Kerala High Court
St. Mary’S Orthodox Syrian Church, ... vs Dr. Venu. V Ias on 28 May, 2024
Author: Devan Ramachandran
Bench: Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
Tuesday, the 28th day of May 2024 / 7th Jyaishta, 1946
CONTEMPT CASE(C) NO. 330 OF 2024(S) IN WP(C) 11705/2022
PETITIONERS/PETITIONERS:
1. ST. MARY'S ORTHODOX SYRIAN CHURCH, ERICKINCHIRA, (ERICKINCHIRA
CHURCH) KORENCHIRA POST, KIZHAKKENCHERRY-I VILLAGE, ALATHUR TALUK,
PALAKKAD DISTRICT - REPRESENTED BY ITS VICAR FR. MATHAI
THOZHUTHUNGAL, PIN - 678 684.
2. FR. MATHAI THOZHUTHUNGAL, AGED 70 YEARS, S/O. LATE KURIAKOSE, VICAR,
ST. MARY'S ORTHODOX SYRIAN CHURCH, ERICKINCHIRA, (ERICKINCHIRA
CHURCH), RESIDING AT THOZHUTHUNGAL HOUSE, MUDAPALLUR P.O, KADAMCODU,
PALAKKAD, PIN - 678 705.
BY ADVOCATES M/S. ROSHEN.D.ALEXANDER, TINA ALEX THOMAS, HARIMOHAN &
KOCHURANI JAMES.
RESPONDENTS/CONTEMNORS:
1. DR. VENU. V IAS, PRESENTLY OFFICIATING AS THE CHIEF SECRETARY, STATE
OF KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001.
2. BISHWANATH SINHA IAS, PRESENTLY OFFICIATING AS THE ADDITIONAL CHIEF
SECRETARY, HOME DEPARTMENT, DEPARTMENT OF HOME AFFAIRS, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001.
3. SHEIKH DARVESH SAHIB, PRESENTLY OFFICIATING AS THE THE DIRECTOR
GENERAL OF POLICE AND STATE POLICE CHIEF, STATE OF KERALA, POLICE
HEAD QUARTERS, THIRUVANANTHAPURAM, PIN - 695 001.
4. DR. S. CHITHRA IAS, PRESENTLY OFFICIATING AS THE THE DISTRICT
COLLECTOR, COLLECTORATE, PALAKKAD, PIN - 678 001.
5. R. ANAND IPS, PRESENTLY OFFICIATING AS THE DISTRICT POLICE CHIEF,
DISTRICT POLICE OFFICE, PALAKKAD, PIN - 678 001.
6. DR. AMRUTHAVALLI. P, PRESENTLY OFFICIATING AS THE SUB DIVISIONAL
MAGISTRATE & REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE,
OTTAPALAM, PALAKKAD, PIN - 679 101.
7. C.R SANTHOSH, PRESENTLY OFFICIATING AS THE DEPUTY SUPERINTENDENT OF
POLICE, ALATHUR, ALATHUR P.O, PALAKKAD, PIN - 678 541.
8. BENNY K. P, PRESENTLY OFFICIATING AS THE CIRCLE INSPECTOR OF POLICE,
(SHO) VADAKKANCHERY POLICE STATION, PALAKKAD, PIN - 678 683.
9. FR. ANI JOHN, AGED 33 YEARS, S/O. LATE JOHN, VAINNILATHIL HOUSE,
MANNAMANGALAM P.O, THRISSUR, PIN - 680 014.
10. T.C GEEVERGHESE, AGED 78 YEARS, THANNIKOT HOUSE, VENGASSERY,
KORANCHIRA P.O, PALAKKAD, PIN - 678 684.
11. ABRAHAM SCARIA, AGED 64 YEARS, S/O. SCARIA, PUTHUSSERY HOUSE,
PATTAYAMPADAM, KORANCHIRA P.O, PALAKKAD, PIN - 678 684.
SRI.T.S.SHYAM PRASANTH, GOVERNMENT PLEADER FOR R1 TO R8.
ADVS. M/S. SAJAN VARGHEESE K. & LIJU. M.P FOR R9 TO R11
This Contempt of court case (civil) having come up for orders on
28.05.2024, the court on the same day passed the following:
P.T.O.
DEVAN RAMACHANDRAN, J.
=========================
Con.Case.(C).No.330 of 2024
==========================
Dated this the 28th day of May, 2024
ORDER
Sri.T.S.Shyam Prasanth - learned Government Pleader,
made the submissions on behalf of the learned Additional
Advocate General - Sri.Asok M.Cherian, saying that every
effort to implement the judgment has been thought of and that
the only impediment is the ongoing Lok Sabha elections. He,
therefore, prayed that this matter be called on 12.06.2024,
within which time, he assured that full implementation of the
judgment would be reported.
Post on 12.06.2024.
Sd/-
DEVAN RAMACHANDRAN
JUDGE
anm
28-05-2024 /True Copy/ Deputy Registrar
