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Areyia S.Chythanniya vs The Centre For Custome And Fashion ...
2024 Latest Caselaw 14064 Ker

Citation : 2024 Latest Caselaw 14064 Ker
Judgement Date : 28 May, 2024

Kerala High Court

Areyia S.Chythanniya vs The Centre For Custome And Fashion ... on 28 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
                     WP(C) NO. 5277 OF 2016
PETITIONERS:

    1       AREYIA S.CHYTHANNIYA, ACHUTHY HOUSE,
            MAMPETTA, MANASSERY P.O, MUKKAM, CALICUT -673602.
    2       AMRUTHA C.R.NEELAMBARI HOUSE
            SREEKRISHNAPURAM P.O, PALAKKAD 679513.
    3       AATHIRA R.GOPAL
            POOMATH PANDINJARETHATTARIYIL, NEAR PARAMMAL LP
            SCHOOL, EDAKKAD P.O, EASTHILL, CALICUT - 673005.
            BY ADVS.
            SRI.MATHEWS K.UTHUPPACHAN
            SRI.TERRY V.JAMES
RESPONDENTS:

    1       THE CENTRE FOR CUSTUME AND FASHION DESIGNING
            UNIVERSITY OF CALICUT, P.T.USHA ROAD, CALICUT-
            673632, REPRESENTED BY ITS DIRECTOR.
    2       THE UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O
            CALICUT - 673635, REPRESENTED BY ITS REGISTRAR.
    3       VICE CHANCELLOR, THE UNIVERSITY OF CALICUT,
            CALICUT UNIVERSITY P.O, CALICUT - 673635.
    4       SMT.HEMALATHA.R.MENON, COORDINATOR IN CHARGE,
            THE CENTRE FOR COSTUME AND FASHION DESIGINING
            UNIVERSITY OF CALICUT, P.T.USHA ROAD,
            CALICUT 673632.
    5       MR.KURIEN JOSEPH SECTION OFFICER
            PARIKSHA BHAVAN, UNIVERSITY OF
            CALICUT,THENNIPALAM,MALAPPURAM - 673636.
    6       THE CHAIRPERSON, COMPLAINTS COMMITTEE, THE
            UNIVERSITY OF CALICUT,CALICUT UNIVERSITY P.O,
            CALICUT - 673635.
            BY ADVS.
            SRI.P.C.SASIDHARAN, SC, CALICUT UTY.
            SRI.SANTHOSH MATHEW
     THIS    WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION    ON   28.05.2024,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.5277 of 2016

                                 2




              P.V.KUNHIKRISHNAN, J.
             ------------------------------
              W.P.(C)No. 5277 of 2016
     ----------------------------------------------
       Dated this the 28th day of May, 2024




                      JUDGMENT

When this Writ petition came up for

consideration, the learned counsel appearing for the

petitioners submitted that the matter has become

infructuous.

Therefore, this Writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE DM

 
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