V.I.Poulose vs The Secretary
2024 Latest Caselaw 14447 Ker

Kerala High Court

V.I.Poulose vs The Secretary on 31 May, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
        FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                        WP(C) NO. 7918 OF 2021
PETITIONER:

            V.I.POULOSE
            AGED 78 YEARS
            VALIYAKULAGARA HOUSE, KINGINIMATTAM P.O., KOLENCHERY,
            ERNAKULAM DISTRICT-682311.
            BY ADV YASH THOMAS MANNULLY


RESPONDENTS:

    1       THE SECRETARY
            POOTHRIKA GRAMA PANCHAYATH, POOTHRIKA, ERNAKULAM
            DISTRICT-682311.
    2       POOTHRIKA GRAMA PANCHAYATH,
            REPRESENTED BY THE SECRETARY, POOTHRIKA, ERNAKULAM
            DISTRICT-682311.
    3       REVENUE DIVISIONAL OFFICER,
            MUVATTUPUZHA, RDO OFFICE, PATTIMATTOM-MUVATTUPUZHA
            ROAD, MUVATTUPUZHA-686673.
    4       THE DISTRICT COLLECTOR,
            ERNAKULAM DISTRICT, COLLECTORATE, KAKKANAD, COCHIN-
            682030.
    5       JOSHI V. KURIAKOSE,
            VALIYAKULAGARA HOUSE, KINGINIMATTAM P.O., KOLENCHERY,
            ERNAKULAM DISTRICT-682311.

OTHER PRESENT:

            SMT. K.B. SONY- GP

    THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 31.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No. 7918 of 2021

                                     2




                      M .A. ABDUL HAKHIM, J
                      --------- ---------
                      WP(C) No. 7918 of 2021
                      ----- -- ----------
                    Dated this the 31st May, 2024

                            JUDGMENT

Yesterday when the matter was posted for hearing there is no

representation for the parties and the same is posted to today.

Today also there is no representation for the petitioner. Writ

petition is dismissed for default.

Sd/-

M.A. ABDUL HAKHIM, JUDGE jma

APPENDIX OF WP(C) 7918/2021

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE REPRESENTATION DATED 26.4.2018 GIVEN BY THE PETITIONER BEFORE THE FIRST RESPONDENT.

EXHIBIT P2 TRUE COPY OF THE LETTER DATED 23.5.2018 NUMBERED A5-3030/18 ISSUED BY THIRD RESPONDENT TO THE FIRST RESPONDENT. EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DATED 4.7.2018 GIVEN BY THE PETITIONER BEFORE THE FIRST RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE REPORT OF SUB-COMMITTEE OF SECOND RESPONDENT DATED 3.8.2018. EXHIBIT P5 TRUE COPY OF THE LETTER DATED 13.8.2018 NUMBERED A8-2679/18 ISSUED BY SECOND RESPONDENT TO FIFTH RESPONDENT. EXHIBIT P6 TRUE COPY OF THE REPRESENTATION DATED 14.8.2018 GIVEN BY FIFTH RESPONDENT. EXHIBIT P7 TRUE COPY OF THE PHOTOGRAPHS OF 'ANIJILI' UPROOTED AND FELL ON PETITIONER'S RESIDENTIAL HOUSE.

EXHIBIT P8 TRUE COPY OF THE LETTER DATED 3.12.2018 GIVEN THE PETITIONER TO THE THIRD RESPONDENT. EXHIBIT P9 TRUE COPY OF THE LETTER DATED 15.1.2019 AND ACCOMPANYING DAMAGE VALUATION REPORT OF ASSISTANT ENGINEER, LSGD SECTION, POOTHRIKA. EXHIBIT P10 TRUE COPY OF THE LETTER DATED 15.2.2019 NUMBERED A6-4680/18 ISSUED BY FIRST RESPONDENT TO THE FIFTH RESPONDENT. EXHIBIT P11 TRUE COPY OF THE COMPLAINT DATED 5.4.2019 GIVEN BY THE PETITIONER BEFORE THE THIRD RESPONDENT.

EXHIBIT P12 TRUE COPY OF THE LETTER DATED 11.4.2019 NUMBERED A5-2187/19/L.DIS. ISSUED BY THIRD RESPONDENT.

EXHIBIT P13 TRUE COPY OF SETTLEMENT DATED 25.5.2019 REACHED BETWEEN THE PETITIONER AND FIFTH RESPONDENT BEFORE RESPONDENT NO.1 AND 2. EXHIBIT P14 TRUE COPY OF THE PHOTOGRAPHS OF COCONUT TREE

CAUSING DANGER TO PETITIONER AND HIS FAMILY. EXHIBIT P15 TRUE COPY OF THE COMPLAINT DATED 4.10.2019 GIVEN TO FOURTH RESPONDENT BY THE PETITIONER. EXHIBIT P16 TRUE COPY OF RECEIPT DATED 4.10.2019 ISSUED BY THE FOURTH RESPONDENT FOR THE COMPLAINT BY THE PETITIONER.

EXHIBIT P17 TRUE COPY OF THE DECISION DATED 22.5.2020 NUMBERED 5(1) OF SECOND RESPONDENT. EXHIBIT P18 TRUE COPY OF THE NOTICE DATED 25.5.2020 NUMBERED A7-1512/2020 ISSUED BY FIRST RESPONDENT TO FIFTH RESPONDENT.