P.M. Suresh vs Kerala Veterinary And Animal Sciences ...
2024 Latest Caselaw 13865 Ker

Kerala High Court

P.M. Suresh vs Kerala Veterinary And Animal Sciences ... on 28 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
                       WP(C) NO. 6243 OF 2016
PETITIONERS:
     1     P.M. SURESH
           ASSISTANT REGISTRAR(HIGHER GRADE)/ ADMINISTRATIVE
           OFFICER(HIGHER GRADE), CASM, THIRUVAZHAMKUNNU, PALAKKAD
           DISTRICT

    2       C.R. SANTHOSEH
            SECTION OFFICER, DIRECTORATE OF ENTREPRENEURSHIP,
            KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY,
            POOKODE, LAKKIDI.P.O, WAYANAD

            BY ADVS.
            SRI.P.C.SASIDHARAN
            SRI.E.S.ASHRAF
            SRI.P.E.SAJAL


RESPONDENTS:
     1     KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY
           POOKODE, LAKKIDI.P.O, WAYANAD, REPRESENTED BY ITS
           REGISTRAR - 673645

    2       THE VICE CHANCELLOR
            KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY,
            POOKODE, KAKKIDI PO, WAYANAD- 673645

    3       DR. B. ASOKAN
            SPECIAL SECRETARY TO GOVERNMENT, SAINIK WELFARE
            DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURMA- 695001

            BY ADVS.
            SRI.MILLU DANDAPANI,SC,K.V & A.S. UTY
            MANU GOVIND, SC, KERALA VETERINARY AND ANIMAL SCIENCES
            UNIVERSITY
            SRI.MILLU DANDAPANISCK.V A.S. UTY
            SMT.AYSHA YOUSEFF, SC, KERALA VETERINARY AND ANIMAL
            SCIENCES


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.6243 of 2016


                                 2

                  P.V.KUNHIKRISHNAN,J.
              ---------------------
                  W.P (C) No.6243 of 2016
           ---------------------------
             Dated this the 28th day of May, 2024

                           JUDGMENT

The counsel for the petitioners submitted that probably

the prayers in this writ petition might have been infructuous

and the writ petition can be closed with liberty to the

petitioners to approach this Court, if there is any fresh cause of

action. Liberty is granted. Therefore, this writ petition is closed

Sd/-

P.V.KUNHIKRISHNAN JUDGE bng

APPENDIX OF WP(C) 6243/2016

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE COMMON ORDER GRANTING HIGHER GRADE OF CREATION OF NEW POSTS IN THE SERVICE OF THE UNIVERSITY ON RESTRUCTURING THE STAFF PATTERN OF NO-TEACHING STAFF

EXHIBIT P2 TRUE COPY OF THE ORDER DT. 12/11/15

EXHIBIT P3 TRUE COPY OF THE ORDER DT. 30/11/15 ISSUED TO THE 1ST PETITIONER

EXHIBIT P4 TRUE COPY OF THE ORDER DT. 30/11/15 ISSUED TOT EH 2ND PETITIONER

EXHIBIT P5 EXT.P5: TRUE COPY OF THE JUDGMENT IN WPC 37701/15 DT. 17/12/15

EXHIBIT P6 TRUE COPY OF THE NOTICE DT. 18/12/15 ISSUED TO THE 1ST PETITIONER

EXHIBIT P7 TRUE COPY OF THE NOTICE DT. 18/12/15 ISSUED TO THE 2ND PETITIONER

EXHIBIT P8 TRUE COPY OF THE EXPLANATION DT. 23/12/15 FILED BY THE 1ST PETITIONER

EXHIBIT P9 EXT.P9: TRUE COPY OF THE EXPLANATION DT.

23/12/15 FILED BY THE 2ND PETITIONER

EXHIBIT P10 TRUE COPY OF THE ORDER DT. 1/1/16 ISSUED TOT HE 1ST PETITIONER

EXHIBIT P11 TRUE COPY OF THE ORDER DT. 1/1/16 ISSUED TO THE 2ND PETITIONER

EXHIBIT P12 TRUE COPY OF THE LETTER OF THE SPECIAL OFFICE, WHI IS THE CONTROLLING OFFICER OF THE 1ST PETITIONER

EXHIBIT P13 TRUE COPY OF THE LETTER ADDRESSED BY THE DIRECTOR OF ENTREPRENEURSHIP OF POOKKODE TO THE REGISTRAR OF THE 1ST RESPONDENT