Jose V. Abraham vs State Of Kerala
2024 Latest Caselaw 13527 Ker

Kerala High Court

Jose V. Abraham vs State Of Kerala on 24 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
          FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
                           WP(C) NO. 38131 OF 2017
PETITIONER:

              AJAY GOPINATH
              AGED 38 YEARS, S/O. GOPINATHAN, PRAKRITHI KAMALA NIVAS,
              THITTAMEL,CHENGANOOR, PATHANAMTHITTA.

              BY ADVS.
              SRI.BECHU KURIAN THOMAS (SR.)
              SRI.ENOCH DAVID SIMON JOEL



RESPONDENTS:

     1        STATE OF KERALA
              REPRESENTED BY THE SECRETARY, DEPARTMENT OF INDUSTRIES,
              GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001.

     2        DIRECTOR OF MINING AND GEOLOGY
              DIRECTORATE OF MINING AND GEOLOGY, PATTOM P.O,
              THIRUVANANTHAPURAM.

     3        STATE POLICE CHIEF
              POLICE HEADQUARTERS, THIRUVANANTHAPURAM.

     4        DISTRICT COLLECTOR
              CIVIL STATION, PATHANAMTHITTA.

     5        DISTRICT GEOLOGIST
              DEPARTMENT OF MINING & GEOLOGY, DISTRICT OFFICE,
              MINI CIVIL STATION, ARANMULA, PATHANAMTHITTA - 689 533.

     6        ANICADU GRAMA PANCHAYATH
              NOOROMMAVU P.O, MALLAPPALLY, PATHANAMTHITTA,
              REPRESENTED BY ITS SECRETARY.




     BY ADV. SRI. S. KANNAN, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.05.2024, ALONG WITH WP(C).39565/2017, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 38131 & 39565 OF 2017


                                  2



         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
                   WP(C) NO. 39565 OF 2017
PETITIONER:

           JOSE V. ABRAHAM
           AGED 50 YEARS, S/O.ABRAHAM, VELIYATHU HOUSE,
           ELANTHOOR EAST P.O, PATHANAMTHITTA

           BY ADVS.
           SRI.BECHU KURIAN THOMAS (SR.)
           SRI.ENOCH DAVID SIMON JOEL



RESPONDENTS:

    1      STATE OF KERALA
           REPRESENTED BY THE SECRETARY, DEPARTMENT OF
           INDUSTRIES, GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM - 695 001

    2      DIRECTOR OF MINING AND GEOLOGY
           DIRECTORATE OF MINING AND GEOLOGY,
           PATTOM P.O, THIRUVANANTHAPURAM - 695 004

    3      STATE POLICE CHIEF
           POLICE HEADQUARTERS,
           THIRUVANANTHAPURAM - 695 001

    4      DISTRICT COLLECTOR
           CIVIL STATION, PATHANAMTHITTA - 689 645

    5      DISTRICT GEOLOGIST
           DEPARTMENT OF MINING & GEOLOGY, DISTRICT
           OFFICE, MINI CIVIL STATION, ARANMULA,
           PATHANAMTHITTA - 689 533
 WP(C) NO. 38131 & 39565 OF 2017


                                  3


    6      ELANTHOOR GRAMA PANCHAYAT
           ELANTHOOR P.O, PATHANAMTHITTA - 689 643

           BY ADVS.
           SRI. S. KANNAN. SR. GP
           SRI. PHILIP J.VETTICKATTU
           SRI. VINEETH KURIAKOSE



        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 24.05.2024, ALONG WITH WP(C).38131/2017, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 38131 & 39565 OF 2017


                                  4


              P.V.KUNHIKRISHNAN, J.
          --------------------------------------------
        W.P.(C) No.38131 & 39565 of 2017
         ----------------------------------------------
       Dated this the 24th day of May, 2024



                       JUDGMENT

When these writ petitions came up for

consideration, the learned counsel appearing for the

petitioners submitted that, the prayers in these writ

petitions have become infructuous.

Therefore, these Writ Petitions are dismissed as

infructuous.

Sd/-

                                        P.V.KUNHIKRISHNAN
nvj                                            JUDGE