Biju @ Linson Dominic vs N.K.Sasidharan
2024 Latest Caselaw 14292 Ker

Kerala High Court

Biju @ Linson Dominic vs N.K.Sasidharan on 29 May, 2024

Author: P.Somarajan

Bench: P.Somarajan

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
              THE HONOURABLE MR. JUSTICE P.SOMARAJAN
     WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                   CRL.REV.PET NO. 254 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 07.02.2003 IN CRA NO.473 OF 2001
             OF ADDITIONAL DISTRICT COURT, KOTTAYAM
 AGAINST THE ORDER/JUDGMENT DATED 18.10.2001 IN CC NO.179 OF 1999
              OF CHIEF JUDICIAL MAGISTRATE, KOTTAYAM
REVISION PETITIONER/APPELLANT/ACCUSED:

          BIJU @ LINSON DOMINIC, AGED 53 YEARS,
          S/O.V.J.DOMINIC, VETTUVELIKUNNEL HOUSE, PROPRIETOR, GEO
          TRADING COMPANY, VAZHOOR EAST P.O,
          KOTTAYAM DISTRICT-686 504 PRESENTLY RESIDING AT
          PATTATHIL PADINJATTATHIL, THUVAYOOR SOUTH, KADAMPANADU,
          PATHANAMTHITTA,, PIN - 691552
          BY ADVS.
          ARUN MATHEW VADAKKAN
          STEFFY V.J.
          JOHNY K. JOHN


RESPONDENT/RESPONDENT/COMPLAINANT & STATE:

    1     N.K.SASIDHARAN
          S/O. K.S.KUNJURAMAN, PROPRIETOR, SRI AGENCIES,
          MATTATHIL HOUSE, MUTTAMBALAM PO,
          KANJUKUZHY, KOTTAYAM DISTRICT, PIN - 686004
    2     STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682031

          PP.SRI.SANGEETHARAJ N.R.
     THIS CRIMINAL REVISION PETITION HAVING COME UP FOR ADMISSION
ON 29.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CRL.REV.PET NO. 254 OF 2024

                                  2


                               ORDER

When the matter came up for hearing, the learned

counsel for the revision petitioner fairly submitted

that there is instruction from his party that they

are not pressing the revision petition. Permission

sought to withdraw the same. Hence, permission is

granted.

The Criminal Revision Petition will stand

dismissed as withdrawn.

Sd/-

P.SOMARAJAN JUDGE msp