Joseph @ Joy vs Gopalakrishnan Nair
2024 Latest Caselaw 13883 Ker

Kerala High Court

Joseph @ Joy vs Gopalakrishnan Nair on 28 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
   TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946


                   OP(C) NO. 2158 OF 2014
AGAINST THE ORDER DATED 01.09.2014 IN I.A. NO.1179/2014 IN
         OS NO.257 OF 2012 OF MUNSIFF COURT, VAIKOM


PETITIONERS/1ST DEFENDANT:

    1    JOSEPH @ JOY
         AGED 50 YEARS
         S/O.ANTONY, MANNASSERY HOUSE, VAIKOM P.O.,
         PADINJATTUMCHERRY PADINJAREMURI, NADUVILE
         VILLAGE, VAIKOM TALUK.
    2    ADDL. THRESIAMMA JOSEPH
         AGED 60 YEARS, W/O. LATE JOSEPH@JOY, MANNASSERIL
         HOUSE, LFC ROAD VAIKOM.
    3    ANJU JOSEPH
         AGED 36 YEARS
         D/O. LATE JOSEPH JOY, THAZHACKAMATTOM HOUSE,
         VAZHOOR P.O., KOTTAYAM.
         [ADDITIONAL PETITIONERS 2 AND 3 ARE IMPLEADED AS
         PER ORDER DATED 23.12.2021 IN I.A. NO.1/2021]
         BY ADVS.
         SRI.LIJI.J.VADAKEDOM
         SRI.RAJEEV JYOTHISH GEORGE
         TOM E. JACOB
         REXY ELIZABETH THOMAS
         ARYA JOSEPH


RESPONDENTS/PLAINTIFF AND DEFENDANTS 2 AND 3:

    1    GOPALAKRISHNAN NAIR
         AGED 79 YEARS
         S/O.KRISHNANPANICKER, GOPINIVAS HOUSE,
         PADINJATTINCHERY PADINJAREMURI, NADUVILE VILLAGE,
         VAIKOM TALUK, FROM MOOLAYIL HOUSE,
         MARAVANTHURUTHU KARA, KULASEKHARAMANGALAM
         VILLAGE, VAIKOM TALUK - 686 141.
                                     2
OP(C) NO. 2158 OF 2014


    2       REMADEVI
            AGED 45 YEARS
            W/O.KUNJUMON, MUNDUTHARAYIL HOUSE,
            KIZHAKKUMCHERY, VADAKKUMURI, NADUVILE VILLAGE,
            VAIKOM TALUK - 686 141.
    3       KASMIN
            AGED 55 YEARS
            S/O.VASU, ARACKAPPARAMBIL HOUSE, THEKKEMURI,
            VAIKOM VILLAGE, VAIKOM TALUK - 686 141.
    4       ALWIN JOSEPH
            SOUGHT TO BE IMPLEADED
            BY ADVS.
            SRI.S.RADHAKRISHNAN
            SRI.T.MADHU
            SHRI.S.RAJMOHAN


     THIS     OP   (CIVIL)    HAVING    COME   UP    FOR    ADMISSION   ON
28.05.2024,    THE    COURT    ON   THE   SAME      DAY    DELIVERED    THE
FOLLOWING:
                               3
OP(C) NO. 2158 OF 2014




                         JUDGMENT

It is submitted that the matter has been settled

between the parties. The learned counsel for the petitioners

seeks permission to withdraw the original petition.

Accordingly, this Original Petition is dismissed as

withdrawn.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE BR