Dr. Ancy Cherian vs Meros Mathew
2024 Latest Caselaw 13526 Ker

Kerala High Court

Dr. Ancy Cherian vs Meros Mathew on 24 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
          Friday, the 24th day of May 2024 / 3rd Jyaishta, 1946
                         TR.P(C) NO. 766 OF 2023

                OP(G&W)NO.986/2023 OF FAMILY COURT, ADOOR


PETITIONER/RESPONDENT:


       DR.ANCY CHERIAN

       AGED 37 YEARS, D/O.P.S.CHERIAN, PALLIKEL HOUSE,

       PUNNAKADU P.O., KOZHENCHERY TALUK, PATHANAMTHITTA DISTRICT,

       PIN - 689652



       BY M/S.ENOCH DAVID SIMON JOEL, S.SREEDEV,

       RONY JOSE, LEO LUKOSE, KAROL MATHEWS SEBASTIAN ALENCHERRY,

       DERICK MATHAI SAJI, KARAN SCARIA ABRAHAM and ASWATHY PAVITHRAN,

       Advocates for the petitioner


RESPONDENT/PETITIONER:


       MEROS MATHEW

       AGED 39 YEARS, S/O.MATHEW THOMAS, MANNIKAROTTU HOUSE,

       ENATHU VILLAGE, ADUR TALUK, KAITHAPARAMBU P.O.,

       PATHANAMTHITTA DISTRICT - 691526

       PRESENTLY HAVING WORK ADDRESS AT HAMID Y.AL FURAIH TRADING EST.,

       OFFICE 405, 4TH FLOOR, ROMAIH AL MAZYED BUILDING, CROSS 25,

       KING ABDUL AZIZ ST., AL KHOBAR 31952, SAUDI ARABIA

       REPRESENTED BY HIS POWER OF ATTORNEY HOLDER MATHEW THOMAS,

       AGED 73 YEARS, S/O.M.M.THOMAS, MANNIKAROTTU HOUSE,

       ENATHU VILLAGE, ADUR TALUK, KAITHAPARAMBU P.O.,

       PATHANAMTHITTA DISTRICT, PIN - 691526



       BY M/S.MANU RAMACHANDRAN, M.KIRANLAL, T.S.SARATH,

       R.RAJESH (VARKALA), SAMEER M.NAIR and SAILAKSHMI MENON,

       Advocates for the respondent
     Transfer Petition (Civil) having come up for orders on 24/05/2024,

upon perusing the letter dated 19/04/2024 from the Judge, Family

Court, Thiruvalla (Holding full additional charge of Family Court,

Adoor) and this Court's judgment dated 04/04/2024, the court on the

same day passed the following.
                         DR. KAUSER EDAPPAGATH, J.
                        ========================
                       Tr.P.(C) No.766/2023, 894/2023
                                 & 896/2023
                       =========================
                             Dated: 24th May 2024

                                      O R D E R

Read letter dated 19.04.2024 of the learned Judge,

Family Court, Thiruvalla. As per the above letter, it is

brought to the notice of this Court that the case number in

the common order is mentioned as OP No.1216/2013 instead

of OP No.1216/2023. It is a typographical error. Hence, it

is suo motu corrected. OP No.1216/2013 mentioned in

paragraph 3 and in the operative portion of the common

order is corrected as OP No.1216/2023.

The Registry is directed to make the necessary

corrections in the order.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE JS

24-05-2024 /True Copy/ Assistant Registrar