V.P. Johny vs K. Omana
2024 Latest Caselaw 13972 Ker

Kerala High Court

V.P. Johny vs K. Omana on 28 May, 2024

OP(C) No.2823/2023                              1/2

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM


                                            PRESENT

                           THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
                     Tuesday, the 28th day of May 2024 / 7th Jyaishta, 1946
                                     OP(C) NO. 2823 OF 2023

                     OS 59/2012 OF II ADDITIONAL MUNSIFF COURT, THRISSUR.

   PETITIONER(S)/ PLAINTIFF (APPELLANT):

          V.P. JOHNY, AGED 75 YEARS, SON OF VADAKKAN VEETTIL LATE PORINCHU,
          VADAKKAN VEETTIL HOUSE, KAIPARAMBU VILLAGE, THRISSUR, PIN - 680 546.

        BY ADVS. M/S P.RAMAKRISHNAN, C.ANIL KUMAR, PREETHI RAMAKRISHNAN, ASHA
        K.SHENOY, GOKUL KRISHNA & PRATAP ABRAHAM VARGHESE.

   RESPONDENT(S)/ DEFENDANTS 3 AND 4, RESPONDENTS 3 & 4 AND LEGAL HEIRS OF
   DEFENDANTS/ RESPONDENTS 1 & 2:

      1. K. OMANA, WIFE OF MALLISSERY PRASENAN, OSHIANIC HOUSE, HOUSE NO.
         13/598, KOORKKANCHERY, CHIYYARAM, THRISSUR , PIN - 680 007.
      2. VIJAYAKUMAR, SON OF ELAMBALASSERIYIL RAGHAVAN MENON, FLAT NO. 5C,
         TEMPLE TREES APARTMENT, PAZHAYA NADAKKAVU, THRISSUR , PIN - 680 001.
      3. ROSILY @ LISSY, W/O THARAKAN VARKEY, PANNISERY DESOM, ALUR VILLAGE,
         KUNNAMKULAM TALUK D/O VADAKKAN PORINCHU, KAIPPARAMBU DESOM VILLAGE,
         THRISSUR TALUK, PIN - 680 602
      4. JOHNSON, S/O VADAKKOOT LATE DEVASSYKUTTY & MARY P.O PARAPPUR,
         EDAKKALATHUR VILLAGE, DESOM, THRISSUR TALUK, PIN - 680 552.
      5. VINCENT, S/O VADAKKOOT LATE MARY AND LATE DEVASSYKUTTY, P.O
         PARAPPUR, EDAKKALATHUR VILLAGE, DESOM,THRISSUR TALUK , PIN - 680
         552.
      6. THANKAMMA, W/O JACOB, THARAKAN MELEYIL HOUSE, CHOONDAL VILLAGE,
         DESOM, KUNNAMKULAM TALUK , PIN - 680 502.
      7. JOISY JOY, W/O PUTHIRI VEETIL JOY, KIRALOOR P.O
         KUTTAMKULAM,THALAPPILY TALUK , PIN - 680 610.
      8. MARIYAM @ MARY, W/O KORATTY LATE AUGUSTTY, THANGALOOR VILLAGE &
         DESOM , THRISSUR TALUK, PIN - 680 596.
      9. JOHSHYO, AGED 16 YEARS, REP. BY JOSEPH, S/O VADAKKAN VEETIL LATE
         JOY, KURUMAL DESOM, VELLUR VILLAGE, KUNNAMKULAM TALUK, PIN - 680
         601.


        This OP (Civil) having come up for orders on 28-05-2024 upon
   perusing the letter dated 03-05-2024 of the Addl. District Judge IV,
   Thrissur forwarding the letter dated 02-05-2024 of the II Addl. Munsiff,
   Thrissur and this court's judgment dated 04-01-2024 in the OP(C), the
   court on the same day passed the following:
 OP(C) No.2823/2023                        2/2




                                   O R D E R

Having perused the reasons stated in the letter addressed by the learned Munsiff, this court is inclined to grant a further time of two months to comply with the judgment in OP(C) No. 2823/2023 dated 04-01-2024.

Sd/- C. JAYACHANDRAN, JUDGE

28-05-2024 /True Copy/ Assistant Registrar