Sri.Jayaprakash vs State Of Kerala
2024 Latest Caselaw 14167 Ker

Kerala High Court

Sri.Jayaprakash vs State Of Kerala on 29 May, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
     WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                         WP(C) NO. 7315 OF 2017
PETITIONER/S:

           SRI.JAYAPRAKASH, AGED 57 YEARS
           S/O.KUMARAN VAIDYAN, RENJITH NIVAS,
           PULIYOOR VANCHI P.O., THODIYOOR, KARUNAGAPPALLY, KOLLAM
RESPONDENT/S:

    1     STATE OF KERALA
          REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
          REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM-695 001
    2     THE DISTRICT COLLECTOR
          KOLLAM -691 001
    3     THE TAHASILDAR
          KARUNAGAPPALLY TALUK OFFICE, KARUNAGAPPALLY, KOLLAM
    4     THE VILLAGE OFFICER, THODIYOOR VILLAGE OFFICE,
          THODIYOOR, KARUNAGAPPALLY, KOLLAM, 690 518
    5     ANJU PRAKASH, AGED 27, D/O.PRAKASAN,
          KANNITTAYIL VEEDU, KULANGARABHAGOM,CHAVARA P.O.,
          KARUNAGAPPALLY, KOLLAM 691 583
    6     ANOOP PRAKASH
          AGED 31 YEARS
           S/O.JAYAPRAKASH, CHIEF ELECTORAL OFFICE,
          UNION TERRITORY, KAVARATHI, LAKSHADWEEP 682 555
          DR. THUSHARA JAMES, SR. GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 7315 OF 2017                2




                                  JUDGMENT

When this matter is taken up for consideration today,

learned counsel appearing for the petitioner submits that the writ

petition is not pressed. Accordingly, the writ petition is dismissed

as not pressed.

Sd/-

GOPINATH P. JUDGE ajt

APPENDIX OF WP(C) 7315/2017

PETITIONER EXHIBITS EXHIBIT P1 THE TRUE COPY OF CMP 95 OF 2015 FILED BEFORE THE FAMILY COURT, CHAVARA BY THE 5TH RESPONDENT EXHIBIT P2 THE TRUE COPY OF THE NOTICES DATED 16.8.2016 ISSUED BY THE 3RD RESPONDENT EXHIBIT P3 THE TRUE COPY OF THE OBJECTION DATED 31.10.2016 FILED BEFORE THE 3RD RESPONDENT EXHIBIT P4 THE TRUE COPY OF THE REPLY DATED 18.11.2016 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER EXHIBIT P5 THE TRUE COPY OF THE PETITION DATED 1.12.2016 FILED BEFORE THE 2ND RESPONDENT BY THE PETITIONER EXHIBIT P6 THE TRUE COPY OF THE ORDER DATED 1.2.2017 OF THE 2ND RESPONDENT