Kerala High Court
Sandeep S vs Regional Director on 28 May, 2024
Author: Amit Rawal
Bench: Amit Rawal
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
OP (CAT) NO. 77 OF 2024
PETITIONER(S)/APPLICANT IN OA:
SANDEEP S,
AGED 39 YEARS, S/O. T SANKARAN KUTTY,
PRESENTLY WORKING AS COOK, ESI HOSPITAL, UDYOGAMANDAL,
683501 AND R/O. THUNDINAYIL HOUSE, P.O. KIPPATTOOR,
VIA-ARAKUNNAM, ERNAKULAM, PIN - 683313
BY ADVS.
REENA SHARON SURESH
K.P.S.SURESH
RESPONDENT(S)/RESPONDENTS:
1 REGIONAL DIRECTOR,
EMPLOYEES STATE INSURANCE CORPORATION,
PANCHADEEP BHAWAN, SWARAJ ROUND,
TRISSUR, PIN - 680020
2 MEDICAL SUPERINTENDENT,
ESIC HOSPITAL, UDYOGMANDAL P.O,
ERNAKULAM, PIN - 68350
SRI T V AJAYAKUMAR SC ESIC
THIS OP (CAT) HAVING COME UP FOR ADMISSION ON 28.05.2024,
ALONG WITH OP (CAT).80/2024, 81/2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
OP(CAT)NO.77/2024 & Conn. Cases
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
OP (CAT) NO. 80 OF 2024
PETITIONER(S)/APPLICANT IN OA:
RATHEESH C.G.,
AGED 38 YEARS, S/O. SHRI. GOPINATHAN C V,
PRESENTLY WORKING AS COOK, ESIC HOSPITAL,
UDYOGMANDAL P.O., ERNAKULAM DISTRICT - 683501 AND
R/O. CHGUNDANGAPARAMBIL, P.O, KURUVILASSERY,
VIA MALA, TRISSUR DISTRICT, KERALA, PIN - 680732
BY ADVS.
REENA SHARON SURESH
K.P.S.SURESH
RESPONDENT(S)/RESPONDENT-1 IN OA:
1 REGIONAL DIRECTOR,
EMPLOYEES STATE INSURANCE CORPORATION,
PANCHADEEP BHAWAN, SWARAJ ROUND,
TRISSUR, PIN - 680020
2 MEDICAL SUPERINTENDENT,
ESIC HOSPITAL, P.O. UDYOGMANDAL, ERNAKULAM
DISTRICT, PIN - 683501
SRI T V AJAYAKUMAR SC ESIC
THIS OP (CAT) HAVING COME UP FOR ADMISSION ON
28.05.2024, ALONG WITH OP (CAT).77/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(CAT)NO.77/2024 & Conn. Cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
OP (CAT) NO. 81 OF 2024
PETITIONER(S)/APPLICANT IN OA:
BIJU A.K.,
AGED 39 YEARS, S/O. MR. KRISHNAN,
PRESENTLY WORKING A S COOK, ESIC HOSPITAL,
UDYOGMANTAL P.O., 683501. R/O. ASARIMALAYIL
HOUSE, PANCODE P.O., NEAR KOLENCHERRY,
ERNAKULAM, PIN - 682310
BY ADVS.
REENA SHARON SURESH
K.P.S.SURESH
RESPONDENT(S)/RESPONDENTS:
1 REGIONAL DIRECTOR,
EMPLOYEES STATE INSURANCE CORPORATION,
PANCHDEEP BHAWAN, SWARAJ ROUND, P.O TRISSURE,
KERALA, PIN - 680020
2 MEDICAL SUPERINTENDENT,
ESIC HOSPITAL, UDYOGMANDAL P.O.,
ERNAKULAM DISTRICT, PIN - 683501
SRI T V AJAYAKUMAR SC ESIC
THIS OP (CAT) HAVING COME UP FOR ADMISSION ON
28.05.2024, ALONG WITH OP (CAT).77/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(CAT)NO.77/2024 & Conn. Cases
4
JUDGMENT
[OP (CAT) Nos.77/2024, 80/2024, 81/2024]
Amit Rawal, J.
Learned Counsel for the petitioners submitted that the
matter has become infructuous. Accordingly, these
OP(CAT)s are dismissed as infructuous.
Sd/-
AMIT RAWAL
JUDGE
Sd/-
EASWARAN S.
JUDGE
nak
OP(CAT)NO.77/2024 & Conn. Cases
APPENDIX OF OP (CAT) 80/2024
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE OFFICIAL ID CARD
NO.138827 OF THE PETITIONER
Annexure A2 TRUE COPY OF THE ORDER NO.277 OF 2023
IN FILE NO.54.A.22/15/3/2023-MED.ADM.
DATED 28-07-2023
Annexure A3 TRUE COPY OF THE SCHOOL ID OF THE
PETITIONER'S DAUGHTER CHILD IS PRODUCED
(FOR THE ACADEMIC YEAR 2023-24)
Annexure A4 TRUE COPY OF THE REPRESENTATION DATED
31-07-2023
Annexure A5 TRUE COPY OF THE INTRA REGIONAL
TRANSFER POLICY'S RELEVANT PAGES FOR
GROUP C PARAMEDICAL EMPLOYEES VIDE E-
FILE NO.Z-11011/6/2022-MED-VI DATED 07-
12-2022
Annexure R1(a) TRUE COPY OF THE RECOMMENDATION OF THE
TRANSFER COMMITTEE ALONG WITH APPENDIX
B LIST OF INTER REGIONAL TRANSFER &
POSTINGS IN THE CADRE OF COOK/COOK-
HELPER/ BEARER VIDE FILE NO.C-
18016/1/2024-LEG AND INT (COMPUTER
NO.578440) WITH SIGNATURE DATED 25-07-
Annexure R1(b) TRUE COPY OF THE REPORT OF THE
GRIEVANCE COMMITTEE VIDE MEMORANDUM
NO.54.A.22/15/1/2022-MED.ADMN DATED 05-
09-2023
Exhibit P1 THE TRUE COPY OF THE OA NO.
180/365/2023 IN THE FILES OF HON'BLE
CENTRAL ADMINISTRATIVE TRIBUNAL,
ERNAKULAM
Exhibit P2 TRUE COPY REPLY STATEMENT BEFORE
HON'BLE TRIBUNAL ON 11-05-2024
OP(CAT)NO.77/2024 & Conn. Cases
Exhibit P3 TRUE COPY OF BONA-FIDE CERTIFICATE
ISSUED BY SCHOOL FOR THE ACADEMIC YEAR
2024-25
Exhibit P4 TRUE COPY OF THE ORDER OF THE HON'BLE
TRIBUNAL IN OA 180/365/2023 DATED 01-
04-2024
OP(CAT)NO.77/2024 & Conn. Cases
APPENDIX OF OP (CAT) 81/2024
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE OFFICIAL ID CARD
NO.158909 OF THE PETITIONER
Annexure A2 TRUE COPY OF THE ORDER NO.277 OF 2023
IN FILE NO.54.A.22/15/3/2023-MED.ADM.
DATED 28-07-2023
Annexure A3 TRUE COPY OF THE SCHOOL IDS OF THE
CHILDREN ARE PRODUCED (FOR THE ACADEMIC
YEAR 2023-24)
Annexure A4 TRUE COPY OF THE REPRESENTATION
ADDRESSED TO REGIONAL DIRECTOR
(RESPONDENT-1) DATED 31-07-2023
Annexure A5 TRUE COPY OF THE INTRA REGIONAL
TRANSFER POLICY'S RELEVANT PAGES WITH
FOR GROUP C PARAMEDICAL CADRE EMPLOYEES
VIDE E-FILE NO.Z-11011/6/2022-MED-VI
DATED 07-12-2022
Annexure R1(a) TRUE COPY OF THE RECOMMENDATION OF THE
TRANSFER COMMITTEE ALONG WITH APPENDIX
B LIST OF INTER REGIONAL TRANSFER &
POSTINGS IN THE CADRE OF COOK/COOK-
HELPER/ BEARER VIDE FILE NO.C-
18016/1/2024-LEG AND INT (COMPUTER
NO.578440) WITH SIGNATURE DATED 25-07-
Annexure R1(b) TRUE COPY OF THE REPORT OF THE
GRIEVANCE COMMITTEE VIDE MEMORANDUM
NO.54.A.22/15/1/2022-MED.ADMN DATED 05-
09-2023
Exhibit P1 THE TRUE COPY OF THE OA NO.
180/366/2023 IN THE FILES OF HON'BLE
CENTRAL ADMINISTRATIVE TRIBUNAL,
ERNAKULAM
Exhibit P2 TRUE COPY OF THE REPLY STATEMENT BY
ESIC DATED 11-03-2024 IN THE FILES
OP(CAT)NO.77/2024 & Conn. Cases
BEFORE CENTRAL ADMINISTRATIVE TRIBUNAL.
Exhibit P3 TRUE COPY OF BONA-FIDE CERTIFICATE
ISSUED BY SCHOOL FOR 2024-25 DATED 27-
04-2024
Exhibit P4 TRUE COPY OF THE CAT ORDER IN OA
NO.180/366/2023 DATED 01-04-2024
OP(CAT)NO.77/2024 & Conn. Cases
APPENDIX OF OP (CAT) 77/2024
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE OFFICIAL ID CARD
NO.138348 OF THE PETITIONER
Annexure A2 TRUE COPY OF THE ORDER NO.277 OF 2023
IN FILE NO.54.A.22/15/3/2023-MED.ADM.
DATED 28-07-2023 IS PRODUCED AND MARKED
AS ANNEXURE A2
Annexure A3 TRUE COPY OF THE SCHOOL IDS OF THE
PETITIONER'S CHILDREN ARE PRODUCED (FOR
THE ACADEMIC YEAR 2023-24)
Annexure A4 TRUE COPY OF THE REPRESENTATION DATED
31-07-2023
Annexure A5 TRUE COPY OF THE INTRA REGIONAL
TRANSFER POLICY'S RELEVANT PAGES FOR
GROUP C PARAMEDICAL EMPLOYEES VIDE E-
FILE NO.Z-11011/6/2022-MED-VI DATED 07-
12-2022
Annexure R1(a) TRUE COPY OF THE RECOMMENDATION OF THE
TRANSFER COMMITTEE ALONG WITH APPENDIX
B LIST OF INTER REGIONAL TRANSFER &
POSTINGS IN THE CADRE OF COOK/COOK-
HELPER/ BEARER VIDE FILE NO.C-
18016/1/2024-LEG AND INT (COMPUTER
NO.578440) WITH SIGNATURE DATED 25-07-
Annexure R1(b) TRUE COPY OF THE REPORT OF THE
GRIEVANCE COMMITTEE VIDE MEMORANDUM
NO.54.A.22/15/1/2022-MED.ADMN DATED 05-
09-2023
Exhibit P1 THE TRUE COPY OF THE OA NO.
180/352/2023 IN THE FILES OF HON'BLE
CENTRAL ADMINISTRATIVE TRIBUNAL,
ERNAKULAM
Exhibit P2 TRUE COPY OF REPLY STATEMENT BEFORE
HON'BLE TRIBUNAL ON 11-05-2024
OP(CAT)NO.77/2024 & Conn. Cases
Exhibit P3 TRUE COPY OF BONA-FIDE CERTIFICATE
ISSUED BY SCHOOL FOR ACADEMIC YEAR
2024-25
Exhibit P4 TRUE COPY OF THE ORDER OF THE HON'BLE
TRIBUNAL IN OA 180/352/2023 DATED 01-
04-2024
