Union Of India vs Nandini K
2024 Latest Caselaw 13936 Ker

Kerala High Court

Union Of India vs Nandini K on 28 May, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.696/2024                            1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                   THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                         &
                         THE HONOURABLE MR. JUSTICE S.MANU
              Tuesday, the 28th day of May 2024 / 7th Jyaishta, 1946
                                WA NO. 696 OF 2024
       AGAINST JUDGMENT DATED 19.12.2022 IN WP(C) 24058/2022 OF THIS COURT
   APPELLANT(S)/RESPONDENT NO.1:

          UNION OF INDIA REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH AND
          FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN - 110001

    BY ADV. K.ARJUN VENUGOPAL

   RESPONDENT(S)/PETITIONERS & RESPONDENTS 2 TO 6:

      1. NANDINI K, AGED 54 YEARS, WIFE OF A M MOHAN KUMAR, 'ASHIRWAD',
         VELLINEZHI, PALAKKAD, PIN - 679504
      2. A.M. MOHAN KUMAR, AGED 57 YEARS, SON OF O SANKARAN NAIR,
         'ASHIRWAD', VELLINEZHI, PALAKKAD, PIN - 679504
      3. THE DIRECTOR, MEDICAL COUNCIL OF INDIA, POCKET - 14, SECTOR 8,
         DWARAKA PHASE - I, NEW DELHI (ADDRESS OF R2 IS CORRECTED AS THE
         CHAIRMAN, NATIONAL MEDICAL COMMISSION,POCKET-14, SECTOR 8, DWARAKA
         PHASE-I, NEW DELHI-110 077 AS PER THE ORDER DATED 29-07-2022 IN IA
         NO.1/2022 IN WP(C) NO.24058/2022.), PIN - 110077
      4. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
         AND FAMILY WELFARE, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
      5. THE DIRECTOR, KERALA STATE MEDICAL COUNCIL, COMBINED COUNCIL
         BUILDING, RED CROSS ROAD, NEAR GENERAL HOSPITAL, THIRUVANANTHAPURAM
         ( ADDRESS OF R4 IS CORRECTED AS THE REGISTRAR, KERALA STATE MEDICAL
         COUNCIL FOR MODERN MEDICINE, COMBINED COUNCIL BUILDING, RED CROSS
         ROAD, NEAR GENERAL HOSPITAL, THIRUVANANANTHAPURAM-695 035. AS PER
         THE ORDER DATED 29-07-2022 IN IA NO.1/2022 IN WP(C) NO.24058/2022.
         ), PIN - 695035
      6. THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH") OFFICER, DISTRICT
         MEDICAL OFFICE, ERNAKULAM,PARK EVE, MARINE DRIVE,ERNAKULAM, KERALA,
         PIN - 682011
      7. THE MANAGING DIRECTOR, SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
         PEZHAKKAPPALLY PO, MUVATTUPUZHA ., PIN - 686673

    BY GOVERNMENT PLEADER FOR R4.

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay Judgment dated 19.12.2022 in W.P.(C)No. 24058 of 2022 to the
   extent of the directions issued therein, pending disposal of the above
   Writ Appeal.

        This Writ Appeal coming on for orders on 28/05/2024 upon perusing
   the appeal memorandum, the court on the same day passed the following:
 WA No.696/2024                                2/2




                                         ORDER

In view of the fact that in connected matters one of us (S. Manu, J.) appeared while officiating as DSGI, we avoid this matter.

Post before appropriate Court having roster.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- S.MANU JUDGE

28-05-2024 /True Copy/ Assistant Registrar