Jayaseelan.C.P vs Sheebamani
2024 Latest Caselaw 13921 Ker

Kerala High Court

Jayaseelan.C.P vs Sheebamani on 28 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
   TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
                   OP(C) NO. 836 OF 2024
 OS NO.30 OF 2022 OF PRINCIPAL MUNSIFF COURT ,NEYYATTINKARA
PETITIONERS/DEFENDANTS 1 & 2:

    1    JAYASEELAN.C.P
         AGED 74 YEARS
         S/O. CHAMI PANICKER, MANALIVILAKAM VEEDU,
         IDICHACKAPLAMOODU, PARASSALA VILLAGE,
         NEYYATTINKARA TALUK,
         THIRUVANANTHAPURAM DISTRICT., PIN - 695508
    2    OMANA
         AGED 79 YEARS
         D/O. CHELLAMMA, RAJANI, MUTTATHARA VILLAGE,
         VALLAKKADAVU (P.O), THIRUVANANTHAPURAM TALUK,
         THIRUVANANTHAPURA IN DISTRICT ., PIN - 695008
         BY ADVS.
         GOPAKUMAR R.THALIYAL
         R.B.BALACHANDRAN


RESPONDENTS/PLAINTIFF & DEFENDANTS 3 & 4:

    1    SHEEBAMANI
         AGED 55 YEARS
         D/O. SANTHA DEVI, T.C NO. 42/2839 (HOUSE NO. 35)
         SOUBHAGYA, CHENGALLUR, POOJAPPURA (P.O),
         THIRUVANANTHAPURAM, PIN- 695012. FROM
         MANALIVILAKAM VEEDU, IDICHACKAPLAMOODU,
         PARASSALA VILLAGE, NEYYATTIN KARA TALUK,
         THIRUVANANTHAPURAM DISTRICT ., PIN - 695508
    2    SHAJI
         AGED 51 YEARS
         D/O. SANTHA DEVI, MANALIVI[AKAM VEEDU,
         IDICHACKAPLAMOODU, PARASSALA VILLAGE,
         NEYYATTINKARA TALUK,
         THIRUVANANTHAPURAM DISTRICT ., PIN - 695508
 OP(C) NO. 836 OF 2024

                                    - : 2 :-

    3       SHEEJA
            AGED 50 YEARS
            D/O. SANTHA DEVI, INCHIVILA MILLENNIUM,
            IDICHACKAPLAMOODU, PARASSALA VILLAGE,
            NEYYATTINKARA TALUK, THIRUVANANTHAPURAM
            DISTRICT ., PIN - 695508
     THIS     OP   (CIVIL)    HAVING           COME   UP    FOR    ADMISSION   ON
28.05.2024,    THE    COURT    ON      THE       SAME      DAY    DELIVERED    THE
FOLLOWING:
 OP(C) NO. 836 OF 2024

                                 - : 3 :-




                          JUDGMENT

This Original Petition has been filed seeking expeditious

disposal of O.S.No.30 of 2022 pending on the files of the Principal

Munsiff Court, Neyyattinkara.

2. I have called for a report from the learned Munsiff. The

learned Munsiff reported that the case could be disposed of within a

period of three months.

Hence, this Original Petition is disposed of with a direction to

the learned Munsiff to dispose of O.S.No.30 of 2022 pending on the

files of the Principal Munsiff Court, Neyyattinkara , within a period of

three months from the date of receipt of a copy of this judgment.

Sd/-

DR.KAUSER EDAPPAGATH, JUDGE AS OP(C) NO. 836 OF 2024

- : 4 :-

APPENDIX OF OP(C) 836/2024

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PLAINT DATED 06.01.2022 IN O.S NO. 30/2022 ON THE FILES OF THE PRINCIPAL MUNSIFF'S COURT, NEYYATTINKARA EXHIBIT P2 TRUE COPY OF THE WRITTEN STATEMENT DATED 14.11.2022 IN O.S NO. 30/2022 ON THE FILES OF THE PRINCIPAL MUNSIFF'S COURT, NEYYATTINKARA