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Cochin Refineries Workers Association vs Union Of India
2024 Latest Caselaw 14424 Ker

Citation : 2024 Latest Caselaw 14424 Ker
Judgement Date : 31 May, 2024

Kerala High Court

Cochin Refineries Workers Association vs Union Of India on 31 May, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                       WP(C) NO. 17113 OF 2021
PETITIONER:

            COCHIN REFINERIES WORKERS ASSOCIATION,
            REG. NO. 7-82/91, VPP 1/427, AMBALAMUGAL,
            COCHIN 682 302, REPRESENTED BY ITS GENERAL SECRETARY
            M.G. AJI, RESIDING AT MANAMPILLY HOUSE, CHENGAL,
            KALADY P.O, ERNAKULAM 683 574.

            BY ADVS.
            THAMPAN THOMAS
            B.V.JOY SANKAR
            R.RAJASREE (CHUTTIMATTATHIL)
            NINCY MATHEW


RESPONDENTS:

    1       UNION OF INDIA,
            REPRESENTED BY SECRETARY,
            MINISTRY OF HEAVY INDUSTRIES AND PUBLIC ENTERPRISES,
            DEPARTMENT OF PUBLIC ENTERPRISE,
            PUBLIC ENTERPRISES BHAVAN, BLOCK NO. 14,
            CGO COMPLEX, LODHI ROAD, NEW DELHI 110 003.

    2       THE SECRETARY,
            MINISTRY OF LABOUR AND EMPLOYMENT,
            SHRAM SHAKTHI BHAVAN, RAFI MARG,
            NEW DELHI 110 001.

    3       THE CHIEF LABOUR COMMISSIONER (CENTRAL),
            MINISTRY OF LABOUR AND EMPLOYMENT,
            SHRAM SHAKTHI BHAVAN, RAFI MARG, NEW DELHI 110 001.

    4       THE DEPUTY CHIEF LABOUR COMMISSIONER (CENTRAL),
            OOLIMUGAL, KAKKANAD, KOCHI 682 030.

    5       THE CHAIRMAN AND MANAGING DIRECTOR,
            BHARAT PETROLEUM CORPORATION LIMITED,
            BHARAT BHAVAN, BALLARD ESTATE, MUMBAI 400 001.

    6       BHARAT PETROLEUM CORPORATION LTD.,
            KOCHI REFINERY, AMBALAMUGAL, KOCHI 682 302,
            REPRESENTED BY ITS EXECUTIVE DIRECTOR.
 WP(C) NO. 17113 OF 2021
                                   -2-

    7          THE CHIEF GENERAL MANAGER (HR), I/C,
               BPCL, KOCHI REFINERY, AMBALAMUGAL,
               KOCHI 682 302.

           BY ADVS.
           R.KAMAL RAM
           P.BENNY THOMAS
           D.PREM KAMATH
           TOM THOMAS (KAKKUZHIYIL)
           ABEL TOM BENNY
           JYOTHISH KRISHNA
           AHAMMAD SACHIN K.
           KURIAN OOMMEN THERAKATH
           JAIKRISHNAN.M.PISHARODI
           P.VIJAYAKUMAR, ASGI


        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION       ON   31.05.2024,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 17113 OF 2021
                             -3-

                      JUDGMENT

The learned counsel for the petitioner

submits that he has been instructed not to press

this writ petition.

Consequently, this writ petition is

dismissed as being not pressed.

Sd/-

DEVAN RAMACHANDRAN JUDGE akv

 
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