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Kerala Academy Of Engineering & Itc vs The Director Of Training
2024 Latest Caselaw 14213 Ker

Citation : 2024 Latest Caselaw 14213 Ker
Judgement Date : 29 May, 2024

Kerala High Court

Kerala Academy Of Engineering & Itc vs The Director Of Training on 29 May, 2024

Author: P Gopinath

Bench: P Gopinath

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
     WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                       WP(C) NO. 20607 OF 2015
PETITIONER:

          KERALA ACADEMY OF ENGINEERING & ITC,
          NEAR MARKET, NORTH PARAVUR - 683 513, REP. BY ITS
          PROPRIETOR / PRINCIPAL, MICHAL M.CHENNUR, AGED 63.
          BY ADVS.
          SMT.R.LEELA
          SMT.U.S.SARITHA


RESPONDENTS:

          THE DIRECTOR OF TRAINING,
          DEPARTMENT OF INDUSTRIAL TRAINING, THYCAD,
          TRIVANDRUM - 695 014.


          BY SMT.THUSHARA JAMES, SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 20607 OF 2015
                                    2

                              JUDGMENT

The learned counsel appearing for the petitioner submits that

the issue raised in this writ petition is covered by the directions issued

by this Court in W.P.(C)No.7455 of 2019 and connected cases.

Taking into consideration the above submission and having

perused the judgment of this Court in WP(C)No.7455 of 2019 and

connected cases, this writ petition will also stand disposed of, making

it clear that the directions issued by this Court in W.P.(C)No.7455 of

2019 and connected cases will apply to the students of the petitioner

institution also.

Sd/-

GOPINATH P. JUDGE DK WP(C) NO. 20607 OF 2015

APPENDIX OF WP(C) 20607/2015

PETITIONER EXHIBITS EXHIBIT P1: A TRUE COPY OF THE ORDER NO.C2/17690/94 (1) DATED 28/9/1996 EXHIBIT P2: A TRUE COPY OF THE INTERIM ORDER IN CMP 33622/96 IN OP NO.18722/96D DATED 28/11/1996.

EXHIBIT P3: TRUE COPY OF THE STATEMENT OF PENDING CERTIFICATE IN CTS EXAM UNDER NCVT SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT EXHIBIT P4: THE TRUE COPY OF THE G.O.RT.

NO.2551/94/LBR DATED 3/11/1994.

 
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