             SHERIN BIJU



RESPONDENT/RESPONDENT NO.3:

             K MEERA
             REVENUE DIVISIONAL OFFICER,
             THE REVENUE DIVISIONAL OFFICE,
             K B JACOB ROAD, FORT KOCHI,
             ERNAKULAM, PIN - 682001




             SMT.AMMINIKUTTY K, SR.GP




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                            -2-
COC 890 of 2024


                           MOHAMMED NIAS C.P., J.
                     -----------------------------------------------
             Contempt of Court Case (Civil) No.890 of 2024
                      ---------------------------------------------
                     Dated this the 31st day of May, 2024



                                    JUDGMENT

Learned Government Pleader submits that orders have been passed

in compliance with the directions of this Court in the judgment dated

31.3.2023 in WP(C)No.11464/2023. This recorded. Accordingly, the

contempt case is closed.

Sd/-

MOHAMMED NIAS C.P.

JUDGE

dlk/31.05.2024

COC 890 of 2024

APPENDIX OF WP(C) 42021/2023

PETITIONERS EXHIBITS

EXHIBIT P1 TRUE COPY OF THE TAX RECEIPT DATED 21.05.2022 FOR THE YEAR 2022-2023 ISSUED BY THE VILLAGE OFFICER IN THE NAME OF THE PETITIONER

EXHIBIT P2 TRUE PHOTOGRAPHS SHOWING THE LIE AND NATURE OF THE PROPERTY

EXHIBIT P3 TRUE COPY OF THE REPORT DATED 24.05.2023 OF THE KERALA STATE REMOTE SENSING & ENVIRONMENT CENTRE

EXHIBIT P4 TRUE COPY OF THE PROCEEDINGS OF RDO, MUVATTUPUZHA DATED 02.08.2021

EXHIBIT P5 TRUE COPY OF THE PROCEEDINGS OF THE DISTRICT COLLECTOR, ERNAKULUM DATED 02.12.2022

EXHIBIT P6 TRUE COPY OF THE PROCEEDINGS OF THE DISTRICT COLLECTOR, ERNAKULAM DATED 06.10.2023

EXHIBIT P7 TRUE COPY OF THE PROCEEDINGS OF THE RDO MUVATTUPUZHA DATED 27.10.2023

EXHIBIT P8 TRUE COPY OF THE JUDGMENT DATED 16.11.2023 IN W.P (C) NO. 38023 OF 2023 BEFORE THIS HON'BLE COURT

EXHIBIT P9 TRUE COPY OF THE STOP MEMO ISSUED BY THE VILLAGE OFFICER DATED 08.12.2023

EXHIBIT P10 TRUE COPY OF THE REPLY DATED 08.12.2023 SUBMITTED BEFORE THE VILLAGE OFFICER

RESPONDENT'S EXHIBITS

EXHIBIT R2(a) TRUE COPY OF THE ORDER OF THE RDO DATED 08.12.2023 REJECTING FORM 6 APPLICATION.

 
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