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Abdussalam vs The District Collector
2024 Latest Caselaw 14237 Ker

Citation : 2024 Latest Caselaw 14237 Ker
Judgement Date : 29 May, 2024

Kerala High Court

Abdussalam vs The District Collector on 29 May, 2024

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
 WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                  WP(C) NO. 29163 OF 2014
PETITIONER/S:

         ABDULSSALAM
         S/O.ALI MOULAVI, CHONORPOYIL HOUSE,
         EDATHANATTUKARA, MANNARKKAD, PALAKKAD - 678 601.

         BY ADVS.
         SRI.K.R.AVINASH (KUNNATH)
         SRI.ABDUL RAOOF PALLIPATH
RESPONDENT/S:

    1    THE DISTRICT COLLECTOR,
         PALAKKAD - 678 001.
    2    THE SENIOR ENVIRONMENTAL ENGINEER,
         KERALA STATE POLLUTION CONTROL BOARD,
         NEAR DISTRICT PANCHAYAT OFFICE,
         PALAKKAD - 678 001.
    3    THE SECRETARY
         ALANALLUR GRAMA PANCHAYAT, ALANALLUR P.O.,
         MANNARKKAD, PALAKKAD - 678 601.
    4    SALIM K.P.
         S/O.MOHAMMED, KOOTHUPARAMBIL HOUSE,
         EDATHANATTUKARA, ALANALLUR, MANNARKKAD,
         PALAKKAD - 678 601.
         BY ADVS.
         SRI.P.JAYARAM
         SRI.RAJESH NAMBIAR
         SRI. T. NAVEEN, STANDING COUNSEL, KERALA STATE
         POLLUTION CONTROL BOARD
OTHER PRESENT:

         SRI.BIMAL K NATH-SR.GOVERNMENT PLEADER

     THIS WRIT PETITION    (CIVIL) HAVING COME UP         FOR
ADMISSION ON 29.05.2024,   THE COURT ON THE SAME          DAY
DELIVERED THE FOLLOWING:
 WP(C) No.29163 OF 2014

                                 2




                          JUDGMENT

The learned Counsel for the petitioner submits that he

would not like to press the matter.

Accordingly, the writ petition is dismissed as not

pressed.

Sd/-

M.A. ABDUL HAKHIM, JUDGE

S.M.K. WP(C) No.29163 OF 2014

APPENDIX OF WP(C) 29163/2014

PETITIONER'S EXHIBITS

EXHIBIT P1. TRUE COPY OF THE LICENSE ISSUED BY THE 3RD RESPONDENT ON 29.04.2014.

EXHIBIT P2. TRUE COPY OF THE STOP MEMO ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P3. TRUE COPY OF THE PHOTOGRAPHS OF THE INDUSTRIAL UNIT AND WELDING WORKSHOP RUN BY THE 4TH RESPONDENT.

EXHIBIT P4. TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT ON 03.09.2014.

EXHIBIT P5. TRUE COPY OF THE COMPLAINT ALONG WITH RECEIPTS FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 03.09.2014.

 
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