M/S Midland Engineering And ... vs Kerala Water Authority
2024 Latest Caselaw 13479 Ker

Kerala High Court

M/S Midland Engineering And ... vs Kerala Water Authority on 24 May, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
                       WP(C) NO. 16501 OF 2024
PETITIONER:

           M/S MIDLAND ENGINEERING AND CONTRACTING COMPANY
           REPRESENTED BY ITS MANAGING PARTNER, VARIKODAN
           BUILDING, VALIYAVARAMBU ROAD, DOWN HILL.P.O.,
           MALAPPURAM., PIN - 676519

           BY ADVS.
           P.SHANES METHAR
           N.KRISHNA PRASAD



RESPONDENTS:

    1      KERALA WATER AUTHORITY
           REPRESENTED BY ITS MANAGING DIRECTOR, JALA BHAVAN,
           VELLAYAMBALAM, THIRUVANTHAPURAM., PIN - 695010

    2      THE MANAGING DIRECTOR
           KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM,
           THIRUVANTHAPURAM., PIN - 695010

    3      THE SUPERINTENDING ENGINEER
           OFFICE OF THE SUPERINTENDING ENGINEER, KERALA WATER
           AUTHORITY, PH CIRCLE-KOZHIKODE MALAPARAMBA.P.O.,
           KOZHIKODE., PIN - 673009

    4      THE EXECUTIVE ENGINEER
           OFFICE OF THE EXECUTIVE ENGINEER, KERALA WATER
           AUTHORITY, PROJECT DIVISION-KOZHIKODE, MALAPARAMBA.P.O,
           KOZHIKODE., PIN - 673009

           BY ADV P.M.JOHNY, SC




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16501 OF 2024                2


                              T.R. RAVI, J.
              --------------------------------------------
                     W.P.(C)No.16501 of 2024
                  --------------------------------------------
              Dated this the 24th day of May, 2024

                             JUDGMENT

The Counsel for the petitioner seeks permission to

withdraw the writ petition with liberty to approach the court

again.

The writ petition is dismissed as withdrawn with liberty

to approach the court if necessary.

Sd/-

T.R. RAVI JUDGE

LEK

APPENDIX OF WP(C) 16501/2024

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE LETTER NO. D6-855/2021 DATED 01.12.2021 (WORK ORDER) OF THE THIRD RESPONDENT

Exhibit P2 A TRUE COPY OF THE AGREEMENT NO.

SE/PHC/KKD/17/2021-22 DATED 14.12.2021 (WORKS CONTRACT)

Exhibit P3 A TRUE COPY OF THE WORK COMPLETION CERTIFICATE ISSUED BY THE FOURTH RESPONDENT DATED 08.03.2024

Exhibit P4 A TRUE COPY OF THE ORDER NO.

JB/5408/2023-F1(FUNDS) DATED 06.01.2024 ISSUED BY THE SECOND RESPONDENT

Exhibit P5 A TRUE COPY OF THE LETTER NO.

MIDLAND/JJM-CHELANNUR- CALICUT/N0- 1155/2024 DATED 19.03.2024 OF THE PETITIONER ADDRESSED TO THE THIRD RESPONDENT