Kerala High Court
Anish Michael vs State Of Kerala on 24 May, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE EASWARAN S.
FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
WP(C) NO. 13664 OF 2018
PETITIONER/S:
1 PRASEENA M
AGED 42, D/O PADMANABHAN K.M.
HSST (ECONOMICS), PRMHSS, PANOOR,
KANNUR DIST.RESIDING AT RAJABHAVAN (HOUSE),
AZHIYUR P.O.,VADAKARA, KOZHIKODE DISTRICT.
2 DHANYA P.V.
AGED 37 YEARS
D/O DAMU P.V.. HSST POLITICAL SCIENCE
PRMHSS, PANOOR, KANNUR DIST.
RESIDING AT PUTHIYA VALAPPIL (H), KOTTAKKAL,
IRINGAL P.O. KOZHIKODE DISTRICT- 673 521
BY ADV SRI.VINCENT RAPHAEL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY,
GENERAL EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM- 695 001
2 DIRECTOR OF HIGHER SECONDARY EDUCATION
HOUSING BOARD BUILDING, SANTHI NAGAR,
THIRUVANANTHAPURAM- 695 001
3 REGIONAL DEPUTY DIRECTOR
HIGHER SECONDARY EDUCATION, KANNUR-670 001
4 THE MANAGER
PRM HSS, PANOOR, KANNUR DISTRICT 670 001
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
2
SRI. K. M. FAISAL, G. P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.05.2024, ALONG WITH WP(C).7049/2020, 26585/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE EASWARAN S.
FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
WP(C) NO. 7049 OF 2020
PETITIONER/S:
1 RAJANA V.T.,
AGED 34 YEARS
H.S.S.T. (JUNIOR) COMMERCE, TRK HSS,
VANIAMKULAM, (SCHOOL CODE-9043), PALAKKAD,
D/O. C. JARAJAN, RESIDING AT SOUPARNIKA,
KALLADIPATTA P.O., ONGALLUR,
PALAKKAD DISTRICT-679313.
2 SHEEJA N.,
AGED 43 YEARS
H.S.S.T. (JUNIOR) ECONOMICS, TRK HSS,
VANIAMKULAM, (SCHOOL CODE-9043), PALAKKAD,
W/O. MANOJKUMAR C.P., NETHIARTHODI HOUSE,
LIBERTY STREET, PATTAMBI,
PALAKKAD DISTRICT-679303.
BY ADV VINCENT RAPHAEL
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PRINCIPAL SECRETARY,
GENERAL EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE SECRETARY,
FINANCE, GOVERNMENT OF KERALA,
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
4
THIRUVANANTHAPURAM-695001.
3 DIRECTOR OF HIGHER SECONDARY EDUCATION,
PRESENTLY WORKING UNDER DIRECTOR OF
GENERAL EDUCATION, SECONDARY WING,
HOUSING BOARD BUILDING, SANTHINAGAR,
THIRUVANANTHAPURAM-695001.
4 THE REGIONAL DEPUTY DIRECTOR,
HIGHER SECONDARY EDUCATION, B2 BLOCK,
CIVIL STATION, MALAPPURAM-676505.
5 THE MANAGER,
TRK, HSS, VANIYAKULAM,
PALAKKAD-679523.
6 ADDL.R6. IMPLEADED
GOVERNMENT OF INDIA
REPRESENTED BY ADDITIONAL SECRETARY TO GOVERNMENT OF
INDIA, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES AND
PENSIONS, DEPARTMENT OF PENSION AND PENSIONERS
WELFARE LOKNAYAK BHAVAN,KHAN MARKET NEW DELHI,
PIN- 110003.
ADDL.R6 IS IMPLEADED AS PER ORDER DATED 21.11.2023
IN I.A.2/2023 IN WP(C)7049/2020.
SRI. KM FAISAL, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 24.05.2024, ALONG WITH WPC NO.13664/2018 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE EASWARAN S.
FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
WP(C) NO. 26585 OF 2020
PETITIONER/S:
1 ANISH MICHAEL
AGED 41 YEARS
HSST. COMMERCE, ST.MARY'S HSS KUDATHAI,
KOZHIKODE DISTRICT-673 573, S/O.P.J.MICHAEL,
PUTHIYEDATH HOUSE, MAIKAVU P.O., THAMARASSERY VIA,
KOZHIKODE DISTRICT.
2 JAISON JAMES,AGED 40 YEARS
HSST(JR) COMMERCE, ST.MARY'S HSS KUDATHAI,
KOZHIKODE DISTRICT-673 573, S/O.JAMES.P.T.,
MUNDUCHIRAYIL HOUSE, VENAPPARA P.O.,
OMASSERY VIA, KOZHIKODE.
3 ANU MICHAEL,
AGED 41 YEAR, HSST ECONOMICS, ST.MARY'S HSS
KUDATHAI, KOZHIKODE DISTRICT-673 573, D/O.MICHAEL
KURUVILA, PADAVIL HOUSE NEAR PRATHIKSAH SCHOOL
MAMPETTA, MUKKOM, KOZHIKODE DISTRICT,
PINCODE NO.673 602.
4 AJAY.P.R., AGED 36 YEARS
HSST COMPUTER APPLICATION, BOYS HSS,
KARUNAGAPPALLY, KOLLAM-690 519,
S/O.N.RAMAKRISHNA PILLAI, PARVATHY VILASAM,
MUZHANGODI, KHALLELIBHAGOM P.O.,
KARUNAGAPPALLY, KOLLAM-690 519.
5 GIREESH.K.
AGED 41 YEARS
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
6
HSST COMPUTER SCIENCE, N.S.BOYS HSS, MANNAR,
MANNAR P.O., ALAPPUZHA DISTRICT, PINCODE NO.-689
622, S/O.P.KARUNKARAN UNNITHAN, PUTHENPURACKAL,
PONNEZHA, THEKKEKKARA, MAVELIKARA,
ALAPPUZHA DISTRICT-690 107.
6 GAYATHRY.C.,
AGED 39 YEARS
HSST MALAYALAM, N.S.BOYS HSS, MANNAR, MANNAR P.O.,
ALAPPUZHA DISTRICT, PINCODE NO.689 622,
D/O.K.G.CHANDRASEKHARAN NAIR, HARIMANDIRAM,
MUDIYOORKONAM P.O., PANDALAM,
PATHANAMTHITTA DISTRICT-689 501.
7 VARUN.C.S.
AGED 37 YEARS
HSST(JR) MALAYALAM, M.S.H.S.S. MYNAGAPPALLY,
VENGA P.O., SASTHAMCOTTA, KOLLAM DISTRICT,
PINCODE-690 521, S/O.S.CHANDRASEKHARAPILLAI,
ELAYIDATHU VEEDU, THEKKUMCHERY, PUTHOOR P.O.,
KOLLAM DISTRICT-691 507.
8 SUNILKUMAR.T.S.
AGED 38 YEARS
HSST (JR.) COMMERCE, M.S.H.S.S. MYNAGAPPALLY,
VENGA P.O., SASTHAMCOTTA, KOLLAM DISTRICT,
PINCODE-690 521, S/O.THANKAPPAN NAIR,
ROADINTE KIZHAKKE PUTHAN VEEDU, PANAPETTY,
PORUVAZHY P.O., KOLLAM DISTRICT-690 520.
9 REJINA.N.
AGED 35 YEARS
HSST(JUNIOR) ENGLISH, M.S.H.S.S. MYNAGAPPALLY,
VENGA P.O., SASTHAMCOTTA, KOLLAM DISTRICT,
PINCODE-690 521, D/O.RAHIMKUTTY.M.,
REJINA MANZIL, THODIYOOR NORTH P.O.,
KARUNAGAPPALLY, KOLLAM, KERALA-690 536.
10 ANITHA.M.
AGED 42 YEARS, HSST JR.COMMERCE, MES HSS MAMPAD,
MALAPPURAM DISTRICT-676 542, D/O.M.MOIDEEN,
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
7
MUTHUKULAVAN HOUSE, POOKKOTTUMPADAM P.O.,
MALAPPURAM DISTRICT-679 332.
BY ADV VINCENT RAPHAEL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY,
GENERAL EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE SECRETARY FINANCE,
GOVERNMENT OF KERALA, THIRUVANANTHAPURAM-695 001.
3 DIRECTOR OF HIGHER SECONDARY EDUCATION,
PRESENTLY WORKING UNDER DIRECTOR OF GENERAL
EDUCATION, SECONDARY WING, HOUSING BOARD BUILDING,
SANTHINAGAR, THIRUVANANTHAPURAM-695 001.
4 THE REGIONAL DEPUTY DIRECTOR,
HIGHER SECONDARY EDUCATION, REGIONAL OFFICE,
KOZHIKODE-673 001,.
5 THE REGIONAL DEPUTY DIRECTOR,
HIGHER SECONDARY EDUCATION, CORPORATION BUILDING,
4TH FLOOR, PALAYAM, THIRUVANANTHAPURAM-695 001.
6 THE REGIONAL DEPUTY DIRECTOR,
HIGHER SECONDARY EDUCATION, KOTTAYAM-686 001.
7 THE REGIONAL DEPUTY DIRECTOR,
HIGHER SECONDARY EDUCATION, B2 BLOCK,
CIVIL STATION, MALAPPURAM-676 504.
8 ADDL. R8 IMPEADED
GOVERNMENT OF INDIA REPRESENTED BY
ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA,
MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES AND
PENSIONS , DEPARTMENT OF PENSIONS AND PENSIONERS
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
8
WELFARE, LOKNAYAKBHAVAN,KHAN MARKET NEW DELHI,110003
ADDITIONAL R8 IS IMPLEADED AS PER ORDER DATED
24.5.2024 IN I.A. NO.2 OF 2023.
SRI.K M FAISAL, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 24.05.2024, ALONG WITH WP(C).13664/2018 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE EASWARAN S.
FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
WP(C) NO. 27408 OF 2020
PETITIONER/S:
1 JANKESH K.
AGED 42 YEARS
HSST SOCIOLOGY, IRITTY H.S.S. KEEZHUR P.O.
IRITTY, PIN-670703, KANNUR, S/O. K. KRISHNAN,
CHALAPRATH THAZHAKUNIYIL HOUSE,
PONMERI PARAMBIL P.O., VILLLIAPPALLY,
VADAKARA-673542.
2 SREEVIDYA K.
AGED 41 YEARS
HSST HISTORY, IRITTY H.S.S. KEEZHUR, P.O. IRITTY,
KANNUR-670703, D/O. SREEKUMAR T.M., SOUPARNIKA,
KEEZHUR P.O., IRITTY-670703, KANNUR DISTRICT.
3 MURALEEDHARAN V.S.
HSST POLITICAL SCIENCE, IRITTY H.S.S. KEEZHUR,
P.O. IRITTY, PIN-670703, KANNUR DISTRICT,
S/O. V.J. SUKUMARAN, VATTAPURAYIDATHIL HOUSE,
PULPALLY P.O., WAYANAD, PIN-673579,
WAYANAD DISTRICT.
4 JEEBA M.A.
AGED 33 YEARS
HSST (JR.) ECONOMICS, IRITTY H.S.S. KEEZHUR, P.O.
IRITTY, PIN-670703, KANNUR, D/O. T.K. RAJAN,
JISHANIVAS, MUNDYAD P.O., KANNUR DISTRICT-670594.
5 RAJANI K.
AGED 42 YEARS
HSST CHEMISTRY, CHALAVARA H.S.S. , P.O. CHALAVARA,
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
10
PALAKKAD DISTRICT, KERALA-679505, D/O. N. NARAYANAN
NAIR, AMBALAPATTU PARAMBIL, KOMATHODY HOUSE,
CHERUKODE P.O., VLLAPUZHA, PALAKKAD DISTRICT-679336,
KERALA.
6 SHINTO JOSE
AGED 36 YEARS
HSST COMPUTER SCIENCE, ST. THOMAS HSS
KILIANTHARA P.O., KANNUR DISTRICT-670706,
S/O. JOSE M.V., MAPPILAPPARAMBIL HOUSE,
ANGADIKKADAVU P.O., KANNUR DISTRICT-670706.
7 AMBILI K.
AGED 43 YEARS
LAB ASSISTANT, ST. VINCENT COLONY GIRLS HSS
KOZHIKODE, D/O. NARAYANANKUTTY NAIR
K. AISWARYA HOUSE, KOTTAPARAMBA P.O.,
KOZHIKODE DISTRICT-673008.
8 HARIS T.P.,AGED 40 YEARS
HSST (JR.) PHYSICS, MES, HSS VANDANMEDU P.O.,
AMAYAR, IDUKKI, S/O. ABBAS T.P.
THEKKEY PAINKAL HOUSE, PERUMPARAMBA,
PAINKANNUR POST, MALAPPURAM DISTRICT-679571.
9 SARANYA GOVIND S.
AGED 34 YEARS, HSST (JR.) ECONOMICS,
PADANILAM HIGHER SECONDARY SCHOOL, NOORANAD,
D/O. GOVINDA PILLAI, SOUPARNIKA, SOORANAD NORTH
P.O., PIN-690561, ALAPPUZHA DISTRICT.
10 SREEKALA P.N.
AGED 41 YEARS
HSST (JR) COMMERCE, PADANILAM HIGHER SECONDARY
SCHOOL, NOORANAD, D/O. G. NARAYANAN NAIR, PRANAVAM,
PALAMEL, PADANILAM P.O., PIN-690529, NOORANADU,
ALAPPUZHA DISTRICT.
11 SUSANTH THOMAS
AGED 42 YEARS HSST (JR.) CHEMISTRY,
ST.VINCENT COLONY HSS, CALICUT-6, S/O. THOMAS P.J.,
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
11
PULICKATHADATHIL HOUSE, PULLURAMPARA P.O.,
THIRUVAMBADY, CALICUT-673603.
12 LAKSHMI NAIR
AGED 40 YEARS
HSST (JR.) BOTANY, ST. VINCENT COLONY HSS,
CALICUT -6, D/O. NARAYANAN NAIR, PULIKUNNIKALAYIL
HOUSE, KALANADIKOLLY P.O., ERYAPALLY,
PULPALLY -673579, WAYANAD DISTRICT.
13 ANNAMARY K. MATHEW
AGED 37 YEARS
HSST (JR.) PHYSICS, ST. VINCENT COLONY, HSS,
CALICUT, D/O. K.A. MATHEW, 4/682,
SHARON, ZILLA HOUSING COLONY, P.T. USHA ROAD,
CALICUT-673032.
14 JULIT JOHN
AGED 37 YEARS
HSST (JR.) MATHEMATICS, ST. VINCENT COLONY HSS,
CALICUT-6, D/O. P.M. JOHN, POOTHAKUZHY HOUSE,
MARUTHONKARA P.O., KAVILUMPARA, VIA KOZHIKODE.
BY ADV VINCENT RAPHAEL
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE PRINCIPAL SECRETARY,
GENERAL EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE SECRETARY FINANCE,
GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM-695001.
3 THE DIRECTOR OF GENERAL EDUCATION,
SECONDARY WING, HOUSING BOARD BUILDING,
SANTHINAGAR, THIRUVANANTHAPURAM-695001.
4 THE REGIONAL DEPUTY DIRECTOR,
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
12
HIGHER SECONDARY EDUCATION, REGIONAL OFFICE,
KOZHIKODE-673004.
5 THE REGIONAL DEPUTY DIRECTOR,
HIGHER SECONDARY EDUCATION, KOTTAYAM-686019.
6 THE REGIONAL DEPUTY DIRECTOR,
HIGHER SECONDARY EDUCATION, B2 BLOCK,
CIVIL STATION, MALAPPURAM-676505.
7 THE REGIONAL DEPUTY DIRECTOR,
HIGHER SECONDARY EDUCATION,
REGIONAL OFFICE, KANNUR-670002.
8 ADDL. R8 IMPLEADED
GOVERNMENT OF INDIA, REPRESENTED BY ADDITIONAL
SECRETARY TO GOVT.OF INDIA , MINISTRY OF
PERSONNEL ,PUBLIC GRIEVANCES AND PENSIONS,DEPARTMENT
OF PENSIONS AND PENSIONER'S WELFARE ,LOKNAYAK
BHAVAN,KHAN MARKET ,NEW DELHI,110003
(ADDITIONAL R8 IS IMPLEADED AS PER ORDER DATED
24.5.2024 IN I.A. NO.2 OF 2023.
SRI.K.M. FAISAL, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 24.05.2024, ALONG WITH WP(C).13664/2018 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE EASWARAN S.
FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
WP(C) NO. 26564 OF 2020
PETITIONER/S:
1 TINTU K.K.,
AGED 37 YEARS
H.S.S.T.(JUNIOR) CHEMISTRY, MNKM HSS,
CHITTILAMCHERY, PALAKKAD, PINCODE-678704,
D/O. KRISHNANKUTTY, RESIDING AT SUBIKSHA,
PADUR, PALAKKAD DISTRICT-678543.
2 ARUNAPRIYA K.,
AGED 34 YEARS
H.S.S.T.(JUNIOR) ENGLISH, MNKM HSS,
CHITTILAMCHERY, PALAKKAD, PINCODE-678704,
D/O. K.N.KRISHNAN, DEVIKRIPA, PANDARAKKAVU,
ELAPULLY, PALAKKAD-678533.
3 SAJINIMOL K.P.,
AGED 38 YEARS
H.S.S.T.(JR) MATHEMATICS, MNKM HSS,
CHITTILAMCHERY, PALAKKAD, PINCODE-678704,
D/O. PZHANIKKUTY, ANCHATHANI HOUSE,
THENKURISSI, PALAKKAD, PINCODE NO.678671.
4 VIDYAVISWAMBHARAN,
AGED 47 YEARS
H.S.S.T., COMPUTER SCIENCE, MNKM HSS,
CHITTILAMCHERY, PALAKKAD, PINCODE-678704,
D/O. VISWAMBHARAN, 348/26, CONVENT ROAD,
THRISSUR, PINCODE-680618.
5 ARUNKUMAR R.,
AGED 41 YEARS
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
14
H.S.S.T.(JR) PHYSICS, MNKM HSS, CHITTILAMCHERY,
PALAKKAD, PINCODE-678704, S/O. M.N.RADHAKRISHNAN,
SREENILAYAM, PALLARIMANGALAM, ERNAKULAM-686671.
6 VANI P.S.,
AGED 34 YEARS
H.S.S.T. PHYSICS, SABARI PTBS HSS- PALAKKAD-679503,
D/O. SIMON P.C., PANAKKAL HOUSE, KUNNAMKULAM,
680503, TRISSUR DISTRICT.
7 ANJU M.,
AGED 37 YEARS
H.S.S.T. CHEMISTRY, SABARI PTBS HSS- PALAKKAD-
679503, D/O. RADHAKRISHNAN, PONNETH HOUSE,
KARALMANNA, PALAKKAD-679506.
8 NISHA MARIA JAMES,
AGED 36 YEARS
H.S.S.T. (JR) MATHEMATICS, SABARI PTBS HSS-
PALAKKAD-679503, D/O. JAMES THOMAS, MANAPPURATHU
HOUSE, ANCHIRI P.O., THODUPUZHA, IDUKKI-685585.
9 AKHIL C.R.,
AGED 36 YEARS
H.S.S.T. COMPUTER SCIENCE, SABARI PTBS HSS-
PALAKKAD-679503, S/O. RADHAKRISHNAN, CHEMPAKUZHY
HOUSE, CHERPULASSERY, PALAKKAD-679503.
10 SOUMYA M.,
AGED 38 YEARS
HSST (JR) COMMERCE, KUNNAMANGALAM HSS, KUNNAMANGALAM
P.O., KOZHIKODE DISTRICT-673571, KERALA, D/O.
SUBRAMANIAN NAIR, MALLATHODIKAYIL HOUSE,
KUNNAMANGALAM (MIE) P.O., KOZHIKODE-673571.
BY ADV VINCENT RAPHAEL
RESPONDENT/S:
1 STATE OF KERALA
REP. BY THE PRINCIPAL SECRETARY,
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
15
GENERAL EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE SECRETARY FINANCE,
GOVT. OF KERALA, THIRUVANANTHAPURAM-695001.
3 DIRECTOR OF HIGHER SECONDARY EDUCATION,
PRESENTLY WORKING UNDER DIRECTOR OF GENERAL
EDUCATION SECONDARY WING, HOUSING BOARD BUILDING,
SANTHINAGAR, THIRUVANANTHAPURAM-695001.
4 THE REGIONAL DEPUTY DIRECTOR,
HIGHER SECONDARY EDUCATION, B2 BLOCK, CIVIL STATION,
MALAPPURAM-676505.
5 THE REGIONAL DEPUTY DIRECTOR,
HIGHER SECONDARY EDUCATION, REGIONAL OFFICE,
KOZHIKODE.
6 ADDL.R6 IMPLEADED
GOVERNMENT OF INDIA,
REPRESENTED BY ADDITIONAL SECRETARY TO GOVERNMENT OF
INDIA, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES AND
PENSIONS, DEPARTMENT OF PENSION AND PENSIONERS
WELFARE LOKNAYAK BHAVAN, KHAN MARKET NEW DELHI,
110003.
[ADDL.R6 IS IMPLEADED AS PER ORDER DATED 01.11.2023
IN I.A-2/2023 IN WP(C) 26564/2020]
BY SRI.K.M. FAISAL GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 24.05.2024, ALONG WITH WP(C).13664/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
16
EASWARAN S. , JJ.
-------------------------
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
-----------------------------------
Dated this the 24th day of May 2024
JUDGMENT
All the above writ petitions pertain to a common issue whether
the petitioners are entitled to have their seniority counted from the
date of their actual appointment. For the sake of convenience, the
facts stated in W.P.(C) No.13664 of 2018 shall be referred.
2. The 4th respondent invited applications for eligible
candidates for appointment to the post of HSST in Economics and
Political Science and the petitioners applied for appointment. The 1 st
petitioner was appointed as HSST in Economics on 12.9.2011 and
the 2nd petitioner was appointed as HSST in Political Science on
01.2.2013. However, the 3rd respondent approved the appointment
of the 1st petitioner with effect from 12.9.2011 and in respect of the
2nd petitioner with effect from 1.2.2013. It is further contended that
both the petitioners are joined the school with effect from the
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
respective dates. It is therefore contended that since the petitioners
are working as teachers in the 4 th respondent school since 2011 and
2013, there was no justification in limiting their appointments with a
posterior dates. Thus, the petitioners seek issuance of writ of
mandamus directing the 3rd respondent to approve Exts.P2 and P3
appointment orders and to quash Exts.P4 and P5 to the extent of
limiting their appointments from the respective date of orders.
3. According to the petitioners, the point raised in the writ
petitions was covered by Ext.P7 judgment dated 01.6.2015,
wherein, the learned Single Judge of this Court was ordered that the
service of the petitioners are liable to be approved with effect from
their date of actual appointment.
4. Sri. Vincent Raphael, the learned counsel appearing for the
petitioners would refer to the judgment of the Division Bench of this
Court in W.P.(C) No.9063 of 2015 and connected cases dated
06.11.2019, a copy of which is produced as Ext.P34 in W.P.(C)
No.26564 of 2020, wherein the same issue was raised and found in
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
favour of the petitioners. Paragraph Nos.5 and 6 of the aforesaid
judgment reads as follows:
" 5. We make it clear that if the petitioners/appellants are
persons who are appointed in schools where the posts had
been created during the academic year 2011-12 or 2012-
13, they will be entitled for the salary and other benefits
from the said academic year itself. However, if they were
appointed on an earlier date, that is earlier from the date of
creation of the posts in terms of Government Order dated
15/7/2013, they will not be entitled for any such benefits.
The approval of the appointments shall also be with
reference to the date on which the posts had been created
in terms of Government Order dated 15/7/2013 from 2011-
12 or 2012-13, as the case may be, with a right to exercise
the option for pension.
6. Yet another contention raised by some of the petitioners
is that the Government had brought a pension contributory
scheme w.e.f 1/4/2013 which may not apply to those
petitioners whose appointment had been approved prior to
the said date. In so far as those petitioners whose
appointments are approved prior to 1/4/2013, they are not
bound to participate in the contributory pension scheme
and any amount recovered from the salary of the
petitioners towards the said Scheme shall be refunded to
them and those persons whose appointments are approved
prior to 1/4/2013 shall continue to be bound by the
statutory pension scheme. "
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
5. The benefits flowing out of the authoritative
pronouncement of this Court was being delayed by the Government
on the pretext that the State has approached the apex court by
filing S.L.P No.18120 of 2019 and which was pending consideration.
6. Today, when the matter is taken up, the learned counsel
for the petitioners would refer to the order dated 30.4.2024 of the
apex court wherein S.L.P No.18120 of 2019 filed against Ext.P34
judgment was dismissed and interference was declined.
In the above circumstances, this Court finds that the
petitioners are entitled to succeed. The above writ petitions are
allowed following the judgment of the Division Bench. Exts.P4 and
P5 in W.P.(C) No.13664 of 2018 are quashed to the extent of
limiting the approval of appointments of the petitioners to the date
of order. In so far as other writ petitions are concerned, the
respective orders impugned will stand set aside. It is declared that
the respective petitioners are entitled to have their seniority
counted from the date of their actual appointment. Consequential
orders in this regard shall be passed by the competent among the
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
respondents and the benefits flowing out of such revised approval
orders shall also be worked out and release to the petitioners within
a period of three months from the date of receipt of a copy of this
judgment.
Sd/-
EASWARAN S.,
JUDGE
NS
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
APPENDIX OF WP(C) 7049/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE PHOTOSTAT COPY OF THE GOVERNMENT
ORDER NO.GO(MS) NO.167/11/GEDN. DATED
03/08/2011.
EXHIBIT P2 TRUE PHOTOSTAT COPY OF THE APPOINTMENT
ORDER DATED 09/07/2012 ISSUED TO THE 1ST
PETITIONER BY THE 5TH RESPONDENT.
EXHIBIT P3 TRUE PHOTOSTAT COPY OF THE APPOINTMENT
ORDER DATED 01/02/2013 ISSUED TO THE 2ND
PETITIONER BY THE 5TH RESPONDENT.
EXHIBIT P4 TRUE PHOTOSTAT COPY OF THE REQUEST FOR
APPROVAL OF APPOINTMENT TO RDD DATED
09/07/2012 WITH RESPECT TO 1ST PETITIONER.
EXHIBIT P5 TRUE PHOTOSTAT COPY OF THE REQUEST FOR
APPROVAL OF APP9INTMENT TO RDD DATED
01/02/2013 WITH RESPECT TO 2ND PETITIONER.
EXHIBIT P6 TRUE PHOTOSTAT COPY OF THE APPROVAL ORDER
DATED 01/07/2014 ISSUED BY THE 4TH
RESPONDENT TO THE 1ST RESPONDENT.
EXHIBIT P7 TRUE PHOTOSTAT COPY OF THE APPROVAL ORDER
DATED 01/07/2014 ISSUED BY THE 4TH
RESPONDENT TO THE 2ND PETITIONER.
EXHIBIT P8 TRUE PHOTOSTAT COPY OF THE ORDER
NO.G/3764/2018/RDD/HSE/L.DIS DATED
28/03/2018 OF THE RDD, MALAPPURAM.
EXHIBIT P9 TRUE PHOTOSTAT COPY OF THE ORDER
NO.G/3763/2018/RDD/HSE/L.DIS. DATED
28/03/2018 OF THE RDD, MALAPPURAM.
EXHIBIT P10 TRUE PHOTOSTAT COPY OF THE REPRESENTATIONS
DATED 17/02/2020 BEFORE THE 3RD RESPONDENT
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
BY THE 1ST PETITIONER.
EXHIBIT P11 TRUE PHOTOSTAT COPY OF THE REPRESENTATION
DATED 17/02/2020 BEFORE THE 3RD RESPONDENT
BY THE 2ND PETITIONER.
EXHIBIT P12 TRUE PHOTOSTAT COPY OF THE ATTENDANCE
REGISTER OF THE PETITIONERS IN THE 5TH
RESPONDENT SCHOOL WITH EFFECT FROM
09/07/2012 AND 01/02/2013.
EXHIBIT P13 TRUE PHOTOSTAT COPY OF THE SANCTIONING OF
THE POST VIDE GO(MS) NO.211/13/G.EDN.
DATED 15/07/2013.
EXHIBIT P14 TRUE PHOTOSTAT COPY OF THE STAFF FIXATION
ORDER NO.G/3473/14/RDD/HSE/MLPM DATED
29/05/2014.
EXHIBIT P15 TRUE PHOTOSTAT COPY OF THE JUDGMENT DATED
18/12/2015 IN WRIT PETITION (CIVIL)
NO.19141/2013.
EXHIBIT P16 TRUE PHOTOSTAT COPY OF THE GO(RT)
NO.360/2017/G.EDN. DATED 10/02/2017.
Exhibit P17 THE TRUE COPY OF LOK SABHA PROCEEDINGS
DATED 20.07.2022 IN THE QUESTION HOUR AS
PER QUESTION NO.589 THE QUESTION ( A) TO
(D) AND THEIR ANSWERS ALONG WITH ATTACHED
ANNEXURE -A.
Exhibit P18 THE TRUE PHOTO COPY OF OFFICE MEMORANDUM
NO.57/05/2021-P&PW(B) GOVT. OF INDIA,
MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES
AND PENSIONS DEPARTMENT OF PENSION AND
PENSIONERS WELFARE, LOKNAYAK BHAVAN,
KHANMARKET NEW DELHI DATED 03.03.2023.
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
APPENDIX OF WP(C) 26585/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE PHOTOCOPY OF THE GOVT. ORDER GO(MS)
NO.167/11/EDN. DATED 03.08.2011.
EXHIBIT P2 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 12.09.2011 ISSUED TO THE 1ST
PETITIONER.
EXHIBIT P3 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 03.07.2012 ISSUED TO THE 2ND
PETITIONER.
EXHIBIT P4 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 12.09.2011 ISSUED TO THE 3RD
PETITIONER.
EXHIBIT P5 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 29.09.2011 ISSUED TO THE 4TH
PETITIONER.
EXHIBIT P6 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 12.12.2011 ISSUED TO THE 5TH
PETITIONER.
EXHIBIT P7 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 17.09.2012 ISSUED TO THE 6TH
PETITIONER.
EXHIBIT P8 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 01.11.2012 ISSUED TO THE 7TH
PETITIONER.
EXHIBIT P9 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 01.11.2012 ISSUED TO THE 8TH
PETITIONER.
EXHIBIT P10 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 02.11.2012 ISSUED TO THE 9TH
PETITIONER.
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
EXHIBIT P11 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 09.07.2012 ISSUED TO THE 10TH
PETITIONER.
EXHIBIT P12 THE TRUE PHOTOCOPY OF THE ORDER
NO.A3/11837/2013/KDIS DATED 25.06.2014.
EXHIBIT P13 THE TRUE PHOTOCOPY OF THE ORDER NO.TRO-
05/2409/2017/HSE DATED 09.03.2018.
EXHIBIT P14 THE TRUE PHOTOCOPY OF THE ORDER
NO.TRO/10/1052/HSE/2012 DATED 29.01.2014.
EXHIBIT P15 THE TRUE PHOTOCOPY OF THE ORDER
NO.TR/10/9759/15/HSE DATED 06.06.2016.
EXHIBIT P16 THE TRUE PHOTOCOPY OF THE ORDER NO.
B3/2762/RDD/14 KOTTAYAM DATED 18.08.2014.
EXHIBIT P17 THE TRUE PHOTOCOPY OF THE ORDER
NO.H/568/2014/RDD/HSE/MLPM DATED
18.06.2014.
EXHIBIT P18 THE TRUE PHOTOCOPY OF THE REPRESENTATION
DATED 09.11.2020 SENT BY THE PETITIONERS 1
TO 3 THROUGH PROPER CHANNEL BY REGISTERED
POST TO THE 4TH RESPONDENT.
EXHIBIT P19 THE TRUE PHOTOCOPY OF THE REPRESENTATION
DATED 11.11.2020 SENT BY THE PETITIONER
NO.4 THROUGH PROPER CHANNEL BY REGISTERED
POST TO THE 5TH RESPONDENT.
EXHIBIT P20 THE TRUE PHOTOCOPY OF THE REPRESENTATION
DATED 11.11.2020 SENT BY THE PETITIONER
NO. 5 & 6 THROUGH PROPER CHANNEL BY
REGISTERED POST TO THE 6TH RESPONDENT.
EXHIBIT P21 THE TRUE PHOTOCOPY OF THE REPRESENTATION
DATED 11.11.2020 SENT BY THE PETITIONER
NO.7, 8 & 9 THROUGH PROPER CHANNEL BY
REGISTERED POST TO THE 6TH RESPONDENT.
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
EXHIBIT P22 THE TRUE PHOTOCOPY OF THE REPRESENTATION
DATED 04.11.2020 SENT BY THE PETITIONER
NO.10 THROUGH PROPER CHANNEL BY REGISTERED
POST TO THE 7TH RESPONDENT.
EXHIBIT P23 TRUE PHOTOCOPY OF THE ORDER CREATING/UP
GRADATION OF THE POST VIDE GO(MS)
NO.211/GE DATED 15.07.2013.
EXHIBIT P24 THE TRUE PHOTOCOPY OF STAFF FIXATION ORDER
NO.A3/9180/2013 DATED 05.11.2013 OF
ST.MARY'S HSS KOODATHAI.
EXHIBIT P25 THE TRUE PHOTOCOPY OF STAFF FIXATION ORDER
NO.TRO.05/1371/2015/HSE DATED 06.06.2016
OF BOYS HIGHER SECONDARY SCHOOL.,
KARUNAGAPPALLY.
EXHIBIT P26 THE TRUE PHOTOCOPY OF STAFF FIXATION ORDER
NO.B3/6585/RDD/HSE/KTM/14 DATED 04.08.2014
OF NS HSS MANNAR ALAPPUZHA.
EXHIBIT P27 THE TRUE PHOTOCOPY OF STAFF FIXATION ORDER
NO.TRO.05/1052/2013/HSE DATED 27.01.2014
OF MILADE SHERIF HSS MYNAGAPALLY.
EXHIBIT P28 TRUE PHOTOCOPY OF THE STAFF FIXATION ORDER
NO.H/5097/2014/RDD/HSE/MALAPPURAM DATED
14.05.2014 OF MES HSS MAMPAD, MALAPPURAM.
EXHIBIT P29 TRUE PHOTOCOPY OF THE GOVERNMENT ORDER
NO.GO(RT)NO.360/2017 G.EDN DATED
10.02.2017.
Exhibit P30 THE TRUE COPY OF LOK SABHA PROCEEDINGS
DATED 20.07.2022 IN THE QUESTION HOUR AS
PER QUESTION NO. 589,THE QUESTION (A) TO
(D) AND THEIR ANSWERS ALONG WITH ATTACHED
ANNEXURE -A.
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
Exhibit P31 THE TRUE PHOTOCOPY OF OFFICEMEMORANDUM NO.
57/05/2021-P&PW(B) GOVT. OF
INDIA ,MINISTRY OF PERSONNEL ,PUBLIC
GRIEVANCES AND PENSIONS DEPARTMENT OF
PENSION AND PENSIONERS WELFARE ,LOKNAYAK
BHAVAN ,KHAN MARKET NEW DELHI,DATED
03.03.2023.
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
APPENDIX OF WP(C) 27408/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE PHOTOCOPY OF THE GOVT. ORDER GO(MS)
NO.167/11/G.EDN DATED 03.8.2011.
EXHIBIT P2 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 12/09/2011 ISSUED TO THE 1ST
PETITIONER.
EXHIBIT P3 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 12/09/2011 ISSUED TO THE 2ND
PETITIONER.
EXHIBIT P4 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 12/09/2011 ISSUED TO THE 3RD
PETITIONER.
EXHIBIT P5 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 24/05/2012 ISSUED TO THE 4TH
RESPONDENT.
EXHIBIT P6 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 04/07/2012 ISSUED TO THE THE 5TH
PETITIONER.
EXHIBIT P7 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 17/12/2011 ISSUED TO THE 6TH
PETITIONER.
EXHIBIT P8 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 01/08/2012 ISSUED TO THE 7TH
PETITIONER.
EXHIBIT P9 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 09/07/2012 ISSUED TO THE 8TH
PETITIONER.
EXHIBIT P10 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 01/10/2012 ISSUED TO THE 9TH
PETITIONER.
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
EXHIBIT P11 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 01/10/2012 ISSUED TO THE 10TH
PETITIONER.
EXHIBIT P12 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 29/08/2011 ISSUED TO THE 11TH
PETITIONER.
EXHIBIT P13 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 29/08/2011 ISSUED TO THE 12TH
PETITIONER.
EXHIBIT P14 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 29/08/2011 ISSUED TO THE 13TH
PETITIONER.
EXHIBIT P15 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER
DATED 29/08/2011 ISSUED TO THE 14TH
PETITIONER.
EXHIBIT P16 THE TRUE PHOTOCOPY OF THE ORDER BY RDD
KANNUR TO 1ST PETITIONER,
NO.A9/1684/2014/K.DIS. DATED 01/07/2014.
EXHIBIT P17 THE TRUE PHOTOCOPY OF THE ORDER BY RDD
KANNUR TO 2ND PETITIONER,
NO.A9/1685/2014/K.DIS. DATED 01/07/2014.
EXHIBIT P18 THE TRUE PHOTOCOPY OF THE ORDER BY RDD
KANNUR TO 3RD PETITIONER,
NO.A9/1683/2014/K.DIS. DATED 01/07/2014.
EXHIBIT P19 THE TRUE PHOTOCOPY OF THE ORDER BY RDD
KANNUR TO 4TH PETITIONER,
NO.A9/1682/2014/K.DIS. DATED 01/07/2014.
EXHIBIT P20 THE TRUE PHOTOCOPY OF THE ORDER BY RDD
MALAPPURAM TO 5TH PETITIONER,
NO.E/290/2014/RDD/HSE/MLPM DATED
11/08/2014.
EXHIBIT P21 THE TRUE PHOTOCOPY OF THE ORDER BY RDD
KANNUR TO 6TH PETITIONER,
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
NO.A9/579/2014/K.DIS. DATED 15/05/2014.
EXHIBIT P22 THE TRUE PHOTOCOPY OF THE ORDER BY RDD
KOZHIKODE TO 7TH PETITIONER NO.
A3/11836/2013 DATED 03/10/2013.
EXHIBIT P23 TRUE PHOTOCOPY OF THE ORDER BY RDD
KOTTAYAM TO 8TH PETITIONER NO.
A3/265/14/HSE KOTTAYAM, DATED 03/09/2014.
EXHIBIT P24 TRUE PHOTOCOPY OF THE ORDER BY RDD
KOTTAYAM TO PETITIONERS 9 AND 10 NO. B3-
4092/RDD/HSE/14 KOTTAYAM, DATED
16/10/2014.
EXHIBIT P25 TRUE PHOTOCOPY OF THE ORDER BY RDD
KOZHIKODE TO PETITIONERS 11 TO 14 NO.
A4/12314/2013/KD IS DATED 23/06/2014.
EXHIBIT P26 THE TRUE PHOTOCOPY OF GO(MS)
NO.211/2013/G.EDN. THIRUVANANTHAPURAM
DATED 15/07/2013.
EXHIBIT P27 THE TRUE PHOTOCOPY OF REPRESENTATION DATED
11/11/2020 SENT THROUGH PROPER CHANNEL TO
RDD, HSE KANNUR BY PETITIONERS NO.1 TO 4.
EXHIBIT P28 THE TRUE PHOTOCOPY OF REPRESENTATION DATED
04/11/2020 SENT THROUGH PROPER CHANNEL TO
RDD HSE KOTTAYAM BY 8TH PETITIONER.
EXHIBIT P29 TRUE PHOTOCOPY OF STAFF FIXATION ORDER BY
RDD KOZHIKODE NO.A2/11453/2013 DATED
03/10/2013.
EXHIBIT P30 TRUE PHOTOCOPY OF STAFF FIXATION ORDER BY
RDD MALAPPURAM NO.E/3453/2014/RDD/HSE
DATED 22/05/2014 (RELEVANT PORTION).
EXHIBIT P31 TRUE PHOTOCOPY OF STAFF FIXATION ORDER BY
RDD KOZHIKODE NO. A4/6013/2013/D.DIS.
DATED 22/03/2014.
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
EXHIBIT P32 TRUE PHOTOCOPY OF STAFF FIXATION ORDER BY
RDD KOTTAYAM NO. B2-60077/RDD/HSE/KTM/2014
DATED 16/09/2014.
EXHIBIT P33 TRUE PHOTOCOPY OF THE GOVERNMENT ORDER NO.
GO(RT) NO.360/2017/G.EDN. DATED
10/02/2017.
Exhibit P34 THE TRUE COPY OF LOK SABHA PROCEEDINGS
DATED 20.07.2022 IN THE QUESTION HOUR AS
PER QUESTION NO. 589,QUESTION (A) TO (D)
AND THEIR ANSWERS ALONG WITH ATTACHED
ANNEXURE -A
Exhibit P35 THE TRUE COPY OF OFFICE MEMORANDUM NO.
57/05/2021-P&PW(B)GOVT.OF INDIA MINISTRY
OF PERSONNEL,PUBLIC GRIEVANCES AND PENSION
DEPARTMENT OF PENSION AND PENSIONERS
WELFARE ,LOKNAYAK BHAVAN,KHAN MARKET,NEW
DELHI DATED 03.03.2023.
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
APPENDIX OF WP(C) 26564/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE PHOTO COPY OF THE GOVT. ORDER GO(MS)
NO.167/11/G.EDN. DATED 3.8.2011.
EXHIBIT P2 TRUE PHOTO COPY OF THE APPOINTMENT ORDER
DATED 28.6.2012 ISSUED TO THE 1ST PETITIONER
BY THE MANAGER.
EXHIBIT P3 TRUE PHOTO COPY OF THE APPOINTMENT LETTER
DATED 1.11.2012 ISSUED TO THE 2ND PETITIONER.
EXHIBIT P4 TRUE PHOTO COPY OF THE APPOINTMENT LETTER
DATED 28.6.2012 ISSUED TO THE 3RD PETITIONER.
EXHIBIT P5 TRUE PHOTO COPY OF THE APPOINTMENT LETTER
DATED 12.9.2012 ISSUED TO THE 4TH PETITIONER.
EXHIBIT P6 TRUE PHOTO COPY OF THE APPOINTMENT LETTER
DATED 5.1.2013 ISSUED TO THE 5TH PETITIONER.
EXHIBIT P7 TRUE PHOTO COPY OF THE APPOINTMENT LETTER
DATED 1.8.2012 ISSUED TO THE 6TH PETITIONER.
EXHIBIT P8 TRUE PHOTO COPY OF THE APPOINTMENT LETTER
DATED 1.8.2012 ISSUED TO THE 7TH PETITIONER.
EXHIBIT P9 TRUE PHOTO COPY OF THE APPOINTMENT LETTER
DATED 1.8.2012 ISSUED TO THE 8TH PETITIONER.
EXHIBIT P10 TRUE PHOTO COPY OF THE APPOINTMENT LETTER
DATED 1.8.2012 ISSUED TO THE 9TH PETITIONER.
EXHIBIT P11 TRUE PHOTO COPY OF THE APPOINTMENT LETTER
DATED 11.3.2013 ISSUED TO THE 10TH
PETITIONER.
EXHIBIT P12 TRUE PHOTOCOPY OF THE APPROVAL ORDER
NO.H/199/2014/RDD/MLPM/HSE DATED 25.6.14
ISSUED BY THE 4TH RESPONDENT TO 1ST
PETITIONER.
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
EXHIBIT P13 TRUE PHOTOCOPY OF THE APPROVAL ORDER
NO.H/196/2014/RDD/MLPM/HSE DATED 25.6.2014
ISSUED BY THE 4TH RESPONDENT TO 4TH
PETITIONER.
EXHIBIT P14 TRUE PHOTOCOPY OF THE APPROVAL ORDER
NO.H/5387/2014/RDD/MLPM/HSE DATED 25.6.14
ISSUED BY THE 4TH RESPONDENT TO 3RD
PETITIONER.
EXHIBIT P15 TRUE PHOTOCOPY OF THE APPROVAL ORDER
NO.H/197/2014/RDD/MLPM/HSE DATED 25.6.14
ISSUED BY THE 4TH RESPONDENT TO 5TH
PETITIONER.
EXHIBIT P16 TRUE PHOTOCOPY OF THE APPROVAL ORDER
NO.H/9205/2015/RDD/MLPM/HSE DATED 16.1.2016
ISSUED BY THE 4TH RESPONDENT TO 2ND
PETITIONER.
EXHIBIT P17 TRUE PHOTOCOPY OF THE APPROVAL ORDER
NO.G/330/2014/RDD/MLPM/HSE DATED 25.9.2014
ISSUED BY THE 4TH RESPONDENT TO 6TH
PETITIONER.
EXHIBIT P18 TRUE PHOTOCOPY OF THE APPROVAL ORDER
NO.G/331/2014/RDD/MLPM/HSE DATED 25.9.2014
ISSUED BY THE 4TH RESPONDENT TO 7TH
PETITIONER.
EXHIBIT P19 TRUE PHOTOCOPY OF THE APPROVAL ORDER
NO.G/329/2014/RDD/MLPM/HSE DATED 20.9.2014
ISSUED BY THE 4TH RESPONDENT TO 8TH
PETITIONER.
EXHIBIT P20 TRUE PHOTOCOPY OF THE APPROVAL ORDER
NO.G/333/2014/RDD/MLPM/HSE DATED 25.9.2014
ISSUED BY THE 4TH RESPONDENT TO 9TH
PETITIONER.
EXHIBIT P21 TRUE PHOTOCOPY OF THE APPROVAL ORDER
NO.A4/11299/2013/K.DIS. DATED 22.7.2014
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
ISSUED BY THE 5TH RESPONDENT TO 10TH
PETITIONER.
EXHIBIT P22 THE TRUE PHOTOCOPY OF THE REPRESENTATION
DATED 7.10.2020 SENT BY THE 1ST PETITIONER
THROUGH PROPER CHANNEL BY REGISTERED POST TO
THE 4TH RESPONDENT.
EXHIBIT P23 TRUE PHOTOCOPY OF THE REPRESENTATION DATED
11.10.20 SENT BY PETITIONER NO.2 TO 4 THROUGH
PROPER CHANNEL BY REGISTERED POST TO THE 4TH
RESPONDENT.
EXHIBIT P24 TRUE PHOTOCOPY OF THE REPRESENTATION DATED
11.10.20 SENT BY PETITIONER NO.5 THROUGH
PROPER CHANNEL BY REGISTERED POST TO THE 4TH
RESPONDENT.
EXHIBIT P25 THE TRUE PHOTOCOPY OF THE REPRESENTATION
THROUGH PROPER CHANNEL BY REGISTERED POST TO
THE 4TH RESPONDENT.
EXHIBIT P26 THE TRUE PHOTOCOPY OF THE REPRESENTATION
DATED 7.11.20 SENT BY PETITIONER NO.10
THROUGH PROPER CHANNEL BY REGISTERED POST TO
THE 5TH RESPONDENT.
EXHIBIT P27 TRUE PHOTOCOPY OF THE ORDER CREATING/UP
GRADATION OF THE POST VIDE G.O.(MS)NO.211/GE
DATED 15.7.2013.
EXHIBIT P28 TRUE PHOTOCOPY OF THE STAFF FIXATION ORDER
NO.B3/22157/RDD/HSE/EKM/2013 DATED 21.3.2014.
EXHIBIT P29 TRUE PHOTOCOPY OF THE STAFF FIXATION ORDER
NO.3475/14/RDD/HSE/MLPM DATED 20.5.2014.
EXHIBIT P30 TRUE PHOTOCOPY OF THE STAFF FIXATION ORDER
NO.A4/2111/2014/D.DIS IS DATED 22.3.2014.
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
EXHIBIT P31 TRUE PHOTOCOPY OF THE GOVERNMENT OF KERALA
ORDER NO.G.O.(RT) NO.360/2017 G.EDN. DATED
10.2.2017.
Exhibit P32 THE TRUE COPY OF LOKSABHA PROCEEDINGS DATED
20.07.2022 IN THE QUESTION HOUR AS PER
QUESTION NO. 589THE QUESTION (A) TO (D) AND
THEIR ANSWERS ALONG WITH ATTACHED ANNEXURE -A
Exhibit P33 THE TRUE PHOTOCOPY OF OFFICE MEMORANDUM NO.
57/052021-P&PW(B) GOVT.OF INDIA ,MINISTRY OF
PERSONNEL,PUBLIC GRIEVANCES AND PENSIONS
DEPARTMENT OF PENSION AND PENSIONERS
WELFARE ,LOKNAYAK BHAVAN,KHAN MARKET NEW
DELHI DATED 03.03.2023
Exhibit P34 THE TRUE COPY OF JUDGMENT PASSED BY THIS
HONOURABLE COURT IN WP(C) NO. 9063 OF 2015(G)
DATED 06.11.2019.
Exhibit P35 TRUE COPY OF GAZETTE ORDER NO. 3181/2020
DATED 29/11/2020 GENERAL EDUCATION
DEPARTMENT, THIRUVANATHAPURAM DATED
29/11/2020 ISSUED BY SECRETARY, GENERAL
EDUCATION DEPARTMENT, HIGHER SECONDARY,
GOVERNMENT OF KERALA
Exhibit P36 THE ORDER NO. B1/4483/2021/KDS DATED
01.10.2021.ISSUED BY THE REGIONAL DEPUTY
DIRECTOR HIGHER SECONDARY EDUCATION KANNUR,
Exhibit P37 THE TRUE COPY OF COMMON ORDER DATED
30.04.2024 IN SLP.NO.(S) 18120/2019 WITH
CONNECTED CASES PASSED BY THE HONOURABLE
SUPREME COURT OF INDIA.
W.P.C. Nos.13664/2018, 7049/2020,
26564/2020, 26585/2020 & 27408/2020
APPENDIX OF WP(C) 13664/2018
PETITIONER EXHIBITS
EXHIBIT P1 TRUE PHOTOCOPY OF THE GOVERNMENT ORDER
CREATING AND UPGRADING GENERAL EDUCATION-
HSE-AIDED TEACHING POSTS AND LAB
ASSISTANTS POST FOR THE YEARS 2011-12
ALONG WITH THE RELEVANT EXTRACT OF
APPENDIX II
EXHIBIT P2 TRUE PHOTOCOPY OF THE ORDER DECLARING
APPOINTMENT DATED 12-09-2011 ISSUED TO THE
1ST PETITIONER BY THE 4TH RESPONDENT
EXHIBIT P3 TRUE PHOTOCOPY OF THE ORDER DECLARING
APPOINTMENT DATED 01-02-2013 ISSUED TO THE
2ND PETITIONER BY THE 4TH RESPONDENT
EXHIBIT P4 TRUE PHOTOCOPY OF THE APPROVAL ORDER
ISSUED BY THE 3RD RESPONDENT TO THE 1ST
PETITIONER
EXHIBIT P5 TRUE PHOTOCOPY OF THE APPROVAL ORDER
ISSUED BY THE 3RD RESPONDENT TO THE 2ND
PETITIONER
EXHIBIT P6 TRUE PHOTOCOPY OF THE ATTENDANCE REGISTER
SHOWING THE REGULAR ATTENDANCE OF THE
PETITIONERS IN THE 4TH RESPONDENT SCHOOL
WITH EFFECT FROM 12-09-2011 AND 01-02-2013
TILL FEBRUARY 2013
EXHIBIT P7 TRUE PHOTOCOPY OF THE JUDGMENT DATED 01-
EXHIBIT P8 TRUE PHOTOCOPY OF THE JUDGMENT DATED 02-
02-2018 IN WPC NO.S. 32440/2014,
3245/2015, 3265 & 4451/2016
