Aboobakkar vs Thahira
2024 Latest Caselaw 13831 Ker

Kerala High Court

Aboobakkar vs Thahira on 28 May, 2024

Author: Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
     THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                             &
           THE HONOURABLE MR. JUSTICE P.M.MANOJ
  TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
                  OP (FC) NO. 221 OF 2024

AGAINST THE ORDER DATED 07.02.2024 IN OP NO.478 OF 2023 OF
                 FAMILY COURT, OTTAPPALAM

PETITIONER/RESPONDENT/RESPONDENT:

          ABOOBAKKAR
          AGED 49 YEARS
          S/O MOIDEENKUTTY, PERUMKULAM HOUSE, AMBALAVATTOM,
          PANAMANNA P.O., OTTAPALAM TALUK, PALAKKAD DISTRICT,
          PIN - 679501

          BY ADVS.
          P.JAYARAM
          O.M.RAVI
          P.B.AJOY
          A.M.THOMAS (AYKAN)
          ATHUL G.T.


RESPONDENTS/PETITIONERS/PETITIONERS:

    1     THAHIRA
          AGED 40 YEARS
          D/O. LATE KOYAKKUTTY, PERUMKULAM HOUSE,
          AMBALAVATTOM, PANAMANNA P.O., OTTAPALAM TALUK,
          PALAKKAD DISTRICT,PIN - 679501

    2     AYISHA HUSNA
          AGED 21 YEARS
          D/O THAHIRA, PERUMKULAM HOUSE, AMBALAVATTOM,
          PANAMANNA P.O., OTTAPALAM TALUK,
          PALAKKAD DISTRICT, PIN - 679501

    3     FATHIMA HANEENA
          AGED 18 YEARS
          D/O THAHIRA, PERUMKULAM HOUSE, AMBALAVATTOM,
          PANAMANNA P.O., OTTAPALAM TALUK,
                                  2
O.P.(FC.) No.221 of 2024




               PALAKKAD DISTRICT, PIN - 679501

      4        MUHAMMED HASHIM
               AGED 16 YEARS
               S/O THAHIRA, PERUMKULAM HOUSE, AMBALAVATTOM,
               PANAMANNA P.O., OTTAPALAM TALUK, PALAKKAD DISTRICT.
               MINOR, REPRESENTED BY 1ST RESPONDENT, THAHIRA.,
               THE MOTHER, PIN - 679501

      5        HANNA HASHMIN
               AGED 12 YEARS
               D/O THAHIRA, PERUMKULAM HOUSE, AMBALAVATTOM,
               PANAMANNA P.O., OTTAPALAM TALUK, PALAKKAD DISTRICT.
               MINOR, REPRESENTED BY 1ST RESPONDENT, THAHIRA.,
               THE MOTHER, PIN - 679501

THIS OP (FAMILY COURT) HAVING COME UP FOR FINAL HEARING ON
28.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                         3
O.P.(FC.) No.221 of 2024




                                  JUDGMENT

Raja Vijayaraghavan, J.

Sri. Jayaram P, the learned counsel appearing for the petitioner submits

that he has instructions from his party not to prosecute this petition.

In view of the said submission, this petition is dismissed as not pressed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

Sd/-

P.M.MANOJ JUDGE

APM/28/5/24

APPENDIX OF OP (FC) 221/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE ORIGINAL PETITION NO.

478/2023 ON THE FILES OF FAMILY COURT, OTTAPALAM

Exhibit P2 TRUE COPY OF THE AFFIDAVIT DATED 15/11/2023 FILED BY THE RESPONDENTS IN I.A.NO. 3/2023 IN O.P. NO. 478/2023 ON THE FILES OF FAMILY COURT, OTTAPALAM

Exhibit P3 TRUE COPY OF THE COUNTER STATEMENT DATED 25/11/2023 FILED BY THE PETITIONER IN I.A.NO. 3/2023 IN O.P. NO. 478/2023 ON THE FILES OF FAMILY COURT, OTTAPALAM

Exhibit P4 CERTIFIED COPY OF THE ORDER DATED 07/02/2024 IN I.A.NO. 3/2023 IN O.P. NO. 478/2023 ON THE FILES OF FAMILY COURT, OTTAPALAM